← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI KAUSHIKABEN A. PATEL,AHMEDABAD vs INCOME TAX OFFICER, AURANGABAD
ITA 3331/AHD/2015[2009-10]Status: Disposed15/10/2018AY 2009-10
KOMIL YOGESHBHAI GANDHI,SABARKANTHA vs THE INCOME TAX OFFICER, S.K.WARD-2, HIMATNAGAR
ITA 288/AHD/2015[2011-12]Status: Disposed15/10/2018AY 2011-12
BISAZZA INDIA PVT. LTD.,KADI vs THE PR. CIT- 1, AHMEDABAD
ITA 1480/AHD/2015[2009-10]Status: Disposed15/10/2018AY 2009-10
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. AMTECH ELECTRONICS (INDIA) LTD., GANDHINAGAR
ITA 1124/AHD/2015[2011-12]Status: Disposed15/10/2018AY 2011-12
SMT. PARULBEN S. SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-11(2), AHMEDABAD
ITA 1082/AHD/2015[2010-11]Status: Disposed15/10/2018AY 2010-11
M/S. OCEANIC BUILDCON PVT.LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 3034/AHD/2014[2010-11]Status: Disposed15/10/2018AY 2010-11
FRONTLINE CORPORATION LTD.,AHMEDABAD vs THE ACIT.,CIRCLE-4, AHMEDABAD
ITA 293/AHD/2014[2009-10]Status: Disposed15/10/2018AY 2009-10
HARSHA BHARATBHAI POPAT,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(3), AHMEDABAD
ITA 710/AHD/2017[2012-13]Status: Disposed12/10/2018AY 2012-13
SMT. CHANDRALATA N. NIRBAN,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3)(2), AHMEDABAD
ITA 708/AHD/2017[2012-13]Status: Disposed12/10/2018AY 2012-13
SHREE AMI ESTATE DEVELOPERS,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD
ITA 2093/AHD/2017[2013-14]Status: Disposed12/10/2018AY 2013-14
SHRI UDAYVIRSINGH BHADAURIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(1) NOW WARD-7(2)(5), AHMEDABAD
ITA 568/AHD/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
M/S. MAHENDRA CHEMICALS,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCEL-7(2), AHMEDABAD
ITA 3492/AHD/2016[2013-14]Status: Disposed12/10/2018AY 2013-14
SHRI MAHESHKUMAR VITTHALBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2)(4), AHMEDABAD
ITA 2627/AHD/2016[2010-11]Status: Disposed12/10/2018AY 2010-11
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AHMEDABAD vs M/S. HARSHA ENGINEERS LTD., AHMEDABAD
ITA 1853/AHD/2016[2013-14]Status: Disposed12/10/2018AY 2013-14
M/S. SOMPURA MOORTI ART,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(2), AHMEDABAD
ITA 139/AHD/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
THE DCIT, CIRCLE-6, AHMEDABAD vs SHRI JAYESHBHAI CHHAGANBHAI PATEL, AHMEDABAD
ITA 137/AHD/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
SMT. MAYA K. DHARWANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2)(3), AHMEDABAD
ITA 461/AHD/2017[2013-14]Status: Disposed9/10/2018AY 2013-14
SHRI VASANTBHAI B. THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(5), AHMEDABAD
ITA 451/AHD/2017[2013-14]Status: Disposed9/10/2018AY 2013-14
SHRI BHARATBHAI JAYANTIBHAI BAROT,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(12), AHMEDABAD
ITA 239/AHD/2017[2013-14]Status: Disposed9/10/2018AY 2013-14
THE ITO, WARD-1(1)(2), AHMEDABAD vs M/S. BUSY BEE ENGINEERING PVT. LTD., AHMEDABAD
ITA 224/AHD/2017[1998-1999]Status: Disposed9/10/2018AY 1998-1999
