Gurukrupa Foundation v. CIT(E)

RANIMA SARVAJANIK CHARITABLE TRUST,BHAVNAGAR vs. THE CIT(EXEMPTION), AHMEDABAD

In the result, the appeal filed by the Assessee is treated as allowed for statistical purpose

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri T.R. Senthil Kumar, Judicial Member And Shri Narendra Prasad Sinha, Accountant Member ITA No: 1447/Ahd/2025 Ranima Sarvajanik The CIT(Exemption), Charitable Trust Ahmedabad Plot No. 535, Vs Manekwadi Circle, Krishnanagar, Bhavnagar-364001 PAN: AAATR8562Q (Respondent) (Appellant) Assessee Represented: Shri Mohit Balani, A.R. Revenue Represented: Shri R P Rastogi, CIT-DR Date of hearing : 25-03-2026 Date of pronouncement : 27-03-2026 आदेश/ORDER PER: T.R. SENTHIL KUMAR, JUDICIAL MEMBER This appeal is filed by the Assessee as against the ord…

SHRI JAIN SWETAMBER TERAPANTHI SABHA TRUST UTTAR AHMEDABAD,AHMEDABAD vs. THE CIT(EXEMPTION), AHMEDABAD

In the result, the appeal filed by the Assessee is treated as allowed for statistical purpose

Bench: Shri T.R. Senthil Kumar (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri T.R. Senthil Kumar, Judicial Member And Shri Narendra Prasad Sinha, Accountant Member ITA No: 1107/Ahd/2025 Shri Jain Swetamber CIT (Exemption), Terapanthi Sabha Trust Ahmedabad Uttar Ahmedabad Vs A-304, Thi Shbha Trust Sampad Woods, Near Sangath Nano Koteshwar Motera, Ahmedabad-380005 PAN: ABITS3926N (Respondent) (Appellant) Assessee Represented: Shri Tushar Hemani, Sr. Adv & Shri Kushal Fofaria, A.R. Revenue Represented: Shri R.P. Rastogi, CIT-DR Date of hearing : 19-01-2026 Date of pronouncement : 21-01-2026 आदेश/ORDER PER: T.R. S…

JAYSHREE GOPALLALJI HAVELI CHARITABLE TRUST-UJALVAV,BHAVNAGAR vs. THE CIT (EXEMPTION), AHMEDABAD

In the result, the appeal of the assessee is allowed for statistical purposes

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinhaआयकर अपील सं /Ita No.220/Ahd/2025 िनधा"रण वष" /Assessment Year : Na Jayshree Gopallalji Haveli The Cit (Exemption) बनाम/ Charitable Trust-Ujalvav Ahmedabad – 380 015 V/S. At Ujalvav, Umrala Bhavnagar – 364 290 "थायी लेखा सं./Pan: Aaetj 3303 P (अपीलाथ"/ Appellant) ("" यथ"/ Respondent) Assessee By : Shri Mohit Balani, Ar Revenue By : Shri Alpesh Parmar, Cit-Dr

…आयकर अपीलीय अिधकरण, अहमदाबाद "ायपीठ “B“,अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ B ” BENCH, AHMEDABAD ] ] BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं /ITA No.220/Ahd/2025 िनधा"रण वष" /Assessment Year : NA Jayshree Gopallalji Haveli The CIT (Exemption) बनाम/ Charitable Trust-Ujalvav Ahmedabad – 380 015 v/s. At Ujalvav, Umrala Bhavnagar – 364 290 "थायी लेखा सं./PAN: AAETJ 3303 P (अपीलाथ"/ Appellant) ("" यथ"/ Respondent) Assessee by : Shri Mohit Balani, AR Revenue by : Shri Alpesh Parmar, CIT-DR सुनवाई की तारीख/Date of Hearing : 28/08/2…

PRAYATNA CHARITABLE TRUST,AHMEDABAD vs. THE CIT(EXEMPTION), AHMEDABAD

In the result, the appeal of the assessee is allowed for statistical purposes

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.374/Ahd/2025 (Assessment Year: NA) Prayatna Charitable Trust Vs. Commissioner of Income Tax (Public Charitable Trust), (Exemption), 302-306, Devpath Complex, Ahmedabad Off: C G Road, Navrangpura, Ahmedabad-380009 [PAN No.AAETP8824F] (Appellant) .. (Respondent) Appellant by : Shri D.K. Parikh, AR Respondent by: Shri Rignesh Das, CIT- DR Date of Hearing 22.07.2025 Date of Pronouncement 16.09.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This app…

SHREE HANUMANT PAKSHIGHAR CHARITABLE TRUST-UJALVAV,BHAVNAGAR vs. THE CIT(EXEMPTION), AHMEDABAD

In the result, the appeal filed by the assessee is allowed for statistical purposes

Bench: Shri Sanjay Garg & Shri Narendra Prasad Sinhashree Hanumant Commissioner Of Income Pakshighar Charitable Tax (Exemption), Ahmedabad Trust - Ujalvav, Nr Chabutra Mukam Ujalvav, Taluka Umrala, Vs. Bhavnagar – 364320 Gujarat. [Pan – Abets0128Ch]

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH, AHMEDABAD BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER Shree Hanumant Commissioner of Income Pakshighar Charitable Tax (Exemption), Ahmedabad Trust - Ujalvav, NR Chabutra Mukam Ujalvav, Taluka Umrala, Vs. Bhavnagar – 364320 Gujarat. [PAN – ABETS0128CH] (Appellant) (Respondent) Assessee by Shri Mohit Balani, AR Revenue by Shri Rignesh Das, CIT-DR Date of Hearing 04.09.2025 Date of Pronouncement 12.09.2025 O R D E R PER NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER: This appeal is filed by the assessee against the…

SHREE RAJNIBHAI KANADA MEMORIAL FOUNDATION,BHAVNAGAR vs. THE CIT(EXEMPTION), AHMEDABAD

In the result, appeal of the assessee is allowed for statistical purpose

Bench: Shri Sanjay Garg & Shri Narendra Prasad Sinhashree Rajnibhai Kanada Commissioner Of Income Memorial Foundation, Tax (Exemption), Plot No.998, B-402, Room No.609, Floor-6, Swara Garden Residency, Aayakar Bhavan, Meghani Circle, Nr. Sachin Tower, Vs. Bhavnagar, 100 Feet Road, Gujarat – 364 001. Anandnagar – Prahladnagar [Pan – Abbts 9259 H] Road, Ahmedabad – 380 015. (Appellant) (Respondent) Assessee By Shri Mohit Balani, Ar Revenue By Shri Rignesh Das, Cit-Dr Date Of Hearing 15.05.2025 Date Of Pronouncement 04.06.2025

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH, AHMEDABAD BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER Shree Rajnibhai Kanada Commissioner of Income Memorial Foundation, Tax (Exemption), Plot No.998, B-402, Room No.609, Floor-6, Swara Garden Residency, Aayakar Bhavan, Meghani Circle, Nr. Sachin Tower, Vs. Bhavnagar, 100 Feet Road, Gujarat – 364 001. Anandnagar – Prahladnagar [PAN – ABBTS 9259 H] Road, Ahmedabad – 380 015. (Appellant) (Respondent) Assessee by Shri Mohit Balani, AR Revenue by Shri Rignesh Das, CIT-DR Date of Hearing 15.05.2025 Date of Pronoun…