Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SUMANGAL SHARES & SECURITIES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 7273/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SUMANGAL SHARES & SECURITIES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 7272/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VIJAY BIHARI KANDHARI ,MUMBAI vs ACIT, 23(3), MUMBAI
ITA 6942/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VIJAY BIHARI KANDHARI ,MUMBAI vs ACIT 23(3), MUMBAI
ITA 6940/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 2(3)(1), MUMBAI, MUMBAI vs TATA STEEL LIMITED, MUMBAI
ITA 6838/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
KANAK IMPEX INDIA LIMITED,MUMBAI vs INCOME TAX OFFICER , MUMBAI
ITA 6309/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANIRUDH ANIL GAGGAR,MUMBAI vs ITO WD. 24(1)(3), MUMBAI, MUMBAI
ITA 4590/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHEEL DIAMOND EXPORTS PRIVATE LIMITED ,MUMBAI vs DCIT -5(3)(1), MUMBAI
ITA 3387/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
TARUN NANDKUMAR SEKSARIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -8(1), MUMBAI
ITA 3214/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
TECH DATA (SINGAPORE) PTE LIMITED,SINGAPORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX CIRCLE-4(1)(2), MUMBAI, MUMBAI
ITA 1829/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
AFTON CHEMICAL INDIA PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), MUMBAI, MUMBAI
ITA 6642/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ROYAL MULTISPORT PVT. LTD. (FORMERLY KNOWN AS JAIPUR IPL CRICKET PVT. LTD.),MUMBAI vs DCIT 2(3), MUMBAI
ITA 207/MUM/2022[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ROYAL MULTISPORT PVT. LTD. (FORMERLY KNOWN AS JAIPUR IPL CRICKET PVT. LTD.),MUMBAI vs DCIT 11(1)(1), MUMBAI
ITA 206/MUM/2022[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ROYAL MULTISPORT PVT. LTD. (FORMERLY KNOWN AS JAIPUR IPL CRICKET PVT. LTD.),MUMBAI vs DCIT 11(1)(1), MUMBAI
ITA 205/MUM/2022[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VODAFONE IDEA LIMITED,MUMBAI vs ACIT, CIRCLE-26(2), NEW DELHI
ITA 8971/DEL/2019[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ROYAL MULTISPORT PRIVATE LIMITED (FORMERLY KNOWN AS JAIPUR IPL CRICKET P.LTD),MUMBAI vs ASST CIT CEN CIR 13, MUMBAI
ITA 1114/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ROYAL MULTISPORT PRIVATE LIMITED (FORMERLY KNOWN AS JAIPUR IPL CRICKET P.LTD),MUMBAI vs ASST CIT CEN CIR 13, MUMBAI
ITA 1113/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GLOBAL CRICKET CORPORATION PTE LTD,MUMBAI vs ADDL DIT (IT)RG 3, MUMBAI
ITA 2162/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GLOBAL CRICKET CORPORATION PTE LTD,MUMBAI vs ADDL DIT (IT)RG 3, MUMBAI
ITA 2161/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M/S. BARCLAYS BANK PLC,MUMBAI vs DDIT (I.T) - 1(1), MUMBAI
ITA 354/MUM/2007[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
ADIT (IT) -3(2), MUMBAI vs M/S. BARCLAYS BANK PLC., MUMBAI
ITA 6977/MUM/2006[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
THE DDIT (I.T) 1(1), MUMBAI vs M/S. BARCLAY BANK PLC, MUMBAI
ITA 3927/MUM/2004[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
THE DDIT (I.T) (1), MUMBAI vs M/S. BARCLAY BANK PLC, MUMBAI
ITA 3926/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
M/S. BARCLAY BANK PLC,MUMBAI vs THE JDIT (I.T) -3, MUMBAI
ITA 3280/MUM/2004[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
M/S. BARCLAY BANK PLC,MUMBAI vs THE DY DIT (I.T) 1(1), MUMBAI
ITA 3279/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
M/S. BARCLAYS BANK PLC,MUMBAI vs ADDL COMMISSIONER OF INCOME TAX, SPECIAL RANGE-32, MUMBAI
ITA 5514/MUM/2001[1998-99]Status: DisposedITAT MumbaiAY 1998-99
ADDL. COMMISSIONER OF INCOME TAX, SPECIAL RANGE-32, MUMBAI vs M/S. BARCLAYS BANK PLC, MUMBAI
ITA 5199/MUM/2001[1998-99]Status: DisposedITAT MumbaiAY 1998-99
JAN KALYAN EDUCATIONAL TRUST,GHAZIABAD vs ITO, WARD 2(1)(2), GHAZIABAD
ITA 4051/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
M/S PANACEA BIOTEC LTD ,DELHI vs ACIT CENTRAL CIRCLE-29 , DELHI
ITA 4048/DEL/2026[2002-23]Status: DisposedITAT DelhiAY 2002-23
LAYMAN EDUCATION SOCIETY,DELHI vs CIT(E), INCOME TAX DEPARTMENT, DELHI
ITA 4028/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
