← All Benches
ITAT Ahmedabad Bench
14,605 judgments
DEVESHBHAI DILIPBHAI GANDHI,VADODARA vs THE INCOME TAX OFFICER, WARD-5(3), VADODARA
ITA 1266/AHD/2016[2007-08]Status: Disposed25/9/2018AY 2007-08
THE ITO, WARD-3(1)(1), AHMEDABAD vs SHRI VINOD V. PATEL, AHMEDABAD
ITA 534/AHD/2015[2008-09]Status: Disposed25/9/2018AY 2008-09
THE DCIT, CIRCLE 1(3), VADODARA vs SMT. JAGRUTIBEN HARISHKUMAR CHOKSHI, VADODARA
ITA 3422/AHD/2015[2012-13]Status: Disposed25/9/2018AY 2012-13
PARYAVARAN EDUTECH,AHMEDABAD vs DY.COMMISSIONER OF INCOME TAX,(EXEM), AHMEDABAD
ITA 3406/AHD/2015[2010-11]Status: Disposed25/9/2018AY 2010-11
DY.COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD vs M/S. NILA INFRASTRUCTURE LTD., AHMEDABAD
ITA 3050/AHD/2015[2011-12]Status: Disposed25/9/2018AY 2011-12
THE DY. CIT, GANDHINAGAR CIRCLE, GANDHINAGAR vs GUJARAT WATER RESOURCES DEVELOPMENT CORPN. LTD., GANDHINAGAR
ITA 716/AHD/2014[2010-11]Status: Disposed25/9/2018AY 2010-11
SHRI KIRITBHAI BHIKHABHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(3), AHMEDABAD
ITA 384/AHD/2016[2010-11]Status: Disposed20/9/2018AY 2010-11
SMT. JAYSHREE S. JAIN,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2)(2), AHMEDABAD
ITA 2910/AHD/2016[2012-13]Status: Disposed20/9/2018AY 2012-13
THE ITO, WARD-1(1), AHMEDABAD vs M/S. ANAR CHEMICALS PVT. LTD., AHMEDABAD
ITA 1126/AHD/2015[2004-05]Status: Disposed20/9/2018AY 2004-05
SHRI RAJESHKUMAR BABULAL PATEL,MEHSANA vs THE INCOME TAX OFFICER, PATAN
ITA 966/AHD/2016[2006-07]Status: Disposed19/9/2018AY 2006-07
SHRI AMRUTBHAI ATMARAMBHAI PATEL, HUF,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(3), AHMEDABAD
ITA 118/AHD/2016[2011-12]Status: Disposed19/9/2018AY 2011-12
RASIKLAL DAYARAMBHAI THAKKAR,AHMEDABAD vs JOINT COMMISSIONER OF INCOME TAX,PATAN RANGE, PATAN
ITA 2521/AHD/2015[2011-12]Status: Disposed19/9/2018AY 2011-12
THE DCIT, CIRCLE-2(1)(1), AHMEDABAD vs GUJARAT APOLLO INDUSTRIES LTD., AHMEDABAD
ITA 154/AHD/2015[2011-12]Status: Disposed19/9/2018AY 2011-12
THE DCIT, CIRCLE-2(1)(1), AHMEDABAD vs GUJARAT APOLLO INDUSTRIES LTD., AHMEDABAD
ITA 153/AHD/2015[2010-11]Status: Disposed19/9/2018AY 2010-11
GUJARAT APOLLO INDUSTRIES LIMITED,AHMEDABAD vs THE JT. CIT, RANGE-4, AHMEDABAD
ITA 110/AHD/2015[2011-12]Status: Disposed19/9/2018AY 2011-12
GUJARAT APOLLO INDUSTRIES LIMITED,AHMEDABAD vs THE JT. CIT, RANGE-4, AHMEDABAD
ITA 109/AHD/2015[2010-11]Status: Disposed19/9/2018AY 2010-11
THE ITO, WARD-3(2)(10), AHMEDABAD vs SHRI NITESHKUMAR ARVINDBHAI THAKKAR, AHMEDABAD
ITA 3395/AHD/2016[2011-12]Status: Disposed18/9/2018AY 2011-12
SHRI AMBALAL SOMABHAI (KUMBHAR) PRAJAPATI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1)(2), AHMEDABAD
ITA 315/AHD/2016[2010-11]Status: Disposed18/9/2018AY 2010-11
M/S. R. KUMAR PLUS,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(4), AHMEDABAD
ITA 2772/AHD/2016[2013-14]Status: Disposed18/9/2018AY 2013-14
M/S. R. KUMAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(4), AHMEDABAD
ITA 2771/AHD/2016[2013-14]Status: Disposed18/9/2018AY 2013-14
