← All Benches
ITAT Ahmedabad Bench
14,605 judgments
GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)
ITA 1219/AHD/2026[NA]Status: Disposed29/6/2026
SARVA MANGAL CHARITABLE TRUST,AHMEDABAD vs WARD 2,EXEMP, AHM, AHMEDABAD
ITA 1207/AHD/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
JASHVANTBHAI ASHABHAI PATEL,AHMEDABAD vs ITO, WARD-7(2)(1), AHMEDABAD
ITA 1145/AHD/2026[2021-22]Status: Disposed29/6/2026AY 2021-22
RAVI LALWANI,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 747/AHD/2025[2016-17]Status: Disposed29/6/2026AY 2016-17
MADHYA GUJARAT VIJ COMPANY LTD.,VADODARA vs THE DY.CIT, CIRLCE-2(1)(1) PREVIOUSLY CIRCLE-2(1)(2), VADODARA
ITA 1467/AHD/2025[2016-17]Status: Disposed29/6/2026AY 2016-17
YIZUMI ADVANCED PROCESSING TECHNOLOGY PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 2036/AHD/2024[2021-22]Status: Disposed29/6/2026AY 2021-22
THE DCIT, CIRCLE-2(1)(1),, BARODA vs M/S. MADHYA GUJARAT VIJ COMPANY LTD., BARODA,
ITA 204/AHD/2022[2017-18]Status: Disposed29/6/2026AY 2017-18
M/S. MADHYA GUJARAT VIJ COMPANY LTD.,BARODA vs THE ACIT, CIRCLE-2(1)(2),, BARODA
ITA 190/AHD/2022[2017-18]Status: Disposed29/6/2026AY 2017-18
THE DCIT, CIRCLE-1(1),, VADODARA vs GUJARAT STATE ELECTRICITY CORPORATION LTD., VADODARA
ITA 1254/AHD/2012[2003-04]Status: Disposed29/6/2026AY 2003-04
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT.,CIRCLE-1(1),, VADODARA
ITA 1248/AHD/2012[2005-06]Status: Disposed29/6/2026AY 2005-06
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT.,CIRCLE-1(1),, VADODARA
ITA 1247/AHD/2012[2004-05]Status: Disposed29/6/2026AY 2004-05
TIPSONS STOCK BROKERS PRIVATE LIMITED,AHMEDABAD vs DCIT - CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 1416/AHD/2026[2015-2016]Status: Disposed25/6/2026AY 2015-2016
ISMAIL NURMAHMAD SIPAI,AHMEDABAD vs ITO, WARD-1, ANAND
ITA 666/AHD/2026[2021-22]Status: Disposed24/6/2026AY 2021-22
ISMAIL NURMAHMAD SIPAI,AHMEDABAD vs ITO, WARD-1, ANAND
ITA 665/AHD/2026[2020-21]Status: Disposed24/6/2026AY 2020-21
BHARAT DUDHABHAI PURABIYA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 661/AHD/2026[2021-2022]Status: Disposed24/6/2026AY 2021-2022
BHARAT DUDHABHAI PURABIYA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 660/AHD/2026[2020-2021]Status: Disposed24/6/2026AY 2020-2021
ARJUNSINH SOLANKI,VADODARA vs INCOME TAX OFFICER, VADODARA
ITA 656/AHD/2026[2019-20]Status: Disposed24/6/2026AY 2019-20
SHREE MAHESHWARI SAMAJ BHAVAN AND COMMUNITY HALL TRUST,PALANPUR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 575/AHD/2026[NA]Status: Disposed24/6/2026
SHRI RAMOS EDUCATION TRUST,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD
ITA 1410/AHD/2026[NA]Status: Disposed24/6/2026
SHRI RAMOS EDUCATION TRUST,DHANSURA vs CIT(EXEMPTION), AHMEDABAD
ITA 1409/AHD/2026[NA]Status: Disposed24/6/2026
