← All Benches
ITAT Ahmedabad Bench
14,605 judgments
DAKSHIN GUJARAT VIJ CO. LTD,SURAT vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 1444/AHD/2026[2017-18]Status: Disposed30/6/2026AY 2017-18
PRALEEN PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1367/AHD/2026[NA]Status: Disposed30/6/2026
PRALEEN PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1366/AHD/2026[NA]Status: Disposed30/6/2026
BHARAT BHERAJI BAROT,AHMEDABAD vs THE INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD, AHMEDABAD
ITA 1104/AHD/2026[2020-21]Status: Disposed30/6/2026AY 2020-21
RINKOO PROCESSORS LIMITED,AHMEDABAD vs CIRCLE 3(1)(1), AHMEDABAD
ITA 109/AHD/2026[2015-16]Status: Disposed30/6/2026AY 2015-16
SHAH VIJAY CHANDULAL HUF,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 1089/AHD/2026[2015-16]Status: Disposed30/6/2026AY 2015-16
VANPRASTHA SEVA SAMAJ,AHMEDABAD vs ITO WARD 2, EXEMPTION AHMEDABAD, AHMEDABAD
ITA 1061/AHD/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
AMITKUMAR AMULAKHRAY SHAH ,BHAVNAGAR vs THE DY.CIT, CIRCLE-1, BHAVNAGAR
ITA 2569/AHD/2025[2013-14]Status: Disposed30/6/2026AY 2013-14
VICKY DEEPAKKUMAR SHAH,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 2090/AHD/2025[2023-24]Status: Disposed30/6/2026AY 2023-24
KUNAL ARVINDBHAI PATEL,AHMEDABAD vs THE ITO, WARD-1, MEHSANA
ITA 1004/AHD/2025[2018-19]Status: Disposed30/6/2026AY 2018-19
HEMANT BROTHERS,AHMEDABAD vs THE ACIT, CIRCLE-5(2)(1), AHMEDABAD
ITA 1645/AHD/2024[2014-15]Status: Disposed30/6/2026AY 2014-15
THE SURELI DUDH UTPADAK SAHKARI MANDLI LTD,PANCHMAHAL vs THE ITO, WARD-1, GODHRA
ITA 58/AHD/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
JIGNESHKUMAR KANAIYALAL MEHTA,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA
ITA 54/AHD/2026[2016-17]Status: Disposed29/6/2026AY 2016-17
DCIT CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD vs SAL CARE PRIVATE LIMITED, AHMEDABAD
ITA 520/AHD/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
DILIPSINH LAXMANSINH RATHOD,AHMEDABAD vs THE ITO, WARD-7(2)(3), AHMEDABAD
ITA 207/AHD/2026[2004-05]Status: Disposed29/6/2026AY 2004-05
BHAVANABEN RAJESHBHAI PATEL ,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA
ITA 1543/AHD/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
GHANSHYAM PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1291/AHD/2026[N.A.]Status: Disposed29/6/2026
SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1266/AHD/2026[NA]Status: Disposed29/6/2026
SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1265/AHD/2026[NA]Status: Disposed29/6/2026
GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)
ITA 1220/AHD/2026[NA]Status: Disposed29/6/2026