← All Benches
ITAT Ahmedabad Bench
14,611 judgments
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), AHMEDABAD vs M/S. MUKTA INDUSTRIES PVT. LTD., AHMEDABAD
ITA 2258/AHD/2016[2013-14]Status: Disposed15/11/2018AY 2013-14
THE DCIT, CIRCLE-3(3), AHMEDABAD vs SHRI RAMESHKUMAR TRIKAMLAL PADHIYAR, AHMEDABAD
ITA 1945/AHD/2016[2010-11]Status: Disposed15/11/2018AY 2010-11
THE ITO, WARD-1(1)(2), AHMEDABAD vs M/S. BIOGRAPHY INVESTMENT PVT. LTD., AHMEDABAD
ITA 1404/AHD/2016[2005-06]Status: Disposed15/11/2018AY 2005-06
SHRI SIDDHARTH S. KOTHARI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1)(4), AHMEDABAD
ITA 2869/AHD/2015[2012-13]Status: Disposed15/11/2018AY 2012-13
M/S. GANDHINAGAR TELERADS,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR
ITA 3184/AHD/2014[2011-12]Status: Disposed15/11/2018AY 2011-12
THE ITO, WARD-2(3), AHMEDABAD vs SHRI VIMALKUMAR JAVERIMAL BURAD, AHMEDABAD
ITA 1294/AHD/2014[2009-10]Status: Disposed15/11/2018AY 2009-10
THE ACIT, CENTRAL CICLE-1(4), AHMEDABAD vs MAHALAXMI HOUSING & FINSTOCK P.LTD., AHMEDABAD
ITA 393/AHD/2012[2002-03]Status: Disposed15/11/2018AY 2002-03
LUBRIZOL ADVANCED MATERIALS PRIVATE LIMITED,MUMBAI vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), VADODARA
ITA 1349/AHD/2016[2009-10]Status: Disposed15/11/2018AY 2009-10
SABRI CHEMICALS PVT. LTD.,BARODA vs THE ACIT, CIRCLE-2(1)(1), BARODA
ITA 1019/AHD/2016[2012-13]Status: Disposed15/11/2018AY 2012-13
UMA CO-OP. CREDIT SOCIETY,KHEDA vs THE INCOME TAX OFFICER, WARD-5, NADIAD
ITA 750/AHD/2017[2013-14]Status: Disposed13/11/2018AY 2013-14
M/S. M.C. DAVAR HOLDINGS PVT. LTD.,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BARODA
ITA 3408/AHD/2016[2013-14]Status: Disposed13/11/2018AY 2013-14
SHRI MUKESH BABUBHAI PATEL,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(1), VADODARA
ITA 758/AHD/2017[2013-14]Status: Disposed12/11/2018AY 2013-14
ASHAPURA FORWARDERS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(4), AHMEDABAD
ITA 2094/AHD/2014[2008-09]Status: Disposed12/11/2018AY 2008-09
RASIKBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), AHMEDABAD
ITA 3396/AHD/2015[2011-12]Status: Disposed31/10/2018AY 2011-12
SHRI NILESH RAMESHCHANDRA SHAH,AHMEDABAD vs THE ACIT, CIRCLE-12, NOW DY. CIT, CIRCLE-6(1), AHMEDABAD
ITA 3131/AHD/2015[2009-10]Status: Disposed31/10/2018AY 2009-10
THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD., AHMEDABAD
ITA 2423/AHD/2015[2009-10]Status: Disposed31/10/2018AY 2009-10
M/S. HISAFE TECHNO PRODUCTS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER- WARD-4(3), AHMEDABAD
ITA 3374/AHD/2014[2007-08]Status: Disposed31/10/2018AY 2007-08
ALKABEN GAURAVBHAI PATEL,PATAN vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 3046/AHD/2014[2010-11]Status: Disposed31/10/2018AY 2010-11
SHRI MUSTAK ALIBHAI SHEIKH,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(1), BHAVNAGAR
ITA 809/AHD/2017[2012-13]Status: Disposed31/10/2018AY 2012-13
MAGIC SHARE TRADERS LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(2), AHMEDABAD
ITA 770/AHD/2016[2012-13]Status: Disposed31/10/2018AY 2012-13
