← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI RAMESHCHANDRA VADILAL SHAH,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1), AHMEDABAD
ITA 3150/AHD/2016[2012-13]Status: Disposed9/10/2018AY 2012-13
PURNIMA ADVERTISING AGENCY P.LTD,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 754/AHD/2015[2011-12]Status: Disposed9/10/2018AY 2011-12
SHRI HASMUKHBHAI PRAJAPATI,BARODA vs THE ACIT, CIRCLE-2(1), BARODA
ITA 2708/AHD/2014[2008-09]Status: Disposed9/10/2018AY 2008-09
JMC-MSKE(JV),AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(3), AHMEDABAD
ITA 593/AHD/2017[2013-14]Status: Disposed8/10/2018AY 2013-14
NARENDRAKUMAR SOHANRAJ CHOUDHARY,AHMEDABAD vs THE ITO, WARD-3(1)(3), AHMEDABAD
ITA 2192/AHD/2017[2009-10]Status: Disposed8/10/2018AY 2009-10
NEENA MANMOHAN AGGARWAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(4), AHMEDABAD
ITA 3444/AHD/2016[2012-13]Status: Disposed8/10/2018AY 2012-13
X L PLASTICS,VADODARA vs THE ADDL. CIT, RANGE-2, VADODARA
ITA 278/AHD/2016[2011-12]Status: Disposed8/10/2018AY 2011-12
SAFAL CONSTRUCTION PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER (INT. TAXN.)-2, AHMEDABAD
ITA 2766/AHD/2016[2015-16]Status: Disposed8/10/2018AY 2015-16
M/S. SOUTHERN INDIA BIDI WORKS PVT. LTD.,BARODA vs THE INCOME TAX OFFICER, CIRCLE-2(1)(1), BARODA
ITA 2349/AHD/2016[2011-12]Status: Disposed8/10/2018AY 2011-12
SHRI KALPESH BHUPENDRABHAI BRAHAMBHATT,VADODARA vs THE INCOME TAX OFFICER, WARD-5(2), NOW WARD-3(1)(2), VADODARA
ITA 1990/AHD/2016[2011-12]Status: Disposed8/10/2018AY 2011-12
SMT. KAMINI J. PATEL,BARODA vs THE ITO, WARD-2(3), BARODA
ITA 1350/AHD/2016[2011-12]Status: Disposed8/10/2018AY 2011-12
M/S. BRIJLAXMI LEASING & FINANCE LTD.,BARODA vs THE ACIT, CIRCLE-1(1), BARODA
ITA 858/AHD/2015[2003-04]Status: Disposed8/10/2018AY 2003-04
AANGAN AGROTECH EXPORTS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1), AHMEDABAD
ITA 474/AHD/2015[2010-11]Status: Disposed8/10/2018AY 2010-11
WELSPUN PROJECTS LTD.(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.),BARODA vs THE DY.CIT, RANGE-4, BARODA
ITA 225/AHD/2014[2006-07]Status: Disposed8/10/2018AY 2006-07
WELSPUN PROJECTS LTD.(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.),BARODA vs THE INCOME TAX OFFICER, WARD-4(1), BARODA
ITA 1864/AHD/2013[2005-06]Status: Disposed8/10/2018AY 2005-06
SHRI VINODKUMAR PREMJIBHAI SAMANI,AHMEDABAD vs THE INCOME TAX OFFICER, SK RANGE, WARD-2, HIMATNAGAR
ITA 968/AHD/2017[2013-14]Status: Disposed5/10/2018AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), AHMEDABAD vs M/S. AUSOM ENTERPRISE LTD., AHMEDABAD
ITA 857/AHD/2017[2013-14]Status: Disposed5/10/2018AY 2013-14
SHANTABEN PARASMAL JAIN,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VADODARA
ITA 726/AHD/2017[2010-11]Status: Disposed5/10/2018AY 2010-11
SHRI MUKESHBHAI OTAJI VANZARA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(1)(1), AHMEDABAD
ITA 681/AHD/2017[2012-13]Status: Disposed5/10/2018AY 2012-13
SHRI MUKESHBHAI OTAJI VANZARA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(1)(1), AHMEDABAD
ITA 680/AHD/2017[2010-11]Status: Disposed5/10/2018AY 2010-11