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Ambuja Ginning Pressing & Oil Co… vs ITO | ITAT Ahmedabad 2018 | BharatTax

Home/AMBUJA GINNING PRESSING & OIL CO. P. LTD.,,BHAVNAGAR vs. THE INCOME TAX OFFICER, WARD-1(2),, BHAVNAGAR

AMBUJA GINNING PRESSING & OIL CO. P. LTD.,,BHAVNAGAR vs. THE INCOME TAX OFFICER, WARD-1(2),, BHAVNAGAR

ITA 3618/AHD/2015Status: DisposedITAT Ahmedabad04 October 2018AY 2012-13

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