Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
KYATHANAHALLY SHIVARAMU NAVINAYAKA,MANDYA vs INCOME TAX OFFICER, WARD-1, MANDYA
ITA 151/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
KARNATAKA GINGER TRADING COMPANY,KOODULUR VILLAGE, KUDIGE ROAD, KUSHALNAGAR vs INCOME TAX OFFICER WARD, MADIKERI, MADIKERI, KARNATAKA
ITA 126/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
KARNATAKA GINGER TRADING COMPANY ,KOODULUR VILLAGE, KUDIGE ROAD, KUSHALNAGAR vs INCOME TAX OFFICER WARD, MADIKERI, MADIKERI, KARNATAKA
ITA 125/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
KALABURAGI SOUHARDA PATTINA SAHAKARI SANGHA NIYAMITA KALABURAGI,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA
ITA 121/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MARIRAJAN PERIASAMY,CHENNAI vs INCOME TAX OFFICER, WARD-5(3)(4), BANGALORE
ITA 2896/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ISMAIL KHALEEL ,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
ITA 2626/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SMT. SARASAMMA,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
ITA 2199/BANG/2025[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SIDDAPURA VYAVASAYA SEVA SAHAKARI SANGHA LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 1871/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
THE HUNDUND TALUKA AGRICULTURAL PRODUCE CO-OP MARKETING SOCIETY,HUNGUND vs INCOME TAX OFFICER, WARD-1,, BAGALKOT
ITA 1869/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
THE HUNDUND TALUKA AGRICULTURAL PRODUCE CO-OP MARKETING SOCIETY,HUNGUND vs INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 1868/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SATHYANARAYANA GUPTA BADRIVISHAL,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1710/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
MOHAN MAMBALLI KANTHARAJU ,CHAMARAJANAGARA vs ACIT, CIRCLE-1(1) & TPS, MYSURU
ITA 1329/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SCHOTT POONAWALLA PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 3(3)(1) MUMBAI, MUMBAI
ITA 6251/MUM/2026[2021-22]Status: HeardITAT MumbaiAY 2021-22
M/S. BHAVANA ASSOCIATES ,MUMBAI vs INCOME TAX OFFICER WARD 19(1)(1), MUMBAI
ITA 559/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KISHOR HIMATLAL MEHTA ,MUMBAI vs DCIT, CIRCLE 6(1)(1), MUMBAI
ITA 557/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
NIRMAL PURSHOTAM BHATIA ,MUMBAI vs INCOME TAX OFFICER WARD 2(2), KALYAN
ITA 501/MUM/2026[2014-15]Status: HeardITAT MumbaiAY 2014-15
NIRMAL PURSHOTAM BHATIA ,MUMBAI vs INCOME TAX OFFICER WARD 2(2), KALYAN
ITA 500/MUM/2026[2015-16]Status: HeardITAT MumbaiAY 2015-16
NIRMAL PURSHOTAM BHATIA,MUMBAI vs INCOME TAX OFFICER WARD 2(2), KALYAN
ITA 499/MUM/2026[2016-17]Status: HeardITAT MumbaiAY 2016-17
SHRI SAMAST SAGAR SAMAJ MUMBAI,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4670/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
ABDULHUSEIN ABDULLA MOTIWALA,MUMBAI vs ASSESSING OFFICER, KAUTILYA BHAVAN, MUBAI
ITA 4662/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MAHESH GULABRAI BADLANI,MUMBAI vs INCOME TAX OFFICER, WARD 28(2)(1), MUMBAI, MUMBAI
ITA 4645/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUNTECK FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4641/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
COVENTRY PROPERTIES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 3(1)(3), MUMBAI, MUMBAI
ITA 4512/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHREE GURUVAYURAPPAN SANKEERTHANA SAMITHI,MUMBAI vs COMMISSIONER OF INCOME TAX - (EXEMPTIONS), MUMBAI
ITA 4426/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DEEP HOMES & CONSTRUCTIONS LLP,THANE vs DCIT, CIRCLE 1, THANE , THANE
ITA 4422/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AKHIL BHARAT MERU SHIMPI SAMAJ,MUMBAI vs CIT (EXMP), MUMBAI
ITA 4112/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
LAXMAN BALKRISHNA PATIL,THANE vs THE INCOME TAX OFFICER, WARD 28(1), VASHI NAVI MUMBAI
ITA 3986/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SANJAY HARISHCHANDRA WARANG,MUMBAI vs INCOME TAX OFFICER - WARD 42(3)(3), MUMBAI
ITA 3978/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NANDKUMAR RAMKRISHNA KUSHE,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CIRCLE 41(1)(1), MUMBAI
ITA 3600/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
LALIT BANSILAL VAYA,THANE vs COMMISSIONER OF INCOME TAX (APPEALS), THANE
ITA 3504/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12