← All Benches
ITAT Ahmedabad Bench
14,611 judgments
THE ACIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs SHRI MAHESH CHHOTALAL SHAH, AHMEDABAD
ITA 2921/AHD/2016[2011-12]Status: Disposed31/10/2018AY 2011-12
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(2), AHMEDABAD vs SHRI ABHAY DATTATRAY KHANDAKAR, AHMEDABAD
ITA 1996/AHD/2016[2009-10]Status: Disposed31/10/2018AY 2009-10
THE DCIT, CIRCLE-4, AHMEDABAD vs M/S. GUJARAT MINERAL DEVELOPMENT CORPORATION LTD., AHMEDABAD
ITA 997/AHD/2015[2010-11]Status: Disposed31/10/2018AY 2010-11
RASIKBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), AHMEDABAD
ITA 3397/AHD/2015[2009-10]Status: Disposed31/10/2018AY 2009-10
MANISH RAMESHWARPRASAD GOUR,VADODARA vs ITO, WARD-1(2)(4), VADODARA
ITA 127/AHD/2018[2012-13]Status: Disposed30/10/2018AY 2012-13
THE ITO, (EXEMPTIONS), WARD, VADODARA vs MATRUSHRI GANGABA TRUST, VADODARA
ITA 259/AHD/2017[2007-08]Status: Disposed30/10/2018AY 2007-08
KANCHAN PHARMA PVT. LTD.,AHMEDABAD vs THE ASST. CIT, CIRCLE-2(1)(2), AHMEDABAD
ITA 205/AHD/2017[2013-14]Status: Disposed30/10/2018AY 2013-14
SHRI RAXESH CHANDRAVADAN SATIA (H.U.F.),AHMEDABAD vs THE DY. CIT, CIRCLE-5(2)., AHMEDABAD
ITA 1769/AHD/2017[2013-14]Status: Disposed30/10/2018AY 2013-14
ZED SUPPLY CHAIN LIMITED,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(4), AHMEDABAD
ITA 125/AHD/2017[2010-11]Status: Disposed30/10/2018AY 2010-11
SHRI URMIL D. PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-2(6), BARODA
ITA 2915/AHD/2015[2009-10]Status: Disposed30/10/2018AY 2009-10
M/S. STYROLUTION ABS (INDIA) LTD., ( FORMERLY KNOWN AS INEOS ABS (INDIA) LTD.),BARODA vs THE DY.CIT., CIRCLE-1(2), BARODA
ITA 2670/AHD/2015[2007-08]Status: Disposed30/10/2018AY 2007-08
M/S. STYROLUTION ABS (INDIA) LTD., ( FORMERLY KNOWN AS INEOS ABS (INDIA) LTD.),BARODA vs THE DY.CIT., CIRCLE-1(2), BARODA
ITA 2669/AHD/2015[2006-07]Status: Disposed30/10/2018AY 2006-07
THE DCIT(OSD), CIRCLE-8, AHMEDABAD vs M/S. TORRENT CABLES LTD., AHMEDABAD
ITA 1293/AHD/2014[2010-11]Status: Disposed26/10/2018AY 2010-11
PANKAJKUMAR JOITRAMBHAI PATEL,AHMEDABAD vs ITO, WARD-6(1)(1), AHMEDABAD
ITA 404/AHD/2018[2012-13]Status: Disposed23/10/2018AY 2012-13
M/S. PATSON INDUSTRIES,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(2), VADODARA
ITA 683/AHD/2017[2009-10]Status: Disposed23/10/2018AY 2009-10
GEMSTONE GLASS PVT. LTD.,KADI vs THE DY. CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 414/AHD/2017[2012-13]Status: Disposed23/10/2018AY 2012-13
RAVI PHARMACEUTICALS PVT. LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-1(3)(2), VADODARA
ITA 246/AHD/2017[2012-13]Status: Disposed23/10/2018AY 2012-13
DWARKES INFRASTRUCTURE PVT. LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD
ITA 2813/AHD/2016[2013-14]Status: Disposed23/10/2018AY 2013-14
SHRI HASMUKHBHAI BACHUBHAI RADADIA,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(3), AHMEDABAD
ITA 2742/AHD/2016[2012-13]Status: Disposed23/10/2018AY 2012-13
SHRI CHANDULAL PARBATBHAI PATEL,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-5(3), AHMEDABAD
ITA 2444/AHD/2016[2012-13]Status: Disposed23/10/2018AY 2012-13
