Section 80G(5)(ii) of the Income Tax Act

The decision most relied on for Section 80G(5)(ii) is DIT (Exemption) v. Khar Gymkhana (385 ITR 162), cited in 27 of the 101 judgments on BharatTax that turn on this section.

Leading authorities on Section 80G(5)(ii)

DIT (Exemption) v. Khar Gymkhana
385 ITR 162 · 2016 · High Court
27
citing judgments

The cancellation of registration under section 12AA(3) is limited to circumstances specified in the section. Income and application of funds issues are matters of assessment, not grounds for cancellation under section 12AA(3).

Upper Ganges Sugar Mills Ltd. v. CIT
93 Taxmann 645 · 1997 · Supreme Court
25
citing judgments
Chetana v. CIT(E)
176 Taxmann.com 713 · 2025 · Reported
15
citing judgments
Yug Chetna Parmarth Trust v. CIT
44 Taxmann.com 446 · 2014 · Reported
14
citing judgments
Gurukrupa Foundation v. CIT(E)
172 Taxmann.com 737 · 2025 · ITAT
6
citing judgments
Tirumala Tirupati Devasthanam v. Chief C.I.T
251 ITR 849 · 2001 · High Court
4
citing judgments
94 (Raj HC) (ii) Shiv Mandir Devasthan Panch Committee Sansthan v. CIT
35 Taxmann.com 516 · 2013 · Reported
3
citing judgments

Judgments on Section 80G(5)(ii)

PU SHREE RANCHHODDASJIBAPU PUBLIC CHERITABLE TRUST,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

In the result, all appeals ITA No

ITA 868/RJT/2025[2025-26]Status: DisposedITAT Rajkot17 Apr 2026AY 2025-26

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No.16/Rjt/2026 ("नधा"रणवष"/Assessment Year: (2026-27) Karsandas Kalabhai Thakkar Public Cit (Exemption) Charitable Trust, Vs. Room No.609, Floor-6, Aayakar Bhawan At Mauvan, Taluka Khambhalia, (Vejalpur), Nr. Sachin Tower, 100 Foot Dist- Jamnagar, Gujarat- 361001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatk1903A (अपीलाथ"/Appellant) (""यथ"/Respondent) Appellant By : Shri Darshak Thakkar, Ld. Ar : Shri Sanjay Punglia, Ld. Cit Dr Respondent By आयकरअपीलसं./Ita No. 41/Rjt/2026 ("नधा"रणवष"/Assessment Year: (2026-27) Mpsmc Alumni Scholarship Fund & Cit (Exemption) Foundation, Ahmedabad, Gujarat, 380001. Samarpan Panchvati Main Road, Opp. Vs. Shrinathji Tower, Panchvati, Rajkot, Gujarat 360001 "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aahtm6187H (अपीलाथ"/Appellant) (""यथ"/Respondent) Appellant By : Ms. Manalee N. Kamdar, Ld. Ar Respondent By : Shri Sanjay Punglia, Ld. Cit Dr

For Appellant: Shri Darshak Thakkar, Ld. ARFor Respondent: Shri Sanjay Punglia, Ld. CIT DR
Section 12A

SRUSHTI CONSERVATION FOUNDATION,PUNE vs. THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

In the result the appeal filed by the assessee treated as allowed for statistical purposes

ITA 446/PUN/2026[NA]Status: DisposedITAT Pune17 Apr 2026

Bench: Shri Manish Borad & Shri Pavan Kumar Gadale, Judicialmember I T A. Nos.446/Pun/2026 Srushti Conservation Vs C.I.T.(Exemptions), Foundation, Pmt Building, Ground Floor, Office No.2, Shankarsheth Road, Lane No.5, Chinar Heights, Pune-411037, Prabhat Road., Maharashtra. Deccan Gymkhana, Pune-411004, Maharashtra. Pan.No.Abfcs2409E (अपीलार्/Appellant) (प्र्/Respondent) Assesseeby Shri.Kishor B.Phadke.Ar Revenue By Shri.Amit Bobde.Cit- Dr सुनवाईकीतारीख/Date Of Hearing 08.04.2026 घोषणाकीतारीख/Date Of Pronouncement 17.04.2026

Section 8Section 80Section 80GSection 80G(5)(ii)Section 80G(5)(iii)

NAYA SAVERA SAMAJIK SANSTHA,DELHI vs. WARD EXEMP 2(4), DELHI, NEW DELHI

The appeals of the assessee are allowed for statistical purposes

ITA 8730/DEL/2025[2026-27]Status: DisposedITAT Delhi09 Apr 2026AY 2026-27

Bench: Ms. Madhumita Roy & Shri Amitabh Shukla, Accountnat Member

Section 12ASection 12A(1)(ac)Section 80GSection 80G(5)(ii)

NAYA SAVERA SAMAJIK SANSTHA,DELHI vs. WARD EXEMP 2(4), DELHI, NEW DELHI

The appeals of the assessee are allowed for statistical purposes

ITA 8729/DEL/2025[2026-27]Status: DisposedITAT Delhi09 Apr 2026AY 2026-27

Bench: Ms. Madhumita Roy & Shri Amitabh Shukla, Accountnat Member

Section 12ASection 12A(1)(ac)Section 80GSection 80G(5)(ii)

THAKKAR KARSANDAS KALABHAI MAUVAN GAUSHALA PANJRAPOLE,MAUVAN vs. CIT(EXEMPTION), AHMEDABAD

ITA 769/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

BRAHMKSHTRIYA RELIEF SOCI ETY,JETPUR vs. CIT(EXEMPTION), AHMEDABAD

ITA 768/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

DHIRAJLAL NARANJI JASANI CHARITABLE TRUST,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 767/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

CHUNILAL BHAGWANJI ANATH GAUSHALA PANJRAPOLE TRUST,JAM KHAMBHALIYA vs. CIT(EXEMPTION), AHMEDABAD

ITA 766/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

JOSHI TRIBHOVAN TULSI KALAVNI MANDAL RAJKOT,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 764/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

SHRI MANHARLAL PREMJIBHAI ANANDKAT CHARITABLE TRUST,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 763/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

SHREE VRAJVIHARI CHARITABLE TRUST DWARKA,DWARKA vs. CIT(EXEMPTION), AHMEDABAD

ITA 762/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

ACADEMY OF PEDIATRICS RAJKOT,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 733/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

ANNAPURNA PRASAD GRUH TRUST UPLETA,UPLETA vs. CIT(EXEMPTION), AHMEDABAD

ITA 732/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

SHREE VRAJVIHARI CHARITABLE TRUST DWARKA,DWARKA vs. CIT(EXEMPTION), AHMEDABAD

ITA 731/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

SHRI BAJRANG MITRA MANDAL TRUST,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 729/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

JETPUR KELVANI MANDAL,JETPUR vs. CIT(EXEMPTION), AHMEDABAD

ITA 728/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

BRAHMKSHTRIYA RELIEF SOCI ETY,JETPUR vs. CIT(EXEMPTION), AHMEDABAD

ITA 725/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

VALLABH GAUSADAN,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 724/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

MUKTABEN MAYASHANKER VORA SARAVAJNIK TRUST,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 719/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

LOHANA YUVAK PRAGTI MANDAL,RAJKOT vs. CIT(EXEMPTION), AHMEDABAD

ITA 718/RJT/2025[2026-27]Status: DisposedITAT Rajkot01 Apr 2026AY 2026-27

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 718/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Lohana Yuvak Pragti Mandal Cit (Exemption) Sanganwa Chowk, Lohana, Room No.609, Floor-6, Aayakar Bhawan Vs. Mahajanwadi Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360001 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatl0911H (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 766/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Chunilal Bhagwanji Anath Gaushala Cit (Exemption) Panjraple Trust Vs. Room No.609, Floor-6, Aayakar Bhawan Near Mahaprabhuji’S Bethak Jam (Vejalpur), Nr. Sachin Tower, 100 Foot Khambhaliya, Jam Khambhaliya Road, Anandnagar-Prahladnagar Road, Gujarat- 361305 Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatc2457R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./Ita No. 767/Rjt/2025 ("नधा"रणवष"/Assessment Year: (2026-27) Dhirajlal Naranji Jasani Charitable Trust Cit (Exemption) Plot No. 330, Gidc Phase Ii Aji Ind Vs. Room No.609, Floor-6, Aayakar Bhawan Estate Rajkot (Vejalpur), Nr. Sachin Tower, 100 Foot Gujarat-360003 Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat, 380015, Ahmedabad. "ायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaatd1590N (अपीलाथ"/Appellant) (""यथ"/Respondent)

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