← All Benches
ITAT Ahmedabad Bench
14,611 judgments
THE ITO, WARD-2(1)(1), AHMEDABAD vs M/S. GPSAR HEALTHCARE LTD., AHMEDABAD
ITA 2905/AHD/2016[2011-12]Status: Disposed18/1/2019AY 2011-12
GPSAR HEALTH CARE LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4, AHMEDABAD
ITA 2894/AHD/2016[2011-12]Status: Disposed18/1/2019AY 2011-12
M/S. NEPTUNE REALTY PVT.LTD.,BARODA vs THE ACIT, CIRCLE-4, VADODARA
ITA 2822/AHD/2015[2011-12]Status: Disposed18/1/2019AY 2011-12
THE ITO, WARD-1(1), AHMEDABAD vs M/S. ADANI POWER RAJASTHAN LTD., AHMEDABAD
ITA 1430/AHD/2015[2011-12]Status: Disposed18/1/2019AY 2011-12
THE ACIT, CENTRAL CIRCLE-1(1), AHMEDABAD vs M/S. NAVRATNA ORGANISERS & DEVELOPERS PVT. LTD., AHMEDABAD
ITA 2633/AHD/2011[1997-98]Status: Disposed18/1/2019AY 1997-98
THE AHMEDABAD DIST. CO. OP. BANK LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), AHMEDABAD
ITA 899/AHD/2017[2012-13]Status: Disposed17/1/2019AY 2012-13
AMBALAL SARABHAI ENTERPRISES LTD.,BARODA vs THE DY. COMMISSIONER OF INCOME TAX-1(1)(1), BARODA
ITA 933/AHD/2016[1999-00]Status: Disposed17/1/2019AY 1999-00
MULTIVISION PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), AHMEDABAD
ITA 2620/AHD/2016[2013-14]Status: Disposed17/1/2019AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), AHMEDABAD vs VIMALACHAL PRINT & PACK PVT. LTD., AHMEDABAD
ITA 1983/AHD/2016[2012-13]Status: Disposed17/1/2019AY 2012-13
THE AHMEDABAD DIST. CO. OP. BANK LTD.,AHMEDABAD vs THE DY.COMMISSIONER OF INCOME TAX, CIRCLE-7, AHMEDABAD
ITA 1249/AHD/2016[2011-12]Status: Disposed17/1/2019AY 2011-12
SHRI RAJENDRA SHIVRAMBHAI PATEL,UNJHA vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 862/AHD/2015[2006-07]Status: Disposed17/1/2019AY 2006-07
YAMIR PACKAGING PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE - 8, AHMEDABAD
ITA 534/AHD/2014[2010-11]Status: Disposed17/1/2019AY 2010-11
RATNAMANI METALS & TUBES LIMITED,AHMEDABAD vs PR. CIT (CENTRAL), AHMEDABAD
ITA 957/AHD/2018[2013-14]Status: Disposed16/1/2019AY 2013-14
NAVIN GLOBAL PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE (3)(1)(1), AHMEDABAD
ITA 1941/AHD/2017[2003-04]Status: Disposed16/1/2019AY 2003-04
APOLLO TYRES EMPLOYEES MULTIPURPOSE CONSUMER CO-OPERATIVE CREDIT SOCIETY LTD.,VADODARA vs THE ITO, WARD-3(1)(2), VADODARA
ITA 1897/AHD/2017[2014-15]Status: Disposed16/1/2019AY 2014-15
THE AGRICULTURE DEVELOPMENT CO.OP.CREDIT SOCIETY LTD.,SIDHPUR vs THE INCOME TAX OFFICER,PATAN WARD-4, PATAN
ITA 1636/AHD/2017[2014-15]Status: Disposed16/1/2019AY 2014-15
MONIKA V. CHAUDHARY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(1)(1), AHMEDABAD
ITA 1250/AHD/2017[2012-13]Status: Disposed16/1/2019AY 2012-13
SYMPHONY LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-8, AHMEDABAD
ITA 2133/AHD/2015[2010-11]Status: Disposed16/1/2019AY 2010-11
INOX LEISURE LTD.,VADODARA vs THE PR. CIT- VADODARA-1, VADODARA
ITA 1074/AHD/2015[2010-11]Status: Disposed16/1/2019AY 2010-11
KEYAA EXIM PRIVATE LIMITED,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(2), AHMEDABAD
ITA 697/AHD/2017[2011-12]Status: Disposed15/1/2019AY 2011-12