Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
KAMLESH KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1863/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
KESARI NANDAN TIE UP (P) LTD,KOLKATA vs PCIT-2, KOLKATA
ITA 429/KOL/2020[2015-16]Status: DisposedITAT KolkataAY 2015-16
GANDAVARAPU SATHYANARAYANA REDDY,CHENNAI vs THE INCOME TAX OFFICER, NON CORP WARD 8(2), CHENNAI, CHENNAI
ITA 55/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
C V SEKARRAJAN,CHENNAI vs ITO NON CORPORATE WARD 2(4), CHENNAI
ITA 506/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
C V SEKARRAJAN,CHENNAI vs ITO NON CORPORATE WARD 2(4), CHENNAI
ITA 505/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ABC CONNECTS,ERODE vs ITO, WARD-1(1), ERODE
ITA 44/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ELANGESWARAN,NEYVELI vs AO, WARD - 2, CUDDLAORE
ITA 211/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SENTHIL MOOKAN,CHENNAI vs DCIT, CHENNAI
ITA 2101/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SENTHIL MOOKAN,CHENNAI vs DCIT, CHENNAI
ITA 2100/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SENTHIL MOOKAN,CHENNAI vs DCIT, CHENNAI
ITA 2099/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SENTHIL MOOKAN,CHENNAI vs DCIT, CHENNAI
ITA 2098/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
PARAMANKURICHI PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY,TIRUCHENDUR vs ITO, TIRUCHEENDUR
ITA 2092/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ELUMALAI JAYACHANDRAN,CHENNAI vs ITO, NCW-8(2), CHENNAI
ITA 2075/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
S 1236 VALAPPADY PACCS LTD.,SALEM vs ITO, WARD-1(6), SALEM
ITA 2070/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
MANYAROUL MANYRAMASAMY,PUDUCHERRY vs ITO, NCW-15(1), PUDUCHERRY
ITA 195/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
KAMATCHIAPPAN ARIVANANTHAN,CUMBUM vs ITO, WARD-1,, THENI
ITA 1291/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
THAMIZHAGA CABLE TV COMMUNICATION LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITA 1288/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
VADAPALANI MURUGAN INDUSTRIES PRIVATE LIMITED,TIRUVALLUR vs INCOME TAX OFFICER, CORPORATE WARD 3(3) CHE, CHENNAI
ITA 1287/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
NAYINARPILLAI SARAVANAN,TIRUNELVELI vs INCOME TAX OFFICER, TIRUNELVELI
ITA 1286/CHNY/2026[2018 19]Status: DisposedITAT Chennai
VALAR ADITI SOCIAL FINANCE PVT. LTD.,MADURAI vs DCIT, CORP. CIRCLE,, MADURAI
ITA 1215/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
RAJAVELU RAJENDRA,PUDUCHERRY vs INCOME TAX OFFICER, WARD 3, PUDUCHERRY, PUDUCHERRY
ITA 4012/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
RAGHAVAN SUNDARAM,MADURAI vs ITO, NCC-1,, MADURAI
ITA 3688/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
KHATEEB OMAIR AHMED,CHENNAI vs ITO, NCC-4(1), CHENNAI
ITA 3093/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
KHATEEB OMAIR AHMED,CHENNAI vs ITO, NCC-4(1), CHENNAI
ITA 3092/CHNY/2025[2004-05]Status: DisposedITAT ChennaiAY 2004-05
INSTITUTE FOR COMMON WEALTH AND AMERICAN STUDIES IN ENGLISH LANGUAGE,MYSORE vs CIT(E), BANGALORE, BANGALORE
ITA 801/BANG/2026[2026-2027]Status: DisposedITAT BangaloreAY 2026-2027
INSTITUTE FOR COMMON WEALTH AND AMERICAN STUDIES IN ENGLISH LANGUAGE ,MYSORE vs CIT(E), BANGALORE
ITA 800/BANG/2026[2025-2026]Status: DisposedITAT BangaloreAY 2025-2026
GANAPAS INNOVATIVE GROUP,DAVANAGERE vs CIT(EXEMPTIONS) BANGALORE, BENGALURU
ITA 523/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
VINAYAKA S VEERABASAPPA,CHITRADURGA vs INCOME TAX OFFICER, WARD 1 & TPS, SHIMOGA
ITA 1844/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
BANGARANAYAKA NAGESH,CHAMARAJANAGAR vs ITO, WARD-1, CHAMARAJANAGAR
ITA 153/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
KYATHANAHALLY SHIVARAMU NAVINAYAKA,MANDYA vs ITO, WARD-1, MANDYA
ITA 152/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23