Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,710 total)
HARISH CHANNAPPA SHETTY,NAVI MUMBAI vs ITO, WARD 28(1)(1), MUMBAI, NAVI MUMBAI
ITA 1760/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MAHESH BECHARA KAROTRA,NAVI MUMBAI vs I.T.O.28(2(1), JURISDICTIONAL OFFICER, NAVI MUMBAI, NAVI MUMBAI
ITA 1732/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
AOF GLOBAL FOUNDATION,MUMBAI vs WARD 12(1)(1), MUMBAI
ITA 1699/MUM/2026[NA]Status: DisposedITAT Mumbai
FIRST COMMANDMENT FOUNDATION,MUMBAI vs CIT EXEMPTION, MUMBAI
ITA 1682/MUM/2026[2025-2026]Status: DisposedITAT MumbaiAY 2025-2026
FIRST COMMANDMENT FOUNDATION,TILAK NAGAR vs CIT EXEMPTION, CUMBALLA HILLS
ITA 1681/MUM/2026[2024-2025]Status: DisposedITAT MumbaiAY 2024-2025
RAZIA RIYAZUL HAQUE ANSARI ,MUMBAI vs INCOME TAX CIRCLE 20(1), MUMBAI
ITA 1670/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
CARNIVAL MANAGEMENT SERVICES PRIVATE LIMITED,BHOPAL vs DCIT CC-5(3), MUMBAI, MUMBAI
ITA 1655/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CARNIVAL MANAGEMENT SERVICES PRIVATE LIMITED,BHOPAL vs ACIT, CENTRAL CIRCLE 5(3), MUMBAI
ITA 1654/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
A S CREATIONS,MUMBAI vs WARD 41(3)(1), MUMBAI, MUMBAI
ITA 1622/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
STATE BANK OF INDIA GOREGAON WEST BR.,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 1572/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA ZONAL OFFICE MUMBAI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 1570/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SBI RACPC ANDHERI BRANCH,MUMBAI vs ITO, TDS, TDS CIRCLE 2(2)(4), MUMBAI, MUMBAI
ITA 1569/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SBI SME CITY CREDIT CENTRE MUMBAI,MUMBAI vs INCOME TAX OFFICER, TDS, TDS WARD 2(2)(4) MUMBAI, MUMBAI
ITA 1566/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SBI SME CITY CREDIT CENTRE MUMBAI,MUMBAI vs INCOME TAX OFFICER, TDS, TDS WARD 2(2)(4) MUMBAI, MUMBAI
ITA 1565/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DANIEL BABY,GOREGAON WEST vs INCOME TAX OFFICER, MUMBAI
ITA 1564/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
SMT. RUPAL PIYUSH CHHEDA ,MUMBAI vs DCIT, CIRCLE 20(1), MUMBAI
ITA 1538/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SUMITRA SAHAKARI PATPEDHI MARYADIT,MUMBAI vs -, -
ITA 1516/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SUMITRA SAHAKARI PATPEDHI MARYADIT,MUMBAI vs -, -
ITA 1515/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DEVANG HEMENDRAKUMAR SHAH,MUMBAI vs MUM-W-(125)(91), AAYAKAR BHAVAN, MAHARSHI KARVE MARG, MUMBAI
ITA 1463/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ASIAN HEART INSTITUTE AND RESEACH CENTRE PRIVATE LIMITED ,MUMBAI vs DCIT, RANGE 14(1)(1), MUMBAI
ITA 1399/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
RANGEELA EXPORTS,MUMBAI vs DCIT-26(1), MUMBAI
ITA 1355/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RANGEELA EXPORTS,MUMBAI vs DCIT-26(1), MUMBAI
ITA 1354/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
KUTCHI VISHA OSWAL JAIN BHINSARA SARVODAYA SANGH,MUMBAI vs ASSESSING OFFICER, EXEM. WARD 1(2), MUMBAI
ITA 1314/MUM/2026[NOT APPLICABLE]Status: DisposedITAT Mumbai
HIRALAL TEJSHI LALAN ,MUMBAI vs ACIT, CIRCLE 41(1)(1), MUMBAI
ITA 1254/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KUTCHI VISHA OSWAL JAIN BHINSARA SARVODAYA SANGH,MUMBAI vs ASSESSING OFFICER, EXEM. WARD 1(2), MUMBAI
ITA 1250/MUM/2026[NOT APPLICABLE]Status: DisposedITAT Mumbai
SONA MANTRI ,MUMBAI vs DCIT, CIRCLE 17(1), MUMBAI
ITA 1196/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
TRAVEL FOOD SERVICES LIMITED ,MUMBAI vs DCIT, CIRCLE 8(3)1, MUMBAI
ITA 1188/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
RAMDAS GENUBHAU DHAMALE,MUMBAI vs ITO 9(2)(1), MUMBAI
ITA 1152/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
RAJ INTERNATIONAL LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), MUMBAI
ITA 1140/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAJ INTERNATIONAL LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), MUMBAI
ITA 1139/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
