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ITAT Ahmedabad Bench

14,611 judgments

SMT. DHARMISHTHABEN MADHUSUDANBHAI PATEL,AHMEDABAD vs THE ITO, SK WARD-1, HIMATNAGAR

ITA 608/AHD/2016[2007-08]Status: Disposed10/1/2019AY 2007-08

M/S. SIDDHI CORPORATION,AHMEDABAD vs THE JT. COMMISSIONER OF INCOME TAX, AHMEDABAD

ITA 1020/AHD/2016[2010-11]Status: Disposed10/1/2019AY 2010-11

M/S. DIAMOND CRUCIBLE COMPANY LIMITED,MEHSANA vs THE ACIT, MEHSANA CIRCLE, MEHSANA

ITA 2986/AHD/2015[2012-13]Status: Disposed10/1/2019AY 2012-13

M/S. DIAMOND CRUCIBLE COMPANY LIMITED,MEHSANA vs THE DY.CIT, MEHSANA CIRCLE, MEHSANA

ITA 1091/AHD/2015[2011-12]Status: Disposed10/1/2019AY 2011-12

M/S. DIAMOND CRUCIBLE COMPANY LIMITED,MEHSANA vs THE JT. CIT, MEHSANA RANGE, MEHSANA

ITA 1058/AHD/2014[2009-10]Status: Disposed10/1/2019AY 2009-10

RAJKUMAR MOHANLAL (HUF),AHMEDABAD vs ACIT, CIRCLE-5(3), AHMEDABAD

ITA 974/AHD/2018[2014-15]Status: Disposed9/1/2019AY 2014-15

DIAMINES AND CHEMICALS LIMITED,VADODARA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BARODA

ITA 657/AHD/2017[2012-13]Status: Disposed9/1/2019AY 2012-13

M/S. CHAROTAR GAS SAHKARI MANDALI LTD.,ANAND vs THE DY. COMMISSIONER OF INCOME TAX, ANAND CIRCLE, ANAND

ITA 652/AHD/2017[2012-13]Status: Disposed9/1/2019AY 2012-13

THE ITO, WARD-3(3)(3), AHMEDABAD vs SHRI MANGALBHAI S. PRAJAPATI, AHMEDABAD

ITA 546/AHD/2017[2010-11]Status: Disposed9/1/2019AY 2010-11

VINOD MAHASHUKHBHAI THAKER,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD

ITA 2797/AHD/2016[2013-14]Status: Disposed9/1/2019AY 2013-14

VINOD MAHASHUKHBHAI THAKER,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD

ITA 2796/AHD/2016[2012-13]Status: Disposed9/1/2019AY 2012-13

THE ITO, WARD - 3(3)(8), AHMEDABAD vs MOTIBHAI REVABHAI PRAJAPATI, AHMEDABAD

ITA 1027/AHD/2016[2012-13]Status: Disposed9/1/2019AY 2012-13

THE DCIT, TDS CIRCLE, AHMEDABAD vs M/S. AHMEDABAD VADODARA EXPRESS WAY CO.LTD., AHMEDABAD

ITA 1386/AHD/2015[2010-11]Status: Disposed9/1/2019AY 2010-11

THE DCIT, TDS CIRCLE, AHMEDABAD vs M/S. AHMEDABAD VADODARA EXPRESS WAY CO.LTD., AHMEDABAD

ITA 1385/AHD/2015[2009-10]Status: Disposed9/1/2019AY 2009-10

THE DCIT, TDS CIRCLE, AHMEDABAD vs M/S. AHMEDABAD VADODARA EXPRESS WAY CO.LTD., AHMEDABAD

ITA 1384/AHD/2015[2008-09]Status: Disposed9/1/2019AY 2008-09

THE DCIT, TDS CIRCLE, AHMEDABAD vs M/S. AHMEDABAD VADODARA EXPRESS WAY CO.LTD., AHMEDABAD

ITA 1383/AHD/2015[2007-08]Status: Disposed9/1/2019AY 2007-08

THE DCIT, TDS CIRCLE, AHMEDABAD vs M/S. AHMEDABAD VADODARA EXPRESS WAY CO.LTD., AHMEDABAD

ITA 1382/AHD/2015[2006-07]Status: Disposed9/1/2019AY 2006-07

THE DCIT, TDS CIRCLE, AHMEDABAD vs M/S. AHMEDABAD VADODARA EXPRESS WAY CO.LTD., AHMEDABAD

ITA 1381/AHD/2015[2005-06]Status: Disposed9/1/2019AY 2005-06

SIDDHRAJ DEVELOPERS PVT. LTD.,GANDHINAGAR vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR

ITA 1041/AHD/2015[2009-10]Status: Disposed9/1/2019AY 2009-10

SHRI NANDOTARA SWETAMBER MURTIPUJAK JAIN MAHAJAN DERASAR UPASHRAY,BANASKANTHA vs THE DIT(EXEM.), AHMEDABAD

ITA 2593/AHD/2013[-]Status: Disposed7/1/2019