← All Benches
ITAT Ahmedabad Bench
14,611 judgments
SHRI RAVI ASHOKKUMAR AGRAWAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2)(3), AHMEDABAD
ITA 415/AHD/2017[2010-11]Status: Disposed29/11/2018AY 2010-11
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. ASCENT FINECHEM PVT. LTD., AHMEDABAD
ITA 1715/AHD/2015[2010-11]Status: Disposed29/11/2018AY 2010-11
LAXMI PROTEIN PRODUCTS PVT. LTD. vs THE ACIT, ANAND CIRCLE, ANAND
ITA 871/AHD/2014[2010-11]Status: Disposed29/11/2018AY 2010-11
ITO, S.K.WARD-2, HIMATNAGAR vs M/S. RAMDEV PROFILES, SABARKANTHA
ITA 2612/AHD/2014[2011-12]Status: Disposed29/11/2018AY 2011-12
M/S. RAMDEV PROFILE,SABARKANTHA vs THE INCOME TAX OFFICER, S.K. WARD-2, HIMATNAGAR
ITA 2564/AHD/2014[2011-12]Status: Disposed29/11/2018AY 2011-12
SHRI PRAKASH S.VYAS,BARODA vs THE INCOME TAX OFFICER,WARD-2(2), BARODA
ITA 1969/AHD/2014[1988-89]Status: Disposed29/11/2018AY 1988-89
SHRI MANOHARLAL KANAIYALAL DAVE,BARODA vs THE INCOM TAX OFFICER,WARD-5(3), BARODA
ITA 1757/AHD/2014[2009-10]Status: Disposed29/11/2018AY 2009-10
VINODKUMAR RANGLAL DHANDHARIA,AHMEDABAD vs ACIT, CIRCLE-5(3), AHMEDABAD
ITA 359/AHD/2018[2014-15]Status: Disposed26/11/2018AY 2014-15
THE ASSTT. COMMISSIONER OF INCOME TAX, TDS CIRCLE, AHMEDABAD vs M/S. VODAFONE MOBILE SERVICE LTD. (FORMERLY KNOWN AS VODAFONE WEST LTD.), AHMEDABAD
ITA 49/AHD/2017[2008-09]Status: Disposed16/11/2018AY 2008-09
SOPHOS TECHNOLOGIES PRIVATE LIMITED, (FORMERLY KNOWN AS CYBEROAM TECHNOLOGIES PRIVATE LIMITED),AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 1565/AHD/2017[2012-13]Status: Disposed16/11/2018AY 2012-13
THE ACIT, CIRCLE-1(1)(2), BARODA vs M/S. INOX LEISURE LTD., VADODARA
ITA 142/AHD/2017[2010-11]Status: Disposed16/11/2018AY 2010-11
SONATA CERAMICA PVT. LTD.,SABARKANTHA vs THE DY, CIT, SABARKANTHA CIRCLE, HIMATNAGAR
ITA 987/AHD/2016[2008-09]Status: Disposed16/11/2018AY 2008-09
SONATA CERAMICA PVT. LTD.,SABARKANTHA vs THE DY, CIT, SABARKANTHA CIRCLE, HIMATNAGAR
ITA 986/AHD/2016[2007-08]Status: Disposed16/11/2018AY 2007-08
INOX LEISURE LTD.,BARODA vs THE DY. CIT, CIRCLE-1(2), BARODA
ITA 3475/AHD/2016[2010-11]Status: Disposed16/11/2018AY 2010-11
GUJARAT HOUSING BOARD (GHB),AHMEDABAD vs THE D.C.I.T. (EXEMPTION), CIRCLE-1, AHMEDABAD
ITA 3297/AHD/2016[2012-13]Status: Disposed16/11/2018AY 2012-13
THE ITO-WARD-3(3)(2), AHMEDABAD vs SHRI GOVIND AMBALAL PATEL, HUF, AHMEDABAD
ITA 1157/AHD/2016[2010-11]Status: Disposed16/11/2018AY 2010-11
NARANSANG L.PARMAR,AHMEDABAD vs INCOME TAX OFFICER,WARD-6(3), AHMEDABAD
ITA 2507/AHD/2015[2009-10]Status: Disposed16/11/2018AY 2009-10
SHRI RAMBADAL DHUMAN YADAV,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(6), BARODA
ITA 1846/AHD/2014[2010-11]Status: Disposed16/11/2018AY 2010-11
DR. SURESH MANJIBHAI PRAJAPTI,PALANPUR vs THE ACIT, B.K.CIRCLE, PALANPUR
ITA 1357/AHD/2014[2010-11]Status: Disposed16/11/2018AY 2010-11
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs M/S. RADIOLOGICAL & IMAGING ASSOCIATION, AHMEDABAD
ITA 2336/AHD/2016[2010-11]Status: Disposed15/11/2018AY 2010-11