← All Benches
ITAT Ahmedabad Bench
14,611 judgments
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD vs M/S. NIRMA LTD., AHMEDABAD
ITA 549/AHD/2017[2007-08]Status: Disposed15/1/2019AY 2007-08
THE ITO, WARD-2(1)(2), AHMEDABAD vs M/S. KALIKA BUILDCON PVT. LTD., AHMEDABAD
ITA 2523/AHD/2016[2013-14]Status: Disposed15/1/2019AY 2013-14
TRISTAR SECURITIES PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(1), AHMEDABAD
ITA 976/AHD/2015[2006-07]Status: Disposed15/1/2019AY 2006-07
THE BHAGYODAYA CO.OP. BANK LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2, AHMEDABAD
ITA 1520/AHD/2015[2011-12]Status: Disposed15/1/2019AY 2011-12
SHRI BHAVESH KUSHAL THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(4), NEW WARD-3(2)(6), AHMEDABAD
ITA 1460/AHD/2015[2011-12]Status: Disposed15/1/2019AY 2011-12
M/S. PRATHAM INVESTMENTS,BARODA vs THE DY. CIT, BARODA
ITA 747/AHD/2014[2005-06]Status: Disposed15/1/2019AY 2005-06
THE ACIT, CIRCLE-8, AHMEDABAD vs M/S. TORRENT PHARMACEUTICALS LTD., AHMEDABAD
ITA 238/AHD/2012[2006-07]Status: Disposed15/1/2019AY 2006-07
ULHAS SECURITIES PVT. LTD.,AHMEDABAD vs ITO WARD-8(4), NOW WARD 4(1)(4), AHMEDABAD
ITA 2758/AHD/2017[2011-12]Status: Disposed15/1/2019AY 2011-12
THE DY. CIT, ANAND CIRCLE, ANAND vs M/S. ANUPAM INDUSTRIES LTD., ANAND
ITA 227/AHD/2017[2013-14]Status: Disposed15/1/2019AY 2013-14
THE DY. CIT, ANAND CIRCLE, ANAND vs M/S. ANUPAM INDUSTRIES LTD., ANAND
ITA 226/AHD/2017[2012-13]Status: Disposed15/1/2019AY 2012-13
S. G. VAT CARE PVT. LTD.,GANDHINAGAR vs THE ITO, WARD-4, MEHSANA
ITA 1943/AHD/2017[2014-15]Status: Disposed15/1/2019AY 2014-15
PRAVIN AMBALAL PATEL,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(2), AHMEDABAD
ITA 3138/AHD/2016[2010-11]Status: Disposed15/1/2019AY 2010-11
THE CLASSIC CO.OPERATIVE BANK LTD.,AHMEDABAD vs CIT (A), AHMEDABAD-5, AHMEDABAD
ITA 1873/AHD/2017[2013-14]Status: Disposed11/1/2019AY 2013-14
SMT. BHARTIBEN PRAHLADBHAI SEWANI,AHMEDABAD vs THE DY.COMMISSIONER OF INCOME TAX,CIRCLE-1(3), AHMEDABAD
ITA 1734/AHD/2017[2008-09]Status: Disposed11/1/2019AY 2008-09
THE ITO, WARD-3(3)(6), AHMEDABAD vs M/S. DHARA JAGDISHCHANDRA PATEL, AHMEDABAD
ITA 3406/AHD/2016[2009-10]Status: Disposed11/1/2019AY 2009-10
THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs MASTEK LTD., AHMEDABAD
ITA 3398/AHD/2014[2006-07]Status: Disposed11/1/2019AY 2006-07
LATE SHRI BAVANJI R. DHINGANI,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(3), VADODARA
ITA 446/AHD/2017[2010-11]Status: Disposed10/1/2019AY 2010-11
LATE SHRI BAVANJI R. DHINGANI,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(3), VADODARA
ITA 445/AHD/2017[2009-10]Status: Disposed10/1/2019AY 2009-10
LATE SHRI BAVANJI R. DHINGANI,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(3), VADODARA
ITA 444/AHD/2017[2008-09]Status: Disposed10/1/2019AY 2008-09
M/S. UNIQUE MERCANTILE INDIA PVT.LTD.,AHMEDABAD vs DCIT, CIRCLE-4(1)(2), AHMEDABAD
ITA 1733/AHD/2017[2012-13]Status: Disposed10/1/2019AY 2012-13