Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
LALIT BANSILAL VAYA,THANE vs COMMISSIONER OF INCOME TAX (APPEALS), THANE
ITA 3503/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMAR TUBES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 6(1)(1), MUMBAI, MUMBAI
ITA 3478/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MANIK PRATAP GOLE,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3468/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DCIT- 2 1 1 MUMBAI, MUMBAI vs M/S EBIXCASH WORLD MONEY LIMITED, MUMBAI
ITA 3312/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MEETA LAXMAN ROOPCHANDANI,MUMBAI vs I.T.O. WARD 28(2)(1), NAVI MUMBAI
ITA 3276/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
GOWD SARASWAT BRAHMAN SABHA REGD KURLA CHEMBUR GHATKOPAR,KURLA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 3214/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
BAI NAVAJBAI N GAMADIA SUPPLEMENTARY CHARITY TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 3178/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
BAI NAVAJBAI N GAMADIA SUPPLEMENTARY CHARITY TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 3177/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
KEYUR FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION0, MUMBAI
ITA 3106/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
KEYUR FOUNDATION,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3105/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SINDHI PANCHAYAT MALAD EAST AND WEST,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 2257/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BAJAJ ENERGY PVT LTD ,MUMBAI vs ACIT CIRCLE 3(1)(1), MUMBAI
ITA 2153/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
BAJAJ ENERGY PVT LTD ,MUMBAI vs ACIT CIRCLE 3(1)(1), MUMBAI
ITA 2152/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
RAJ AJUDHIANATH KAUL ,MUMBAI vs INCOME TAX OFFICER (INT TAX) WARD 3(1)(1), MUMBAI
ITA 1916/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
USHMA ASHISH SHAH,MUMBAI vs ITO WARD 41 (3) (4), MUMBAI
ITA 1698/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT (IT)1.1.2, MUMBAI, KAUTILYA BHAVAN vs ATOS INFORMATION TECHNOLOGY HK LTD, HONG KONG
ITA 1118/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ITO WARD 3(2), KALYAN, KALYAN vs SUMUKH KRISHNA DEVELOPERS , THANE
ITA 9518/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ASHA SANJAY GAWDE,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 9217/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SUDARSHAN SHARDA,MUMBAI vs A/DCIT-22(1), MUMBAI
ITA 9168/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AMRIK SINGH & SONS CRANE SERVICES PRIVATE LIMITED,MUMBAI vs MUM-C-(101)(1), MUMBAI
ITA 9006/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ACIT-8(1)(1), MUMBAI vs RELIANCE RETAIL LIMITED, MUMBAI
ITA 8850/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
RELIANCE RETAIL LIMITED ,MUMBAI vs ASSTT. COMM. OF INCOME TAX, CIRCLE 8(10(1), MUMBAI
ITA 8742/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ITO 19 2 4 MUMBAI, MUMBAI vs NEELESH HASMUKH DOSHI HUF, MUMBAI
ITA 8645/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ITO 19 2 4 MUMBAI, MUMBAI vs NEELESH HASMUKH DOSHI HUF, MUMBAI
ITA 8644/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT 19 1 MUMBAI, MUMBAI vs DILIPKUMAR CHIMANLAL & COMPANY, MUMBAI
ITA 8559/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DILIPKUMAR CHIMANLAL AND COMPANY ,MUMBAI vs DCIT, 19(1), MUMBAI
ITA 8462/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DILIPKUMAR CHIMANLAL AND COMPANY ,MUMBAI vs DCIT, 19(1), MUMBAI
ITA 8461/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RENE PHARMACEUTICALS PRIVATE LIMITED,MUMBAI vs DCIT 13(3)(2), MUMBAI
ITA 7740/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
LANXESS INDIA PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, THANE
ITA 6627/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAB ENTERPRISES (INDIA) PRIVATE LIMITED, MUMBAI
ITA 3871/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
