← All Benches
ITAT Ahmedabad Bench
14,611 judgments
VIDEO PHOTOGRAPHERS ASSOCIATION OF GUJARAT,AHMEDABAD vs THE DY.DIT (EXEMP.), AHMEDABAD
ITA 470/AHD/2015[2010-11]Status: Disposed2/1/2019AY 2010-11
M/S. YASH CORPORATION,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(4), AHMEDABAD
ITA 95/AHD/2017[2013-14]Status: Disposed1/1/2019AY 2013-14
M/S. SOUTH SHOURNE CORPORATION (INDIA),BARODA vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCEL-2(2), BARODA
ITA 269/AHD/2017[2004-05]Status: Disposed1/1/2019AY 2004-05
SARDAR NAGRIK SAHAKARI BANK LTD.,VADODARA vs ITO, WARD 3(1)(3), BARODA
ITA 2157/AHD/2017[2014-15]Status: Disposed1/1/2019AY 2014-15
SARDAR NAGRIK SAHAKARI BANK LTD.,VADODARA vs ITO, WARD 3(1)(3), BARODA
ITA 2156/AHD/2017[2013-14]Status: Disposed1/1/2019AY 2013-14
SHRI SONIA J. GILL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCEL-7(2), AHMEDABAD
ITA 187/AHD/2017[2012-13]Status: Disposed1/1/2019AY 2012-13
CHANDRA PRAKASH SHARMA,AHMEDABAD vs INCOME TAX OFFICER, WARD-7 (1) (3), AHMEDABAD
ITA 1743/AHD/2017[2006-07]Status: Disposed1/1/2019AY 2006-07
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), AHMEDABAD vs M/S. S.N. REALTY INFRASTRUCTURE (P) LTD., AHMEDABAD
ITA 1393/AHD/2017[2012-13]Status: Disposed1/1/2019AY 2012-13
PARK AVENUE ASSOCIATES,AHMEDABAD vs THE JT. CIT, RANGE-9, AHMEDABAD
ITA 99/AHD/2016[2010-11]Status: Disposed1/1/2019AY 2010-11
THE DCIT, CIRCLE-1(1)(2), AHMEDABAD vs M/S. DEVERSONS INDUSTRIES PVT.LTD., AHMEDABAD
ITA 431/AHD/2016[2012-13]Status: Disposed1/1/2019AY 2012-13
SHRI TEJAS ARVINDBHAI RAVAL,AHMEDABAD vs THE INCOME TAX OFFICER (OSD) WARD-7(1), NOW WARD-3(3)(5), AHMEDABAD
ITA 336/AHD/2016[2008-09]Status: Disposed1/1/2019AY 2008-09
SHRI HARESHKUMAR BECHARBHAI PATEL,PATAN vs THE JT. C.I.T., MEHSANA RANGE, PATAN
ITA 2996/AHD/2016[2008-09]Status: Disposed1/1/2019AY 2008-09
POOJA TYRE MARKETING,HIMATNAGAR vs THE INCOME TAX OFFICER, S.K. WARD-3, HIMATNAGAR
ITA 253/AHD/2016[2012-13]Status: Disposed1/1/2019AY 2012-13
NAS PACKAGING PVT. LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-3(1)(1), AHMEDABAD
ITA 2398/AHD/2016[2012-13]Status: Disposed1/1/2019AY 2012-13
PHELIX APPLIANCES LIMITED,BARODA vs THE INCOME TAX OFFICER, WARD-4(2), BARODA
ITA 1310/AHD/2016[2009-10]Status: Disposed1/1/2019AY 2009-10
ASHOKBHAI KARSHANBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 750/AHD/2015[2008-09]Status: Disposed1/1/2019AY 2008-09
SHRI ASHISH D. JAISWAL,SABARKANTHA vs THE INCOME TAX OFFICER, S.K. WARD-4, MODASA
ITA 543/AHD/2015[2007-08]Status: Disposed1/1/2019AY 2007-08
THE DCIT, CIRCLE-4(1)(1), AHMEDABAD vs SCHUTZ DISHMAN BIOTECH LTD., AHMEDABAD
ITA 525/AHD/2015[2009-10]Status: Disposed1/1/2019AY 2009-10
SHRI DIPAKKUMAR KESHAVLAL PATEL,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-1, GANDHINAGAR
ITA 419/AHD/2015[2010-11]Status: Disposed1/1/2019AY 2010-11
M/S. SCHUTZ DISHMAN BIOTECH PVT.LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-8, AHMEDABAD
ITA 1947/AHD/2015[2010-11]Status: Disposed1/1/2019AY 2010-11