← All Benches
ITAT Ahmedabad Bench
14,605 judgments
VIJAY NATWARLAL SHAH,AHMEDABAD vs THE ITO, WARD-3(3)(5), AHMEDABAD
ITA 1238/AHD/2026[2012-13]Status: Disposed6/7/2026AY 2012-13
PRADYUMANSINH MULRAJSINH SARVAIYA,BHAVNAGAR vs THE ITO, WARD-1(9), BH
ITA 1237/AHD/2026[2013-14]Status: Disposed6/7/2026AY 2013-14
LALLANPRASAD RAMLAVAT YADAV,MEHSANA vs ITO WD 1, PATAN
ITA 1231/AHD/2026[2021-2022]Status: Disposed6/7/2026AY 2021-2022
SHAISHAV SHIRISHKUMAR PARIKH,DAHOD vs DCIT/ACIT ANAND CIRCLE, ANAND, ANAND
ITA 1064/AHD/2026[2017-18]Status: Disposed6/7/2026AY 2017-18
INCOMETAX OFFICER WARD 3(3)(1),AHMEDABAD, AHMEDABAD vs AASH SATISH JOSHI, AHMEDABAD
ITA 658/AHD/2025[2015-16]Status: Disposed6/7/2026AY 2015-16
INCOME-TAX OFFICER WARD-3(3)(1),AHMEDABAD., AHMEDABAD vs AASH SATISH JOSHI, AHMEDABAD
ITA 657/AHD/2025[2014-15]Status: Disposed6/7/2026AY 2014-15
PRAKASHKUMAR AMRATJI THAKOR,AHMEDABAD vs THE ITO, WARD 2(1)(2), AHMEDABAD
ITA 2471/AHD/2025[2018-19]Status: Disposed6/7/2026AY 2018-19
DIGISHKUMAR PURSHOTTAMDAS PATEL,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 2446/AHD/2025[2017-18]Status: Disposed6/7/2026AY 2017-18
DCIT, CIRCLE-2(1)(1),AHMEDABAD, VEJALPUR AHMEDABAD vs JAS INFRA SPACE PVT. LTD, VADAJ AHMEDABAD
ITA 2070/AHD/2024[2015-16]Status: Disposed6/7/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED, GANDHINAGAR
ITA 962/AHD/2026[2018-19]Status: Disposed3/7/2026AY 2018-19
VIDHYADEEP CHARITABLE TRUST,SURAT vs THE ACIT/DCIT (EXEMPTION) CIRCLE-2,, AHMEDABAD
ITA 950/AHD/2026[2020-21]Status: Disposed3/7/2026AY 2020-21
ASHABEN ATULKUMAR PATEL,GANDHINAGAR vs INCOME TAX OFFICER, AHMEDABAD
ITA 885/AHD/2026[2014-15]Status: Disposed3/7/2026AY 2014-15
NEHABEN VIMALKUMAR SHAH,VADODARA vs ITO WARD 4(1)(7), VADODARA, AAYKAR BHAVAN, VADODARA
ITA 790/AHD/2026[2021-2022]Status: Disposed3/7/2026AY 2021-2022
NEHABEN VIMALKUMAR SHAH,VADODARA vs ITO WARD 4(1)(7), VADODARA, AAYKAR BHAVAN, VADODARA
ITA 789/AHD/2026[2020-2021]Status: Disposed3/7/2026AY 2020-2021
PRADEEP KUMAR RAM PATAN GUPTA,BHAVNAGAR vs THE ITO, WARD -1(9), BHAVNAGAR
ITA 527/AHD/2026[2022-23]Status: Disposed3/7/2026AY 2022-23
KAMALKUMAR RAMANBHAI PATEL,UNITED KINGDOM vs DCIT (INT. TAX), VADODARA, VADODARA
ITA 1932/AHD/2024[2012-13]Status: Disposed3/7/2026AY 2012-13
AANYA SUPPLIERS PRIVATE LIMITED,AHMEDABAD vs INCOME TAX OFFICER - WARD 4(1)(1), AHMEDABAD
ITA 1473/AHD/2026[2019-20]Status: Disposed2/7/2026AY 2019-20
PIYUSHKUMAR VRAJLAL MEHTA,GANDHINAGAR vs DCIT CIRCLE (INT TAXN) 1, AHM, AHMEDABAD
ITA 1246/AHD/2026[2022-2023]Status: Disposed2/7/2026AY 2022-2023
ASGARALI BAHDURALI BHIMANI,BHAVNAGAR vs ITO-WARD-1(8), BHAVNAGAR, BHAVNAGAR
ITA 673/AHD/2026[2020-21]Status: Disposed30/6/2026AY 2020-21
OMKARA IMPEX AND MERCHANDISE LLP,AHMEDABAD vs ITO, TDS WARD 2, AHMEDABAD, AHMEDABAD
ITA 662/AHD/2026[2014-15]Status: Disposed30/6/2026AY 2014-15