← All Benches
ITAT Ahmedabad Bench
14,611 judgments
ANMOL SPINTEX PVT. LTD.,AHMEDABAD vs DCIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 1587/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
ARVIND GOODHILL SUIT MANUFACTURING PVT. LTD,AHMEDABAD vs DCIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 1586/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
ABEER TEXTILES PVT. LTD,AHMEDABAD vs DCIT, CIRCLE-1(1)(2), AHMEDABAD
ITA 1585/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
THE KHANPUR VIBHAG MADHYAMIK SHALA KARMACHARI DGIRAN & GRAHAK SAHAKARI MANDALI LTD,MAHISAGAR vs INCOME TAX OFFICER, LUNAWADA, LUNAWADA
ITA 1537/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
SHRI PURSHOTTAM B. PITRODA,AHMEDABAD vs THE ACIT, CIRCLE-(3)2, AHMEDABAD
ITA 1529/AHD/2018[2013-14]Status: Disposed30/11/2018AY 2013-14
RAILWAYMENS CO. OP. CREDIT SOCIETY LIMITED,VADODARA vs ITO, WARD-3(1)(3), VADODARA
ITA 1491/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
SHRI GANPATLAL MANROOPJI SONI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(1)(4), AHMEDABAD
ITA 547/AHD/2017[2012-13]Status: Disposed30/11/2018AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, ANAND CIRCLE, ANAND vs M/S. INDIAN DAIRY MACHINERY COMPANY LTD., ANAND
ITA 1212/AHD/2017[2012-13]Status: Disposed30/11/2018AY 2012-13
THE ASSTT. CIT, CIRCLE-7(2), AHMEDABAD vs M/S. SHAH INDUSTRIES, AHMEDABAD
ITA 1211/AHD/2017[2014-15]Status: Disposed30/11/2018AY 2014-15
M/S. PARIKH CHANDULAL GOKALDAS & BROS.,GODHRA vs THE INCOME TAX OFFICER, WARD-1, GODHRA
ITA 1173/AHD/2017[2013-14]Status: Disposed30/11/2018AY 2013-14
RMP BEARINGS LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), AHMEDABAD
ITA 3401/AHD/2016[2013-14]Status: Disposed30/11/2018AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, MEHSANA CIRCLE, MEHSANA vs M/S. SHREE SAIKRUPA ORGANIZER, MEHSANA
ITA 2318/AHD/2016[2013-14]Status: Disposed30/11/2018AY 2013-14
THE DY. CIT, CIRCLE-1(3), BARODA vs M/S. FINE LINE CIRCUIT COMPANY, VADODARA
ITA 1920/AHD/2016[2010-11]Status: Disposed30/11/2018AY 2010-11
BIOGRAPHY INVESTMENTS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2), AHMEDABAD
ITA 1847/AHD/2016[2005-06]Status: Disposed30/11/2018AY 2005-06
SHRI GOPALBHAI JOITARAM PATEL,MEHSANA vs THE INCOME TAX OFFICER, PATAN WARD-4, PATAN
ITA 1834/AHD/2016[2006-07]Status: Disposed30/11/2018AY 2006-07
THE DY.COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), AHMEDABAD vs M/S. GUJARAT INTERNATIONAL FINANCE TECH-CITY CO. LIMITED, GANDHINAGAR
ITA 1177/AHD/2016[2012-13]Status: Disposed30/11/2018AY 2012-13
SAMPAT ALUMINIUM PVT.LTD.,AHMEDABAD vs DY. CIT, CIRCLE-8, AHMEDABAD
ITA 808/AHD/2015[2010-11]Status: Disposed30/11/2018AY 2010-11
THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD vs SUNDYOTA NUMANDIS PHARMACEUTICALS PVT. LTD., AHMEDABAD
ITA 2194/AHD/2015[2011-12]Status: Disposed30/11/2018AY 2011-12
BANYAN & BERRY ALLOYS LTD.,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX (OSD), AHMEDABAD
ITA 2009/AHD/2015[2006-07]Status: Disposed30/11/2018AY 2006-07
SHRI KAMLESHKUMAR K. CHAUDHARY,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 1258/AHD/2015[2011-12]Status: Disposed30/11/2018AY 2011-12
