Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,706 total)

SHREE PUSHKAR FOUNDATION,MUMBAI vs CIT (EXEMPTION), MUMBAI

ITA 3773/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
30/6/2026

TULSI EYE HOSPITAL,MUMBAI vs EXEM WARD 2(4), MUMBAI

ITA 3769/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
30/6/2026

TULSI EYE HOSPITAL,MUMBAI vs EXEM WARD 2(4), MUMBAI

ITA 3768/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
30/6/2026

SHRI VITHALRAO JOSHI CHARITIES TRUST,MUMBAI vs DCIT,EXEM. CIRCLE 2,MUMBAI, MUMBAI

ITA 3752/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
30/6/2026

SHRI VITHALRAO JOSHI CHARITIES TRUST,MUMBAI vs DCIT, EXEM. CIRCLE 2, MUMBAI, MUMBAI

ITA 3751/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
30/6/2026

SHRI VITHALRAO JOSHI CHARITIES TRUST,MUMBAI vs DCIT, EXEM. CIRCLE 2, MUMBAI, MUMBAI

ITA 3750/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
30/6/2026

SHRI VAGAD VISHA OSWAL MURTIPUJAK JAIN SANGH,GOREGAON WEST vs CIT(EXEMPTION), CUMBALLA HILL, PEDDAR ROAD,

ITA 3744/MUM/2026[AY 2027-28]Status: DisposedITAT Mumbai
30/6/2026

NEERAJA RAVIKUMAR PURANAM ,MUMBAI vs INCOME TAX OFFICER 22(2)(1), MUMBAI, MUMBAI

ITA 3743/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
30/6/2026

THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI

ITA 3701/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
30/6/2026

THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI

ITA 3700/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
30/6/2026

R C F EX EMPLOYEES SOCIAL FORUM,CHEMBUR vs DCIT (EXEMPTION), INCOME TAX APPELLATE TRIBUNAL

ITA 3661/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
30/6/2026

ANJUMAN MUSALMANAN MAZGAON,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 3643/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
30/6/2026

HARBANS SINGH BALDEV SINGH BANWAIT,MUMBAI vs THE INCOME TAX OFFICER, WARD-24(2)(1), MUMBAI

ITA 3637/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
30/6/2026

ATMARAM BAWA'S SHREE RAM MANDIR,309 ,JAGANNATH SHANKAR SETH RD GIRGAON MUMBAI vs CIT(EXEMPTION), MUMBAI, 6TH FLOOR, MTNL TEL. EX. BUILDING, CUMBALLA HILLS

ITA 3603/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
30/6/2026

DODSON LINDBLOM HYDRO POWER PRIVATE LIMITED,MUMBAI vs DCIT, AAYAKAR BHAVAN

ITA 3472/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
30/6/2026

DYNAMIK GLOBAL,MUMBAI vs INCOME TAX OFFICER (22)(2)(6), LOWER PAREL, MUMBAI

ITA 344/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
30/6/2026

CHANDRAKANT MOHANBHAI PATEL,MIRA ROAD vs ITO-2(1),, THANE

ITA 3431/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
30/6/2026

SHRI KIRAN DINKAR PATIL,AMBERNATH vs INCOME TAX OFFICER, KALYAN

ITA 3266/MUM/2026[2014-15]Status: HeardITAT MumbaiAY 2014-15
30/6/2026

PRIYANKA SANDEEPKUMAR JAISWAL,MUMBAI, MAHARASHTRA vs ITO, WARD 42(3)(1), MUMBAI, KAUTILYA BHAVAN, BANDRA EAST, MUMBAI, MAHARASHTRA, INDIA -400051, MUMBAI, MAHARASHTRA

ITA 3116/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
30/6/2026

PRIYANKA SANDEEPKUMAR JAISWAL,MUMBAI,MAHARASHTRA vs ITO WARD 42(3)(1), MUMBAI, KAUTILYA BHAVAN, BANDRA EAST, MUMBAI, MAHARASHTRA, INDIA - 400051, MUMBAI, MAHARASHTRA

ITA 3115/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
30/6/2026

PRIYANKA SANDEEPKUMAR JAISWAL,MUMBAI, MAHARASHTRA vs ITO, WARD 42(3)(1), MUMBAI, KAUTILYA BHAVAN, BANDRA EAST, MUMBAI, MAHARASHTRA, INDIA -400051, MUMBAI, MAHARASHTRA

ITA 3114/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
30/6/2026

NEERAJ KUMAR JHA,MAHARASHTRA vs ADDL/JCIT(A)-12 DELHI, DELHI

ITA 3071/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
30/6/2026

RACHANA BHARAT FOZDAR,MUMBAI vs THE ASSISTANT COMMISSIONER CIRCLE 41(4)(1), MUMBAI

ITA 2899/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
30/6/2026

SHIVA ADS (INDIA) PRIVATE LIMITED,ANDHERI WEST, MUMBAI vs INCOME TAX OFFICER 11(2)(1), MUMBAI, MUMBAI

ITA 2795/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
30/6/2026

KARNATAKA SANGHA,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 2768/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
30/6/2026

KARNATAKA SANGHA,MUMBAI vs CIT (EXEMPTIONS) MUMBAI, MUMBAI

ITA 2767/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
30/6/2026

ITO(IT)-2(3)(1), MUMBAI, BKC, MUMBAI vs ESTATE OF SHRI EDULJI FRAMRIZE DINSHAW, MUMBAI

ITA 2765/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
30/6/2026

ITO(IT)-2(3)(1), MUMBAI, BKC, MUMBAI vs ESTATE OF SHRI EDULJI FRAMRIZE DINSHAW, MUMBAI

ITA 2764/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
30/6/2026

ITO(IT)-2(3)(1), MUMBAI, BKC, MUMBAI vs ESTATE OF SHRI EDULJI FRAMRIZE DINSHAW, MUMBAI

ITA 2763/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
30/6/2026

MANSUKH CHIMANLAL CHAUHAN,MUMBAI vs ITO, WARD-22(2)(1), MUMBAI

ITA 2740/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
30/6/2026