Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,706 total)
S R FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2648/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
S R FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2647/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE KUTCH GURJAR JAIN KALYAN TRUST,MUMBAI vs CIT(E) - MUMBAI, MUMBAI
ITA 2627/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MILIND JASWANTRAI VORA,MUMBAI vs THE INCOME TAX OFFICER, WARD 33(2)(3), MUMBAI, MUMBAI
ITA 2593/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VINIT KANNAIYALAL GANDHI,DOMBIWALI vs INCOME TAX OFFICER, KALYAN
ITA 2568/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
RASHIDA ZOHER KARACHIWALA,MUMBAI vs ITO 22(3)(1), MUMBAI, MUMBAI
ITA 2511/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
DCIT (IT) 1.1.2, MUMBAI, MUMBAI vs ARC LINE, MAURITIUS
ITA 2506/MUM/2026[2022]Status: DisposedITAT Mumbai
PRASHANT KUMAR MOHANRAO SURKANTI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 2480/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DCIT (IT) 1.1.2, MUMBAI, MUMBAI vs ARC LINE, MAURITIUS
ITA 2469/MUM/2026[2017]Status: DisposedITAT Mumbai
HRIDAYE SURESH GROVER ,MUMBAI vs WARD 41(4)(2), MUMBAI, KAUTILYA BHAVAN
ITA 246/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRASHANT KUMAR MOHANRAO SURKANTI,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, MUMBAI
ITA 2418/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DEVADHIDEV SHREE ADINATH SWETAMBER MURTIPUJAK JAIN SANGH,MUMBAI vs ITO - WARD 41(4)(1), MUMBAI, MUMBAI
ITA 2375/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
ITO 19.3.1, MUMBAI, MUMBAI vs SWETAL DIAMONDS, MUMBAI
ITA 2359/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 19.3.1 MUMBAI, MUMBAI vs SWETAL DIAMONDS, MUMBAI
ITA 2353/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (IT) 1.1.2, MUMBAI, MUMBAI vs ARC LINE, MAURITIUS
ITA 2344/MUM/2026[2016]Status: DisposedITAT Mumbai
PREMJI NARSHI KARIA,MUMBAI vs INCOME TAX OFFICER, PIRAMAL CHAMBER,MUMBAI
ITA 2250/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KALPANARANI PANDA,MUMBAI vs THE INCOME TAX OFFICER, WARD 27(2)(1), MUMBAI, NAVI MUMBAI
ITA 2229/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
YEOMAN MARINE SERVICES PVT LTD,LOWER PAREL MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 8(3)(1), CHURCHGATE MUMBAI
ITA 222/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
JAGDISHPRASAD BUBNA FAMILY TRUST,MUMBAI vs ITO 23(1)(6), MUMBAI
ITA 2095/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHI vs HAKTI DEVELOPERS ,MUMBAIVS.ITO WARD 27(3)(1), MUMBAI
ITA 2017/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MITHIBAI COLLEGE EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED ,MUMBAI vs ITO WARD 34(2)(1), MUMBAI
ITA 188/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
AMHI UDYOGINI PRATISHTHAN,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 1875/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
INCOME TAX OFFICER -42(1)(3), MUMBAI, MUMBAI vs MANOHARISINGH NATHUSINGH DEORA, MUMBAI
ITA 1846/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SBI BULLION BRANCH,MUMBAI vs ACIT, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 1832/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA, SEEPZ BRANCH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 1803/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA, SEEPZ BRANCH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 1802/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
HARISH CHANNAPPA SHETTY,NAVI MUMBAI vs ITO, WARD 28(1)(1), MUMBAI, NAVI MUMBAI
ITA 1760/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MAHESH BECHARA KAROTRA,NAVI MUMBAI vs I.T.O.28(2(1), JURISDICTIONAL OFFICER, NAVI MUMBAI, NAVI MUMBAI
ITA 1732/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
AOF GLOBAL FOUNDATION,MUMBAI vs WARD 12(1)(1), MUMBAI
ITA 1699/MUM/2026[NA]Status: DisposedITAT Mumbai
FIRST COMMANDMENT FOUNDATION,MUMBAI vs CIT EXEMPTION, MUMBAI
ITA 1682/MUM/2026[2025-2026]Status: DisposedITAT MumbaiAY 2025-2026