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ITAT Ahmedabad Bench

14,611 judgments

THE ITO, WARD-1(3), AHMEDABAD vs M/S. CHAMUNDA PHARMA MACHINERY PVT. LTD., AHMEDABAD

ITA 2169/AHD/2015[2011-12]Status: Disposed30/1/2019AY 2011-12

SHRI JITENDRA B. RATHOD,VADODARA vs THE ACIT, CIRCLE-2(1), VADODARA

ITA 1996/AHD/2015[2010-11]Status: Disposed30/1/2019AY 2010-11

CHAMUNDA PHARMA MACHINERY PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3), AHMEDABAD

ITA 1945/AHD/2015[2011-12]Status: Disposed30/1/2019AY 2011-12

SHRI HASMUKH S.PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-2(3), BARODA

ITA 622/AHD/2014[2008-09]Status: Disposed30/1/2019AY 2008-09

LATE SMT. SUSHILABEN CHANDULAL KANSARA,AHMEDABAD vs INCOME TAX OFFICER, WARD-6(5), AHMEDABAD

ITA 3491/AHD/2014[2010-11]Status: Disposed30/1/2019AY 2010-11

GUJARAT STATE FINANCIAL SERVICES LTD.,AHMEDABAD vs THE ACIT.,CIRCLE-4, AHMEDABAD

ITA 2456/AHD/2014[2008-09]Status: Disposed30/1/2019AY 2008-09

THE ITO, WARD-2, ANAND, ANAND vs SHRI RATILAL PRABHUDAS PATEL, ANAND

ITA 211/AHD/2018[2010-11]Status: Disposed29/1/2019AY 2010-11

THE ITO, WARD-5, ANAND vs M/S. SHRI OVESH NOORMAHMED VOHRA, ANAND

ITA 207/AHD/2018[2014-15]Status: Disposed29/1/2019AY 2014-15

THE DCIT. CENTRAL CIRCLE-1(3), AHMEDABAD vs SHRI ASHISH PRAFULBHAI PATEL, AHMEDABAD

ITA 1053/AHD/2018[2012-13]Status: Disposed29/1/2019AY 2012-13

THE DCIT. CENTRAL CIRCLE-1(3), AHMEDABAD vs SHRI ASHISH PRAFULBHAI PATEL, AHMEDABAD

ITA 1052/AHD/2018[2011-12]Status: Disposed29/1/2019AY 2011-12

THE DY. CIT, CIRCLE-1(1)(1), BARODA vs M/S. AIMS INDUSTRIES LTD., VADODARA

ITA 985/AHD/2017[2013-14]Status: Disposed29/1/2019AY 2013-14

MANULABEN D. BRAHMBHATT,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(4), BARODA

ITA 643/AHD/2017[2009-10]Status: Disposed29/1/2019AY 2009-10

STATE BANK OF INDIA EMPLOYEES CO.-OP. CREDIT & SUPPLY SOCIETY LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(4), AHMEDABAD

ITA 318/AHD/2017[2012-13]Status: Disposed29/1/2019AY 2012-13

THE DY. CIT., ANAND CIRCLE, ANAND vs M/S. PRAYAS ENGINEERING LIMITED, ANAND

ITA 2804/AHD/2017[2014-15]Status: Disposed29/1/2019AY 2014-15

ACIT, CIRCLE 3(3), AHMEDABAD vs SHRI JIGEN BIPINBHAI SHAH, AHMEDABAD

ITA 2528/AHD/2017[2014-15]Status: Disposed29/1/2019AY 2014-15

DCIT, CIRCLE-1(3), AHMEDABAD vs SHRI NIKHILKUMAR BRIJMOHAN KSHATRIYA, AHMEDABAD

ITA 2517/AHD/2017[2014-15]Status: Disposed29/1/2019AY 2014-15

ITO, WARD-3(3)(15), AHMEDABAD vs SHRI ALPESH DHANJIBHAI PRAJAPATI, AHMEDABAD

ITA 2501/AHD/2017[2013-14]Status: Disposed29/1/2019AY 2013-14

THE ITO, WARD-3(3)(3), AHMEDABAD vs MITABEN P. SHAH, AHMEDABAD

ITA 2497/AHD/2017[2013-14]Status: Disposed29/1/2019AY 2013-14

THE ITO, WARD-1(2)(5), AHMEDABAD vs PRATIKSHA TRUST, AHMEDABAD

ITA 2333/AHD/2017[2013-14]Status: Disposed29/1/2019AY 2013-14

DCIT (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs PARAMOUNT CHARITY TRUST, BARODA

ITA 2320/AHD/2017[2011-12]Status: Disposed29/1/2019AY 2011-12