← All Benches
ITAT Ahmedabad Bench
14,611 judgments
RAYMON PATEL GELATINE PVT.LTD.,BARODA vs THE ACIT.,CIRCLE-4, BARODA
ITA 806/AHD/2012[2004-05]Status: Disposed29/1/2019AY 2004-05
M/S. KOSA CONSTRUCTION,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(2)(3), VADODARA
ITA 919/AHD/2016[2007-08]Status: Disposed28/1/2019AY 2007-08
SHRI RISHABH AMRITKUMAR SANGHVI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1), ( NEW CIRCLE-5(2), AHMEDABAD
ITA 457/AHD/2016[2009-10]Status: Disposed28/1/2019AY 2009-10
THE ACIT, KHEDA CIRCLE, NADIAD vs M/S. ASIAN FOOD INDUSTRIES, NADIAD
ITA 277/AHD/2016[2012-13]Status: Disposed28/1/2019AY 2012-13
JAJANT S.SANGHVI(HUF),BARODA vs INCOME TAX OFFICER, WARD-2(4), BARODA
ITA 3470/AHD/2014[2011-12]Status: Disposed28/1/2019AY 2011-12
VADODARA URBAN DEVELOPMENT AUTHORITY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(1), BARODA
ITA 2751/AHD/2014[2010-11]Status: Disposed28/1/2019AY 2010-11
PUNIT PROTEINS PVT. LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 3045/AHD/2014[2011-12]Status: Disposed25/1/2019AY 2011-12
THE DCIT, CIRCLE-4, AHMEDABAD vs HAWA ENGINEERS LTD., AHMEDABAD
ITA 2113/AHD/2014[2009-10]Status: Disposed25/1/2019AY 2009-10
THE ACIT,B.K. CIRCLE, PALANPUR vs CHANIYANA MAJUR KAMDAR SAHKARI MANDALI LTD., BANASKANTHA
ITA 1368/AHD/2014[2010-11]Status: Disposed25/1/2019AY 2010-11
M/S. GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX EXEPTIONS, CIRCLE-1, AHMEDABAD
ITA 408/AHD/2017[2012-13]Status: Disposed24/1/2019AY 2012-13
SAURASHTRA CRICKET ASSOCIATION,RAJKOT vs THE DY. CIT (EXEMPTION), CIRCLE-2, AHMEDABAD
ITA 2841/AHD/2017[2014-15]Status: Disposed24/1/2019AY 2014-15
SAURASHTRA CRICKET ASSOCIATION,RAJKOT vs THE DY. CIT (EXEMPTION), CIRCLE-2, AHMEDABAD
ITA 2840/AHD/2017[2013-14]Status: Disposed24/1/2019AY 2013-14
SAURASHTRA CRICKET ASSOCIATION,RAJKOT vs THE DY. CIT (EXEMPTION), CIRCLE-2, AHMEDABAD
ITA 2839/AHD/2017[2012-13]Status: Disposed24/1/2019AY 2012-13
M/S. GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE JT.. DIRECTOR OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 3304/AHD/2016[2011-12]Status: Disposed24/1/2019AY 2011-12
M/S. GUJARAT CRICKET ASSOCIATION,AHMEDABAD vs THE JT.. DIRECTOR OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 3303/AHD/2016[2010-11]Status: Disposed24/1/2019AY 2010-11
THE ITO, WARD-3(1)(1), AHMEDABAD vs M/S POGGEN AMP NAGARSHETH POWERTRONICS PVT. LTD., AHMEDABAD
ITA 2446/AHD/2016[2012-13]Status: Disposed24/1/2019AY 2012-13
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs UTTHAN SEVA SANSTHAN, AHMEDABAD
ITA 2017/AHD/2016[2012-13]Status: Disposed24/1/2019AY 2012-13
ADANI ENERGY LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), AHMEDABAD
ITA 1882/AHD/2016[2013-14]Status: Disposed24/1/2019AY 2013-14
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs ARCOY INUSTRIES(INDIA) PVT. LTD., AHMEDABAD
ITA 1770/AHD/2016[2012-13]Status: Disposed24/1/2019AY 2012-13
ORACLE GRANITO LTD.,AHMEDABAD vs THE ADDL. CIT, RANGE-5, AHMEDABAD
ITA 745/AHD/2015[2011-12]Status: Disposed24/1/2019AY 2011-12