Section 80G(5)(ii) of the Income Tax Act

Income-tax Act, 2025: s.133

Section 80G(5)(ii) falls under section 80G of the Income-tax Act, 1961, which corresponds to section 133 (Deduction in respect of donations to certain funds, charitable institutions, etc) of the Income-tax Act, 2025.

Read section 133 of the 2025 Act

Correspondence checked against the ICAI tabular mapping of the two Acts and the BharatTax.co section commentary.

The decision most relied on for Section 80G(5)(ii) is DIT (Exemption) v. Khar Gymkhana (385 ITR 162), cited in 27 of the 222 judgments on BharatTax that turn on this section.

Leading authorities on Section 80G(5)(ii)

DIT (Exemption) v. Khar Gymkhana
385 ITR 162 · 2016 · High Court
27
citing judgments

The cancellation of registration under section 12AA(3) is limited to circumstances specified in the section. Income and application of funds issues are matters of assessment, not grounds for cancellation under section 12AA(3).

Upper Ganges Sugar Mills Ltd. v. CIT
93 Taxmann 645 · 1997 · Supreme Court
25
citing judgments

An institution or fund is deemed to be one to which section 80G applies even if it incurs expenditure of a religious nature not exceeding five per cent. of its total income, overriding Explanation 3 to section 80G(5)(ii).

Chetana v. CIT(E)
176 Taxmann.com 713 · 2025 · Reported
15
citing judgments

The issue before the Tribunal concerns the applicability of amended provisions under Section 80G(5) of the Income Tax Act. Assessees are permitted to file fresh applications under the amended provisions.

Yug Chetna Parmarth Trust v. CIT
44 Taxmann.com 446 · 2014 · Reported
14
citing judgments

An institution is disentitled from approval under section 80G(5) if its trust deed contains even a single religious object, as it is not established wholly for charitable purposes. This applies even if the trust also has charitable objects or if section 80G(5B) is considered.

Gurukrupa Foundation v. CIT(E)
172 Taxmann.com 737 · 2025 · ITAT
6
citing judgments
Tirumala Tirupati Devasthanam v. Chief C.I.T
251 ITR 849 · 2001 · High Court
4
citing judgments
94 (Raj HC) (ii) Shiv Mandir Devasthan Panch Committee Sansthan v. CIT
35 Taxmann.com 516 · 2013 · Reported
3
citing judgments

Judgments on Section 80G(5)(ii)

Annapurna Prasad Gruh Trust Upleta, Upleta vs. CIT(Exemption), Ahmedabad

ITA 732/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Shree Vrajvihari Charitable Trust Dwarka, Dwarka vs. CIT(Exemption), Ahmedabad

ITA 731/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Shri Bajrang Mitra Mandal Trust, Rajkot vs. CIT(Exemption), Ahmedabad

ITA 729/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Jetpur Kelvani Mandal, Jetpur vs. CIT(Exemption), Ahmedabad

ITA 728/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Brahmkshtriya Relief Soci Ety, Jetpur vs. CIT(Exemption), Ahmedabad

ITA 725/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Vallabh Gausadan, Rajkot vs. CIT(Exemption), Ahmedabad

ITA 724/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Muktaben Mayashanker Vora Saravajnik Trust, Rajkot vs. CIT(Exemption), Ahmedabad

ITA 719/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Lohana Yuvak Pragti Mandal, Rajkot vs. CIT(Exemption), Ahmedabad

ITA 718/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

Prem Kiran Charitable Trust, Kolkata vs. CIT(Exemption), Kolkata

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 2133/KOL/2025[2026-2027]Status: DisposedITAT Kolkata10 Feb 2026AY 2026-2027

Bench: Shri Rajesh Kumar & Shri Pradip Kumar Choubeyprem Kiran Charitable Trust….……………..……….……….……….……Appellant Gate No.3, 6Th Floor, Poddar Court, 18, Rabindra Sarani , Kol- 700001.. [Pan: Aaetp9565H] Vs. Cit (Exemption), Kolkata………………………………….....……...…..…..Respondent Prb Foundation………………..……………..……….……….……….……Appellant Gate No.3, 6Th Floor, Poddar Court, 18, Rabindra Sarani , Kol- 700001.. [Pan: Aaftp4022N] Vs. Cit (Exemption), Kolkata………………………………….....……...…..…..Respondent Appearances By: Shri S. K. Pransukha, Ar, Appeared On Behalf Of The Appellant. Shri Sanat Kr. Raha, Cit- Dr, Appeared On Behalf Of The Respondent. Date Of Concluding The Hearing : January 21, 2026 Date Of Pronouncing The Order : February 10, 2026 Order Per Pradip Kumar Choubey: Both The Present Appeals Have Been Preferred By The Different Assessees Against Separate Orders Both Dated 14.08.2025 Of The Commissioner Of Income Tax (Exemption), Kolkata [Hereinafter Referred To As ‘Cit(E)’] Rejecting The Separate Applications Filed In Form 10Ab For Final Approval As Per The Provisions Of Section 80G(5)(Iii) Of The Income Tax Act (Hereinafter Referred To As The ‘Act’) Respectively. Since Both The

Section 80G(5)(ii)Section 80G(5)(iii)

Annadhanam Scheme Fund Arulmigu Santhaveli Amman Thirukoil, Kanchipuram vs. CIT(Exemptions), Chennai

In the result, both the appeals filed by the assessee are allowed for statistical purposes

ITA 3568/CHNY/2025[-]Status: DisposedITAT Chennai28 Jan 2026

Bench: Shri Inturi Rama Rao & Shri S.S. Viswanethra Raviआयकर अपील सं./I.T.A. Nos.3568 & 3567/Chny/2025 िनधा"रण वष"/Assessment Year: - Annadhanam Scheme Fund Arulmigu Vs. The Commissioner Of Santhaveli Amman Thirukoil, Income Tax (Exemption), Administrator Vellakulam Street, Chennai. Kancheepurtm Taluk, Kancheepuram District, Tamil Nadu 631 502. [Pan:Aagta4541A] (अपीलाथ"/Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / Appellant By : Ms. S. Sonali, Advocate ""थ" की ओर से/Respondent By : Shri Ar V Sreenivasan, Cit सुनवाई की तारीख/ Date Of Hearing : 21.01.2026 घोषणा की तारीख /Date Of Pronouncement 28.01.2026 : आदेश /O R D E R Per S.S. Viswanethra Ravi: Both The Appeals Filed By The Assessee Are Directed Against The Order Dated 25.09.2025 Passed By The Ld. Commissioner Of Income Tax (Exemption), Chennai Rejecting The Applications Dated 22.02.2025 In Form No. 10Ab Under Section 12A(1)(Ac)(Ii) Of The Income Tax Act, 1961 [“Act” In Short] Seeking Registration Under Section 12Ab Of The Act As Well As Seeking Approval Under Section 80G Of The Act Respectively.

For Appellant: Ms. S. Sonali, AdvocateFor Respondent: Shri AR V Sreenivasan, CIT
Section 12ASection 12A(1)Section 12A(1)(ac)Section 80G

Annadhanam Scheme Fund Arulmigu Santhaveli Amman Thirukoil, Kanchipuram vs. CIT, Chennai

In the result, both the appeals filed by the assessee are allowed for statistical purposes

ITA 3567/CHNY/2025[-]Status: DisposedITAT Chennai28 Jan 2026

Bench: Shri Inturi Rama Rao & Shri S.S. Viswanethra Raviआयकर अपील सं./I.T.A. Nos.3568 & 3567/Chny/2025 िनधा"रण वष"/Assessment Year: - Annadhanam Scheme Fund Arulmigu Vs. The Commissioner Of Santhaveli Amman Thirukoil, Income Tax (Exemption), Administrator Vellakulam Street, Chennai. Kancheepurtm Taluk, Kancheepuram District, Tamil Nadu 631 502. [Pan:Aagta4541A] (अपीलाथ"/Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / Appellant By : Ms. S. Sonali, Advocate ""थ" की ओर से/Respondent By : Shri Ar V Sreenivasan, Cit सुनवाई की तारीख/ Date Of Hearing : 21.01.2026 घोषणा की तारीख /Date Of Pronouncement 28.01.2026 : आदेश /O R D E R Per S.S. Viswanethra Ravi: Both The Appeals Filed By The Assessee Are Directed Against The Order Dated 25.09.2025 Passed By The Ld. Commissioner Of Income Tax (Exemption), Chennai Rejecting The Applications Dated 22.02.2025 In Form No. 10Ab Under Section 12A(1)(Ac)(Ii) Of The Income Tax Act, 1961 [“Act” In Short] Seeking Registration Under Section 12Ab Of The Act As Well As Seeking Approval Under Section 80G Of The Act Respectively.

For Appellant: Ms. S. Sonali, AdvocateFor Respondent: Shri AR V Sreenivasan, CIT
Section 12ASection 12A(1)Section 12A(1)(ac)Section 80G
Section 80G(5)(ii) Income Tax Act (2025: s.133) — Case Laws | BharatTax