← All Benches
ITAT Ahmedabad Bench
14,605 judgments
PRAMODARAY NARANAPRASAD PATHAK,BHAVNAGAR vs INCOME TAX OFFICER 1(9),BHAVNAGAR, BHAVNAGAR
ITA 1111/AHD/2026[2020-2021]Status: Disposed24/6/2026AY 2020-2021
JASHVANTBHAI ASHABHAI PATEL,AHMEDABAD vs ITO, WARD-7(2)(1), AHMEDABAD
ITA 1096/AHD/2026[2020-21]Status: Disposed24/6/2026AY 2020-21
SUNIL VIRSINGBHAI CHARPOT,GANDHINAGAR vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 1050/AHD/2026[2012-13]Status: Disposed24/6/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME -TAX CENTRAL CIRCLE-1(1), AHMEDABAD, AHMEDABAD, GUJARAT vs PINKIBEN RIDDHESHKUMAR BHANDARI, AHMEDABAD, GUJARAT
ITA 976/AHD/2025[2018-19]Status: Disposed24/6/2026AY 2018-19
INCOME TAX OFFICER, WARD-3(1)(2), AHMEDABAD, AHMEDABAD vs MITEN PATEL HUF, AHMEDABAD
ITA 2672/AHD/2025[2014-15]Status: Disposed24/6/2026AY 2014-15
RAMESHBHAI MANGALBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3)(1),, AHMEDABAD
ITA 176/AHD/2024[2016-17]Status: Disposed24/6/2026AY 2016-17
RAMESHBHAI MANGALBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3)(1),, AHMEDABAD
ITA 175/AHD/2024[2015-16]Status: Disposed24/6/2026AY 2015-16
TRUE SPARROW SYSTEMS PRIVATE LIMITED,VADODARA vs THE DY. CIT, CIRCLE-2(1)(1), VADODARA
ITA 86/AHD/2026[2015-16]Status: Disposed23/6/2026AY 2015-16
TRUE SPARROW SYSTEMS PRIVATE LIMITED,VADODARA vs THE DY. CIT, CIRCLE-2(1)(1), VADODARA
ITA 85/AHD/2026[2014-15]Status: Disposed23/6/2026AY 2014-15
KAMLESHBHAI BABUBHAI PATEL ,AHMEDABAD vs THE DY.CIT, CIRCLE - 3(1)(1), AHMEDABAD
ITA 521/AHD/2026[2020-21]Status: Disposed23/6/2026AY 2020-21
INCOME TAX OFFICER, WARD-1(2)(2), VADODARA, VADODARA vs PREMAL GANDHI, VADODARA
ITA 489/AHD/2026[2018-19]Status: Disposed23/6/2026AY 2018-19
GOBIND DAYA SINGH MARWAHA,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD
ITA 449/AHD/2026[2019-20]Status: Disposed23/6/2026AY 2019-20
PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 425/AHD/2026[2022-23]Status: Disposed23/6/2026AY 2022-23
PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 424/AHD/2026[2022-23]Status: Disposed23/6/2026AY 2022-23
PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 423/AHD/2026[2022-23]Status: Disposed23/6/2026AY 2022-23
PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 422/AHD/2026[2022-23]Status: Disposed23/6/2026AY 2022-23
SHRI ISHWARIYA GRAMYA VIKAS MANDAL,AMRELI vs CIT(EXEMPTION),AHMEDABAD, AHMEDABAD
ITA 409/AHD/2026[N.A.]Status: Disposed23/6/2026
PRUTHVI SINGH SOLANKI,VADODARA vs THE ITO, WARD-3(1)(2), VADODARA
ITA 299/AHD/2026[2018-19]Status: Disposed23/6/2026AY 2018-19
PRASHANTKUMAR CHIMANLAL PATEL,MEHSANA vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-2, AHMEDABAD, AHMEDABAD
ITA 1599/AHD/2026[AY-2018-19]Status: Disposed23/6/2026
STATE BANK OF INDIA WAGHAWADI,BHAVNAGAR vs ITO TDS WARD 1, AHMEDABAD, AHMEDABAD
ITA 1583/AHD/2026[2017-18]Status: Disposed23/6/2026AY 2017-18