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ITAT Ahmedabad Bench

14,611 judgments

ORACLE GRANITO LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD

ITA 744/AHD/2015[2010-11]Status: Disposed24/1/2019AY 2010-11

BARODA CRICKET ASSOCIATION,BARODA vs THE DY.CIT, CIRCLE-5., BARODA

ITA 337/AHD/2015[2011-12]Status: Disposed24/1/2019AY 2011-12

BARODA CRICKET ASSOCIATION,BARODA vs THE DY.CIT, CIRCLE-5., BARODA

ITA 336/AHD/2015[2009-10]Status: Disposed24/1/2019AY 2009-10

SHRI BALDEVBHAI ATMARAM PATEL,GANDHINAGAR vs THE DY.CIT, GANDHINAGAR CIRCLE, GANDHINAGAR

ITA 1911/AHD/2015[2011-12]Status: Disposed24/1/2019AY 2011-12

HIMANSHI PROPERTY PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-4(3), AHMEDABAD

ITA 1568/AHD/2015[2011-12]Status: Disposed24/1/2019AY 2011-12

BARODA CRICKET ASSOCIATION,BARODA vs THE JT. CIT, RANGE-5, BARODA

ITA 2957/AHD/2014[2010-11]Status: Disposed24/1/2019AY 2010-11

THE DY..DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD vs GUJARAT CRICKET ASSOCIATION, AHMEDABAD

ITA 1273/AHD/2013[2007-08]Status: Disposed24/1/2019AY 2007-08

THE DY..DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD vs GUJARAT CRICKET ASSOCIATION, AHMEDABAD

ITA 1272/AHD/2013[2006-07]Status: Disposed24/1/2019AY 2006-07

THE DY..DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD vs GUJARAT CRICKET ASSOCIATION, AHMEDABAD

ITA 1271/AHD/2013[2005-06]Status: Disposed24/1/2019AY 2005-06

THE DY..DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD vs GUJARAT CRICKET ASSOCIATION, AHMEDABAD

ITA 1270/AHD/2013[2004-05]Status: Disposed24/1/2019AY 2004-05

GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE JT..DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD

ITA 1257/AHD/2013[2009-10]Status: Disposed24/1/2019AY 2009-10

GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE ASSTT.DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD

ITA 1256/AHD/2013[2007-08]Status: Disposed24/1/2019AY 2007-08

GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE ASSTT.DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD

ITA 1255/AHD/2013[2006-07]Status: Disposed24/1/2019AY 2006-07

GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE ASSTT.DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD

ITA 1254/AHD/2013[2005-06]Status: Disposed24/1/2019AY 2005-06

GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE ASSTT.DIRECTOR OF INCOME TAX(EXEMPTION), AHMEDABAD

ITA 1253/AHD/2013[2004-05]Status: Disposed24/1/2019AY 2004-05

NAVRATNA ORGANISERS & DEV. PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD

ITA 896/AHD/2017[2009-10]Status: Disposed23/1/2019AY 2009-10

NAVRATNA ORGANISERS & DEV. PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD

ITA 895/AHD/2017[2008-09]Status: Disposed23/1/2019AY 2008-09

NAVRANGPURA ORGANISERS & DEV. PVT. LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD

ITA 342/AHD/2017[2004-05]Status: Disposed23/1/2019AY 2004-05

NAVRANGPURA ORGANISERS & DEV. PVT. LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD

ITA 340/AHD/2017[2002-03]Status: Disposed23/1/2019AY 2002-03

NAVRANGPURA ORGANISERS & DEV. PVT. LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD

ITA 339/AHD/2017[2001-02]Status: Disposed23/1/2019AY 2001-02