← All Benches

ITAT Ahmedabad Bench

14,611 judgments

GEMSTONE GLASS PVT. LTD., (SUCCESSOR IN PINO BISAZA GLASS PVT. LTD.),KADI vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 3631/AHD/2015[2011-12]Status: Disposed23/10/2018AY 2011-12

GEMSTONE GLASS PVT. LTD., (SUCCESSOR IN PINO BISAZA GLASS PVT. LTD.),KADI vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 3533/AHD/2015[2010-11]Status: Disposed23/10/2018AY 2010-11

THE DCIT, CIRCLE-2(1)(1), AHMEDABAD vs GANESH HOUSING CORPORATION LIMITED, AHMEDABAD

ITA 3083/AHD/2015[2009-10]Status: Disposed23/10/2018AY 2009-10

GANESH HOUSING CORPORATION LTD.,AHMEDABAD vs THE DY.CIT., CIRCLE-4, NOW, CIRCLE-2(1)(1), AHMEDABAD

ITA 3034/AHD/2015[2009-10]Status: Disposed23/10/2018AY 2009-10

JAIN SWETAMBER MURTIPUJAK DERASAR UPASHRAY TRUST,BANASKANTHA vs THE DIT(EXEM.), AHMEDABAD

ITA 2594/AHD/2013[-]Status: Disposed23/10/2018

SHRI TIMBACHUDI SWETAMBER MURTI PUJAK JAIN MAHAJAN DERASAR UPASHRAY TRUST,VIRAMGAM vs THE DIT(EXEM.), AHMEDABAD

ITA 2592/AHD/2013[-]Status: Disposed23/10/2018

GATEWAY TECHNOLABS PVT. LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AHMEDABAD

ITA 677/AHD/2017[2012-13]Status: Disposed19/10/2018AY 2012-13

THE DCIT, CIRCLE-3(1), BARODA vs M/S/ AMAR MINING COMPANY, BARODA

ITA 1032/AHD/2016[1998-99]Status: Disposed19/10/2018AY 1998-99

THE ITO, WARD-4(1), AHMEDABAD vs G-2 INTERNATIONAL EXPORTS LTD. ( NOW : VAIBHAVLAXMI INTERNATIONAL LTD.), AHMEDABAD

ITA 2143/AHD/2014[2009-10]Status: Disposed19/10/2018AY 2009-10

THE ITO, WARD-2(5), BARODA vs SHRI SHAILESH RAMNIKLAL PATEL, BARODA

ITA 1135/AHD/2014[2007-08]Status: Disposed19/10/2018AY 2007-08

SHRI MAHENDRA R.GANDHI,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX, AHMEDABAD

ITA 824/AHD/2015[2011-12]Status: Disposed16/10/2018AY 2011-12

SHRI MAYUR B. CHOKSI,VADODARA vs INCOME TAX OFFICER, VADODARA

ITA 764/AHD/2015[2010-11]Status: Disposed16/10/2018AY 2010-11

MEET MARKETING,AHMEDABAD vs THE INCOME TAX OFFICER, S.K.WARD-3, HIMATNAGAR

ITA 2697/AHD/2014[2005-06]Status: Disposed16/10/2018AY 2005-06

SHRI UDAYANKUMAR RAVJIBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(5), AHMEDABAD

ITA 391/AHD/2017[2009-10]Status: Disposed15/10/2018AY 2009-10

SHRI DILIP BHAGWANDAS JETHWANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2)(1), AHMEDABAD

ITA 2193/AHD/2017[2009-10]Status: Disposed15/10/2018AY 2009-10

KARNAVATI ENGINEERING LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4, AHMEDABAD

ITA 1400/AHD/2017[2010-11]Status: Disposed15/10/2018AY 2010-11

SHRI BHAGWATIBEN JAYANTILAL PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-1, PATAN

ITA 1025/AHD/2017[2008-09]Status: Disposed15/10/2018AY 2008-09

AHMEDABAD MAHARASHTRIAN CO. OP. CREDIT & SUPPLY SOC. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3)(5), AHMEDABAD

ITA 1014/AHD/2017[2012-13]Status: Disposed15/10/2018AY 2012-13

SHRI MAYANK J. PATEL,BARODA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), BARODA

ITA 3381/AHD/2016[2010-11]Status: Disposed15/10/2018AY 2010-11

SHRI RAMNIKLAL H. AMBANI,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD

ITA 3202/AHD/2016[2013-14]Status: Disposed15/10/2018AY 2013-14