Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,710 total)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-5(4), MUMBAI, MUMBAI vs SERVEALL CONSTRUCTION PRIVATE LIMITED, THANE
ITA 1134/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT (IT)1.1.2, MUMBAI, KAUTILYA BHAVAN vs ARC LINE, MUMBAI
ITA 1133/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT-4(3)(1), MUMBAI, MUMBAI vs RAJ INTERNATIONAL LIMITED, MUMBAI
ITA 1124/MUM/2026[2011]Status: DisposedITAT Mumbai
SALIM ABDUL SATTAR ADVANI,MUMBAI vs INCOME TAX OFFICER, KAUTILYA BHAVAN
ITA 1100/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SGS INDIA PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS)-58, MUMBAI
ITA 1067/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SGS INDIA PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS)-58, MUMBAI
ITA 1057/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SGS INDIA PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS)-58, MUMBAI
ITA 1056/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SGS INDIA PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS)-58, MUMBAI
ITA 1055/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SGS INDIA PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS)-58, MUMBAI
ITA 1054/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), MUMBAI, MUMBAI vs FALCON BUS LINES PRIVATE LIMITED, MUMBAI
ITA 9398/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs COSCO CONTAINER LINES, MUMBAI
ITA 9380/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
BEAUTIFUL AGRO PRODUCTS PRIVATE LIMITED,MUMBAI vs CENTRAL CIRCLE 3(1), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 9309/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ACIT-19(3), MUMBAI, MUMBAI vs SHASHIKANT DEVJI THAKKER, MUMBAI
ITA 9258/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT 42 1 1 , KAUTILYA BHAVAN vs CHANDRESH DINESH KOTHARI, MUMBAI
ITA 8847/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DCIT 42 11, KAUTILYA BHAVAN vs CHANDRESH DINESH KOTHARI, MUMBAI
ITA 8846/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT-42(1)(1), MUMBAI vs CHANDRESH DINESH KOTHARI, MUMBAI
ITA 8817/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
RAJAN LALCHAND SAHIJWANI ,MUMBAI vs DCIT-CENTRAL CIRCLE-5(2), MUMBAI, MUMBAI
ITA 8805/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
RAJAN LALCHAND SAHIJWANI ,MUMBAI vs DCIT-CENTRAL CIRCLE-5(2), MUMBAI, MUMBAI
ITA 8804/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
RAJAN LALCHAND SAHIJWANI ,MUMBAI vs DCIT-CENTRAL CIRCLE-5(2), MUMBAI, MUMBAI
ITA 8803/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
RAJAN LALCHAND SAHIJWANI ,MUMBAI vs DCIT-CENTRAL CIRCLE-5(2), MUMBAI, MUMBAI
ITA 8802/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SALIM KAMRUDDIN JAFFER,MUMBAI vs DCIT 19(3), MUMBAI
ITA 8550/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ITO 19 1 1 , MUMBAI vs BABULAL HARJIRAM CHOUDHARY, MUMBAI
ITA 8322/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT CENTRAL CIRCLE 1(1) , MUMBAI vs CARBON CREATION EXPORTS PVT. LTD, MUMBAI
ITA 7818/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SMT. RUPA PRADIP SHAH,MUMBAI vs DCIT-CC-8(1), MUMBAI, MUMBAI
ITA 7706/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SMT. RUPA PRADIP SHAH,MUMBAI vs DCIT-CC-8(1), MUMBAI, MUMBAI
ITA 7705/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PADMAVATI INVESTMENT, GUJRAT
ITA 7597/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SMT. RUPA PRADIP SHAH,MUMBAI vs DCIT-CC-8(1), MUMBAI, MUMBAI
ITA 7515/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SMT. RUPA PRADIP SHAH,MUMBAI vs DCIT-CC-8(1), MUMBAI, MUMBAI
ITA 7514/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUMANGAL SHARES & SECURITIES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 7273/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SUMANGAL SHARES & SECURITIES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 7272/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12