← All Benches
ITAT Ahmedabad Bench
14,611 judgments
SHRI ASHOKKUMAR KAPURCHAND SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, S.K.WARD-2, HIMATNAGAR
ITA 1037/AHD/2015[2010-11]Status: Disposed30/11/2018AY 2010-11
THE DCIT, (OSD)- 1, CIRCLE-4, AHMEDABAD vs MAHADEV PULSES PVT. LTD., AHMEDABAD
ITA 2294/AHD/2014[2009-10]Status: Disposed30/11/2018AY 2009-10
ITO,WARD-5(2)(1), AHMEDABAD vs SMT. JAYASHRIBEN AMRISHBHAI JAGARIA, AHMEDABAD
ITA 795/AHD/2018[2011-12]Status: Disposed30/11/2018AY 2011-12
THE ACIT, CIRCLE-2(1)(2), AHMEDABAD vs M & B ENGINEERING LIMITED, AHMEDABAD
ITA 355/AHD/2018[2014-15]Status: Disposed30/11/2018AY 2014-15
ITO, WARD-7(2)(1), AHMEDABAD vs AMIT GYANCHANDRA SADWANI,(PROP OF M/S. PRIVAL INVESTMENT), AHMEDABAD
ITA 326/AHD/2018[2009-10]Status: Disposed30/11/2018AY 2009-10
M/S. SMART OPTIONS,AHMEDABAD vs ITO, WARD-6(1)(3), AHMEDABAD
ITA 2107/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
LAXMIBEN RAMESHKUMAR MODI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2)(3), AHMEDABAD
ITA 404/AHD/2017[2012-13]Status: Disposed29/11/2018AY 2012-13
THE ACIT, CIRCLE-2(2), AHMEDABAD vs SHRI PRANAY BHARATKUMAR SHAH, AHMEDABAD
ITA 2531/AHD/2017[2010-11]Status: Disposed29/11/2018AY 2010-11
THE DCIT, CENTRAL CIRCLE-1, BARODA vs SHRI AKSHAY A. KOTHARI, BARODA
ITA 480/AHD/2016[2012-13]Status: Disposed29/11/2018AY 2012-13
SHRI RAMESHCHANDRA S. KASAT,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(4), AHMEDABAD
ITA 2714/AHD/2016[2013-14]Status: Disposed29/11/2018AY 2013-14
THE ACIT, (EXEMPTIONS), CIRCLE-1, AHMEDABAD vs NARODA ENVIRO PROJECTS LTD., AHMEDABAD
ITA 2377/AHD/2016[2013-14]Status: Disposed29/11/2018AY 2013-14
HYTAISUN MAGNETICS LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(3), AHMEDABAD
ITA 2236/AHD/2016[2012-13]Status: Disposed29/11/2018AY 2012-13
SHRI RUSHANG RAJNIKANT MANIAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-11(2), AHMEDABAD
ITA 2049/AHD/2016[2002-03]Status: Disposed29/11/2018AY 2002-03
SHRI RUSHANG RAJNIKANT MANIAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-11(2), AHMEDABAD
ITA 2048/AHD/2016[200-03]Status: Disposed29/11/2018
M/S. APEX CONSTRUCTION,KHEDA vs THE ASSTT. COMMISSIONER OF INCOME TAX, KHEDA CIRCLE, NADIAD
ITA 1496/AHD/2016[2012-13]Status: Disposed29/11/2018AY 2012-13
SHRI BHANVARLAL P. SHAH,AHMEDABAD vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 1284/AHD/2016[2011-12]Status: Disposed29/11/2018AY 2011-12
BIOGRAPHY INVESTMENTS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2), AHMEDABAD
ITA 42/AHD/2015[2006-07]Status: Disposed29/11/2018AY 2006-07
JCIT (OSD), CIRCLE-1(1)(2), AHMEDABAD vs CADILA HEALTHCARE LTD., AHMEDABAD
ITA 303/AHD/2018[2009-10]Status: Disposed29/11/2018AY 2009-10
THE DY. CIT. CIRCLE-4(1)(1), AHMEDABAD vs SARABHAI HOLDINGS PVT. LTD., AHMEDABAD
ITA 618/AHD/2017[2012-13]Status: Disposed29/11/2018AY 2012-13
THE DY. CIT, CIRCLE-4(1)(2), AHMEDABAD vs M/S. TORRENT PVT. LTD., AHMEDABAD
ITA 563/AHD/2017[2003-04]Status: Disposed29/11/2018AY 2003-04