← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI NITINCHANDRA SUBHASHCHANDRA SHAH,VADODARA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), BARODA
ITA 654/AHD/2017[2012-13]Status: Disposed5/10/2018AY 2012-13
SHRI DILIPBHAI KANTILAL PANCHAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(6), AHMEDABAD
ITA 2362/AHD/2016[2012-13]Status: Disposed4/10/2018AY 2012-13
THE ITO, WARD-7(2)(3), AHMEDABAD vs M/S. LASHEEKA INFRASTRUCTURE, AHMEDABAD
ITA 1200/AHD/2016[2012-13]Status: Disposed4/10/2018AY 2012-13
THE DY. CIT, CENTRAL CIRCLE-1, BARODA vs SHRI SURESHBHAI J. SHAH, BARODA
ITA 1109/AHD/2016[2012-13]Status: Disposed4/10/2018AY 2012-13
THE DY. CIT, CENTRAL CIRCLE-1, BARODA vs SHRI MAHENDRABHAI J. SHAH, BARODA
ITA 1101/AHD/2016[2012-13]Status: Disposed4/10/2018AY 2012-13
THE DY. CIT, CENTRAL CIRCLE-1, BARODA vs SHRI MAHENDRABHAI J. SHAH, BARODA
ITA 1100/AHD/2016[2011-12]Status: Disposed4/10/2018AY 2011-12
THE DY. CIT, CENTRAL CIRCLE-1, BARODA vs M/S. SHRI KRISHNA DEVELOPERS, BARODA
ITA 1097/AHD/2016[2012-13]Status: Disposed4/10/2018AY 2012-13
THE DY. CIT, CENTRAL CIRCLE-1, BARODA vs M/S. SHRI KRISHNA DEVELOPERS, BARODA
ITA 1096/AHD/2016[2011-12]Status: Disposed4/10/2018AY 2011-12
AMBUJA GINNING PRESSING & OIL CO. P. LTD.,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(2), BHAVNAGAR
ITA 3618/AHD/2015[2012-13]Status: Disposed4/10/2018AY 2012-13
SHRI NITINKUMAR M. THAKER,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(1), AHMEDABAD
ITA 3561/AHD/2015[2008-09]Status: Disposed4/10/2018AY 2008-09
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S. ASMAN INVESTMENTS LTD., AHMEDABAD
ITA 3138/AHD/2015[2011-12]Status: Disposed4/10/2018AY 2011-12
SHRI PARAG PRAKASH DOSHI,MUMBAI vs THE INCOME TAX OFFICER, WARD-2(1)(3), AHMEDABAD
ITA 382/AHD/2017[2013-14]Status: Disposed25/9/2018AY 2013-14
SHREE KRISHNA KESHAV LABORATORIES LTD.,AHMEDABAD vs DY.COMMISSIONER OF INCOME TAX,CIRCLE-8, AHMEDABAD
ITA 917/AHD/2016[2011-12]Status: Disposed25/9/2018AY 2011-12
CANON CAPITAL & FINANCE LTD.,AHMEDABAD vs THE JT.CIT, RANGE-3, AHMEDABAD
ITA 759/AHD/2016[2010-11]Status: Disposed25/9/2018AY 2010-11
THE DCIT, CENTRAL CIRCLE-2, BARODA vs SHRI UMESH C. PATEL, BARODA
ITA 447/AHD/2016[2012-13]Status: Disposed25/9/2018AY 2012-13
M/S. NIKSHAL PROPERTIES PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1)(1), AHMEDABAD
ITA 323/AHD/2016[2012-13]Status: Disposed25/9/2018AY 2012-13
M/S. NISCHAY FAB PVT. LTD.,AHMEDABAD vs THE JT. C.I.T.(OSD), CIRCLE-5, AHMEDABAD
ITA 2571/AHD/2016[2009-10]Status: Disposed25/9/2018AY 2009-10
THE ITO, WARD-1(1)(1), AHMEDABAD vs M/S. ADANI WELSPUN EXPLORATION LTD., AHMEDABAD
ITA 1924/AHD/2016[2010-11]Status: Disposed25/9/2018AY 2010-11
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), AHMEDABAD vs M/S. MONTECARLO LIMITED, AHMEDABAD
ITA 1915/AHD/2016[2013-14]Status: Disposed25/9/2018AY 2013-14
SHRI PRAVIN SHIVLAL SHAH,VADODARA vs THE ITO, WARD-5(3), BARODA
ITA 1379/AHD/2016[2010-11]Status: Disposed25/9/2018AY 2010-11