← All Benches
ITAT Ahmedabad Bench
14,611 judgments
THE DCIT, CIRCLE-3(3), AHMEDABAD vs M/S. VIJAY STEELS, AHMEDABAD
ITA 2600/AHD/2016[2012-13]Status: Disposed23/1/2019AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD vs M/S. NAVRATNA ORGANISERS & DEVELOPERS PVT. LTD., AHMEDABAD
ITA 2183/AHD/2016[2012-13]Status: Disposed23/1/2019AY 2012-13
PATEL ALLOY STEEL CO. PVT.LTD.,AHMEDABAD vs THE ACIT., CIRCLE-5, AHMEDABAD
ITA 706/AHD/2015[2004-05]Status: Disposed23/1/2019AY 2004-05
THE ACIT, CIRCLE-5, AHMEDABAD vs M/S. PATEL ALLOY STEEL CO. PVT.LTD., AHMEDABAD
ITA 1389/AHD/2015[2004-05]Status: Disposed23/1/2019AY 2004-05
THE ACIT, CIRCLE- 5, AHMEDABAD vs NAVRATNA ORGANISERS & DEVELOPERS PVT. LTD., AHMEDABAD
ITA 1875/AHD/2013[2009-10]Status: Disposed23/1/2019AY 2009-10
THE ACIT, CENTRAL CIRCLE-1(1), AHMEDABAD vs M/S. NAVRATNA ORGANISERS & DEVELOPERS PVT. LTD., AHMEDABAD
ITA 2634/AHD/2011[2008-09]Status: Disposed23/1/2019AY 2008-09
SHRI KASAMBHAI K. VOHRA,KHEDA vs THE INCOME TAX OFFICER, WARD-3, NADIAD
ITA 411/AHD/2017[2012-13]Status: Disposed22/1/2019AY 2012-13
THE ITO, WARD-3(2)(3), AHMEDABAD vs M/S. MARUTI FOODS INDUSTRIES, AHMEDABAD
ITA 1080/AHD/2016[2011-12]Status: Disposed22/1/2019AY 2011-12
THE ITO, WARD-1(1), AHMEDABAD vs M/S. ADANI AGRI FRESH LTD., AHMEDABAD
ITA 2730/AHD/2015[2011-12]Status: Disposed22/1/2019AY 2011-12
THE ACIT, CIRCLE-5, AHMEDABAD vs RASNA PVT. LTD., AHMEDABAD
ITA 2396/AHD/2015[2007-08]Status: Disposed22/1/2019AY 2007-08
C.D. INTEGRATED SERVICES LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, AHMEDABAD
ITA 2275/AHD/2016[2011-12]Status: Disposed21/1/2019AY 2011-12
AUDIENCE MEASUREMENT AND ANALYTICS PVT. LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-1, AHMEDABAD
ITA 1163/AHD/2015[2010-11]Status: Disposed21/1/2019AY 2010-11
DECISION CRAFT ANALYTICS LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-1, AHMEDABAD
ITA 1162/AHD/2015[2008-09]Status: Disposed21/1/2019AY 2008-09
DECISION CRAFT ANALYTICS LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-1, AHMEDABAD
ITA 1161/AHD/2015[2007-08]Status: Disposed21/1/2019AY 2007-08
MULTIMEDIA FRONTIERS LIMITED,AHMEDABAD vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 3265/AHD/2014[2007-08]Status: Disposed21/1/2019AY 2007-08
M/S. K.N.PROTEINS LTD.,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 3105/AHD/2014[2010-11]Status: Disposed21/1/2019AY 2010-11
GUJARAT VENTURE CAPITAL FUND 1995,AHMEDABAD vs THE ACIT, CIRCLE-10, AHMEDABAD
ITA 2869/AHD/2013[2009-10]Status: Disposed21/1/2019AY 2009-10
PIRMAL FINANCE PVT. LTD.,MUMBAI vs THE DY, CIT, CIRCLE-2(1)(2), VADODARA
ITA 981/AHD/2016[2012-13]Status: Disposed18/1/2019AY 2012-13
SAGAR DRUGS & PHARMACEUTICALS PVT. LTD.,AHMEDABAD vs THE JT.CIT,RANGE-8, AHMEDABAD
ITA 345/AHD/2016[2011-12]Status: Disposed18/1/2019AY 2011-12
THE ACIT, (OSD), CIRCLE-9, AHMEDABAD vs SHRI RAKESH HIRALAL THAKKAR, AHMEDABAD
ITA 327/AHD/2016[2011-12]Status: Disposed18/1/2019AY 2011-12
