Recent Judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAB ENTERPRISES (INDIA) PRIVATE LIMITED, MUMBAI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAB ENTERPRISES (INDIA) PRIVATE LIMITED, MUMBAI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAB ENTERPRISES (INDIA) PRIVATE LIMITED, MUMBAI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAB ENTERPRISES (INDIA) PRIVATE LIMITED, MUMBAI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAB ENTERPRISES (INDIA) PRIVATE LIMITED, MUMBAI

RAB ENTERPRISES (INDIA) PRIVATE LIMITED,MUMBAI vs THE DY CIT CC-6(4), MUMBAI

RAB ENTERPRISES (INDIA) PVT LTD,MUMBAI vs THE DY CIT, CC 6(4), MUMBAI

HEERA SIDDHI HOMES LLP,SANPADA NAVI MUMBAI vs INCOME TAX OFFICER 28(1)(5), VASHI NAVI MUMBAI

INTERNATIONAL AIR TRANSPORT ASSOCIATION,CANADA vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) - CIRCLE- 2(2)(1), MUMBAI

GEMOLOGICAL INSTITUTE INTERNATIONAL, INC.,UNITED STATES vs THE DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE 2(3)(2) - MUMBAI, MUMBAI

RAJ AJUDHIANATH KAUL,UNITED STATES OF AMERICA vs INCOME TAX OFFICE INT. WARD 3(1)(1), MUMBAI

U.S. ELECTROCOMPONENTS PRIVATE LIMITED,DELHI vs ITO WARD 27(1), DELHI

MAHAVIR PRASHAD JAIN,DELHI vs ASSESSING OFFICER, WARD NO. 54(1), DELHI

VISHESH DEVELOPERS PVT LTD ,DELHI vs ACIT CIRCLE-25 (1) , DELHI

ACIT, CIRCLE- 2(1)(1), GHAZIABAD, GHAZIABAD vs ZILA SAHKARI BANK LIMITED BULANDSHAHR, BULANDSHAHR

HORIBA INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI, NEW DELHI

M/S IDEB PROJECTS PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF

S.G.PANDIT,RAJESH RAI K

THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs ERNST AND YOUNG U.S. LLP

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs ERNST AND YOUNG U.S. LLP

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs ERNST AND YOUNG U.S. LLP

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs ERNST AND YOUNG U.S. LLP

CASES PERTAINING TO SPL.DIVISION BENCHES

INCOME TAX OFFICER vs SHAFFIK KHAN

INCOME TAX OFFICER vs SARANGI PRATHAMIKA KRUSHI PATTINA SAHAKARA SANGHA NIYAMITHA

SRI KUDLUR RAMASWAMY SATHYANARAYANA vs THE ASSISTANT COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs ERNST AND YOUNG U.S. LLP

GULAB CHAND RAIKA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-RAIPUR -2,

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), AHMEDABAD, AHMEDABAD vs SHREENATHJI EXTRUSION, KADI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), AHMEDABAD vs SHREENATHJI EXTRUSION, KADI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), AHMEDABAD, AHMEDABAD vs SHREENATHJI EXTRUSION, KADI

ACIT, CENTRAL CIRCLE-2(1), AHMEDBAD, AHMEDABAD vs SHREENATHJI EXTRUSION , MEHSANA