← All Benches
ITAT Ahmedabad Bench
14,611 judgments
M/S. KAUSHLYA EXPORT,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-11(4), AHMEDABAD
ITA 1563/AHD/2015[2001-02]Status: Disposed11/12/2018AY 2001-02
THE ACIT, CIRCLE-4, BARODA vs M/S. WELSPUN PROJECTS LTD.,(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.,), BARODA
ITA 2521/AHD/2014[2005-06]Status: Disposed11/12/2018AY 2005-06
SHRI ASHOKKUMAR KHIMRAJ (HUF),AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(2)(1), AHMEDABAD
ITA 764/AHD/2017[2013-14]Status: Disposed7/12/2018AY 2013-14
BHOGILAL ODHAVJI INDUSTRIAL ENTERPRISES PVT. LTD.,AHMEDABAD vs THE DCIT, CIRCLE-1(1), AHMEDABAD
ITA 2889/AHD/2017[2012-13]Status: Disposed7/12/2018AY 2012-13
MR. PRANJAL PATEL,AHMEDABAD vs THE PR. CIT-2, AHMEDABAD
ITA 1357/AHD/2017[2012-13]Status: Disposed7/12/2018AY 2012-13
MAHARAJA AMARSHINHJI H. RATHOD (DECD),HIMATNAGAR vs INCOME TAX OFFICER,S.K. WARD-3, HIMATNAGAR
ITA 761/AHD/2015[2005-06]Status: Disposed7/12/2018AY 2005-06
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), AHMEDABAD vs M/S. APPLITECH SOLUTIONS LTD., AHMEDABAD
ITA 2004/AHD/2016[2004-05]Status: Disposed6/12/2018AY 2004-05
MAHESHRAJ CHEMICALS PVT.LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-4, AHMEDABAD
ITA 791/AHD/2012[1999-00]Status: Disposed6/12/2018AY 1999-00
THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs M/S. THE SCRENDIPITY APPARELS PVT. LTD., AHMEDABAD
ITA 530/AHD/2017[2013-14]Status: Disposed3/12/2018AY 2013-14
THE DCIT, CENTRAL CIRCLE-3(1), BARODA vs SHRI BHAVANBHAI RUKHABHAI BHARWAD, BARODA
ITA 166/AHD/2017[2012-13]Status: Disposed3/12/2018AY 2012-13
THE ACIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs SHRI MAHESH CHHOTALAL SHAH, AHMEDABAD
ITA 2920/AHD/2016[2010-11]Status: Disposed3/12/2018AY 2010-11
ANJANI SYNTHETICS LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(2), AHMEDABAD
ITA 3594/AHD/2015[2012-13]Status: Disposed3/12/2018AY 2012-13
SHETH CEMENT PRODUCTS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(3), AHMEDABAD
ITA 695/AHD/2014[2009-10]Status: Disposed3/12/2018AY 2009-10
M/S. SMART OPTIONS SERVICES,AHMEDABAD vs ITO, WARD-6(1)(3), AHMEDABAD
ITA 2106/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
NAVRANG JEWELLERS,AHMEDABAD vs DCIT, CIRCLE-6(1), AHMEDABAD
ITA 1879/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
THE PEEEOPLES CO. OP.CREDIT SOCIETY LTD.,ANAND vs ITO, WARD-1(3)(2), PETLAD
ITA 1708/AHD/2018[2012-13]Status: Disposed30/11/2018AY 2012-13
FALGUNI SUNILBHAI TRIVEDI,GANDHINAGAR vs DCIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 1707/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
SHRI SURESHPRASAD H. YADAV,BARODA vs THE DCIT, CIRCLE-1(2), BARODA
ITA 1694/AHD/2018[2014-15]Status: Disposed30/11/2018AY 2014-15
M/S. CHARTERED SPEED PVT. LTD.,AHMEDABAD vs DCIT, CIRCLE-1(1)(2), AHMEDABAD
ITA 1659/AHD/2018[2015-16]Status: Disposed30/11/2018AY 2015-16
M/S. GREEN BRILLIANCE ENERGY PVT. LTD.,VADODARA vs DCIT, CIRCLE-1(1)(1), BARODA
ITA 1646/AHD/2018[2014-15]Status: Disposed30/11/2018AY 2014-15