← All Benches
ITAT Ahmedabad Bench
14,611 judgments
THE DCIT, CIRCLE-8, AHMEDABAD vs SCHUTZ DISHMAN BIOTECH LTD., AHMEDABAD
ITA 1909/AHD/2015[2010-11]Status: Disposed1/1/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), AHMEDABAD vs SAGAR AGENCIES PVT.LTD., AHMEDABAD
ITA 1832/AHD/2015[2010-11]Status: Disposed1/1/2019AY 2010-11
SAGAR AGENCIES PVT.LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-8, AHMEDABAD
ITA 1777/AHD/2015[2010-11]Status: Disposed1/1/2019AY 2010-11
SHRI JYOTINDRA BACHUBHAI PATEL,VADODARA vs THE DY.CIT, CIRCLE-7, VADODARA
ITA 1770/AHD/2015[2009-10]Status: Disposed1/1/2019AY 2009-10
M/S. SHIV & COMPANY,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 1596/AHD/2015[2010-11]Status: Disposed1/1/2019AY 2010-11
SHRI SHESHDHAR DUBEY,VADODARA vs THE INCOME TAX OFFICER, WARD-5(2), VADODARA
ITA 1522/AHD/2015[2009-10]Status: Disposed1/1/2019AY 2009-10
SHRI ASHOKKUMAR KHIMRAJ,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1), AHMEDABAD
ITA 1247/AHD/2015[2006-07]Status: Disposed1/1/2019AY 2006-07
SMT. JYOTI SUNIL MANIYAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(4), AHMEDABAD
ITA 888/AHD/2014[2009-10]Status: Disposed1/1/2019AY 2009-10
SHRI DASHRATH AMBALAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD -7(2), AHMEDABAD
ITA 296/AHD/2014[2007-08]Status: Disposed1/1/2019AY 2007-08
RAJENDRA SHIP BREAKERS PVT. LTD.,AHMEDABAD vs THE JT.CIT, BHAVNAGAR RANGE- I, BHAVNAGAR
ITA 1157/AHD/2014[2009-10]Status: Disposed1/1/2019AY 2009-10
SMT. PREMILABEN NATVARBHAI PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-2(2), BARODA
ITA 2660/AHD/2013[2008-09]Status: Disposed1/1/2019AY 2008-09
THE DCIT, (OSD), CIRCLE-8, AHMEDABAD vs M/S. V. F. ARVIND BRANDS PRIVATE LIMITED, AHMEDABAD
ITA 1904/AHD/2013[2008-09]Status: Disposed1/1/2019AY 2008-09
THE DY. CIT, CIRCLE-1(1)(2), AHMEDABAD vs M/S. LIVA HEALTHCARE LTD. ( NOW CADILA HEALTHCARE LTD.), AHMEDABAD
ITA 62/AHD/2016[2012-13]Status: Disposed28/12/2018AY 2012-13
SHRI DIGVIJAY GAEKWAD,BARODA vs THE INCOME TAX OFFICER, WARD-6(3), BARODA
ITA 640/AHD/2014[2009-10]Status: Disposed24/12/2018AY 2009-10
ROSELABS POLYMERS LIMITED,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), AHMEDABAD
ITA 359/AHD/2017[2013-14]Status: Disposed11/12/2018AY 2013-14
SHREE SANSKAR ADAYAYAN KANYA SHIBIR PUBLIC CHARITABLE TRUST,AHMEDABAD vs THE PR. CIT (EXEMPTIONS), AHMEDABAD
ITA 2583/AHD/2017[2017-18]Status: Disposed11/12/2018AY 2017-18
THE DY. COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), AHMEDABAD vs M/S. D.B. CORP. LTD., AHMEDABAD
ITA 2880/AHD/2016[2007-08]Status: Disposed11/12/2018AY 2007-08
M/S. LAVENDER BUILDCON PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(2), AHMEDABAD
ITA 254/AHD/2016[2012-13]Status: Disposed11/12/2018AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, AHMEDABAD vs GROW MORE FOUNDATION, SABARKANTHA
ITA 1942/AHD/2016[2010-11]Status: Disposed11/12/2018AY 2010-11
THE DY.COMMISSIONER OF INCOME TAX CIRCLE-5(2), AHMEDABAD vs SHRI NIMISH KALYANBHAI VASA, AHMEDABAD
ITA 1215/AHD/2016[2010-11]Status: Disposed11/12/2018AY 2010-11
