← All Benches
ITAT Ahmedabad Bench
14,611 judgments
DCIT, CIRCLE-6(1), AHMEDABAD vs RAJEN ISHWARLAL JARIWALA, AHMEDABAD
ITA 2315/AHD/2017[2013-14]Status: Disposed29/1/2019AY 2013-14
DCIT, CIR.1(1)(1), AHMEDABAD vs AWN AGRO PVT. LTD., 2014-15
ITA 2108/AHD/2017[2014-15]Status: Disposed29/1/2019AY 2014-15
MRS. CHANDRIKABEN K. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(1), AHMEDABAD
ITA 1955/AHD/2017[2014-15]Status: Disposed29/1/2019AY 2014-15
DCIT, CIRCLE-2(1) (1), BARODA vs M/S THE SPUNPIPE & CONSTRUCTION CO. (BARODA) PVT. LTD., BARODA
ITA 1651/AHD/2017[2010-11]Status: Disposed29/1/2019AY 2010-11
JAYRAM LILARAM MAKHIJA,AHMEDABAD vs THE ITO, WARD-1(3)(2), AHMEDABAD
ITA 1495/AHD/2017[2012-13]Status: Disposed29/1/2019AY 2012-13
M/S. YASH DAIRY SPIECES & FOOD PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(1)(4), AHMEDABAD
ITA 1290/AHD/2017[2012-13]Status: Disposed29/1/2019AY 2012-13
SHRI DEEPAK MADANLAL MALIWAL,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1), AHMEDABAD
ITA 1036/AHD/2017[2009-10]Status: Disposed29/1/2019AY 2009-10
M/S. PREMIUM POLYALLOYS PVT. LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-2(1)(3), VADODARA
ITA 372/AHD/2016[2012-13]Status: Disposed29/1/2019AY 2012-13
SHRI HARISH M. KUKREJA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(3), AHMEDABAD
ITA 3508/AHD/2016[2008-09]Status: Disposed29/1/2019AY 2008-09
M/S. PRATHAM DEVELOPERS,VADODARA vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BARODA
ITA 3087/AHD/2016[2013-14]Status: Disposed29/1/2019AY 2013-14
SMT. KALAWATI P. JAISWAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2)(2), AHMEDABAD
ITA 2572/AHD/2016[2011-12]Status: Disposed29/1/2019AY 2011-12
M/S. PREMIUM POLYALLOYS PVT. LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BARODA
ITA 2387/AHD/2016[2013-14]Status: Disposed29/1/2019AY 2013-14
THE ASSTT. CIT, CIRCLE-7(2), AHMEDABAD vs M/S. SHAH INDUSTRIES, AHMEDABAD
ITA 2299/AHD/2016[2012-13]Status: Disposed29/1/2019AY 2012-13
SHRI DEEPAKBHAI B. GAJERA,BARODA vs THE INCOME TAX OFFICER, WARD-1(2)(1), BARODA
ITA 2161/AHD/2016[2012-13]Status: Disposed29/1/2019AY 2012-13
THE DCIT, CIRCLE-3(3), AHMEDABAD vs SHRI VIJAY AASUMAL KESHWANI, AHMEDABAD
ITA 1946/AHD/2016[2013-14]Status: Disposed29/1/2019AY 2013-14
THE DCIT, CIRCLE-1(2), BARODA vs M/S. PRATHAM INVESTMENTS, BARODA
ITA 742/AHD/2015[2010-11]Status: Disposed29/1/2019AY 2010-11
M/S. GEETGANGA INVESTMENT PVT. LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 514/AHD/2015[2011-12]Status: Disposed29/1/2019AY 2011-12
THE ACIT, CIRCLE-1(2), VADODARA vs M/S. KRISH IMMIGRATION & TOURS PVT. LTD., VADODARA
ITA 2484/AHD/2015[2010-11]Status: Disposed29/1/2019AY 2010-11
THE ITO, WARD-5(2), AHMEDABAD vs M/S. PASL WINDTECH PVT. LTD., AHMEDABAD
ITA 2093/AHD/2014[2008-09]Status: Disposed29/1/2019AY 2008-09
THE ITO, WARD-5(2), AHMEDABAD vs M/S. PASL WINDTECH PVT. LTD., AHMEDABAD
ITA 1351/AHD/2014[2007-08]Status: Disposed29/1/2019AY 2007-08
