Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,706 total)
HIRINGHUT SOLUTIONS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD - 3(2)(1), BENGALURU, BENGALURU
ITA 488/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
HIMMADIHALLI BACHANNA KRISHNA MURTHY,BENGALURU vs INCOME-TAX OFFICER, WARD - 4(2)(2), BENGALURU, BENGALURU
ITA 479/BANG/2026[2011-2012]Status: DisposedITAT BangaloreAY 2011-2012
BABULAL CHETAN,BENGALURU vs ITO, WARD-7(2)(5), BENGALURU
ITA 449/BANG/2026[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
BHERUMAL SHANKARLAL JAIN,BANGALORE vs DCIT CIRCLE 3(1)(1), BANGALORE
ITA 214/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ADARSHA SOUHARDA PATINA SAHAKARI NIYAMITHA,CHITRADURGA vs INCOME TAX OFFICER, CHITRADURGA
ITA 1681/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
GANDLA LAKSHMANA CHETTY,CMP CENTER, AUSTIN TOWN vs ITO WARD 3(3)(1), HMT BUILDING, BANGALORE
ITA 1658/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
RAVIPATI SUNIL KUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
ITA 3023/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
CHAKRAVARTHY YERRAGUNTLA KALYANA ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BANGLAORE
ITA 3021/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SCIENCE GALLERY BENGALURU,BANGALORE vs DCIT, EXEMPTIONS, CIRCLE-1, BANGALORE
ITA 2958/BANG/2025[2023-24]Status: DisposedITAT BangaloreAY 2023-24
SRI VASAVI SOUHARDHA PATTINA SAHAKARI SANGHA NIYAMITHA ,HOSAKOTE vs INCOME TAX OFFICER, WARD-1, TUMAKURU
ITA 2887/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
BASALINGAPPA,GULBARGA vs INCOME TAX OFFICER, WARD-1 , YADGIR
ITA 2860/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
AVANZE TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs ITO WARD 2(1)(1), BENGALURU
ITA 1773/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
RENUKA MOHAN CHANDIRAMANI,MUMBAI vs ITO 19(3)(1), MUMBAI, MUMBAI
ITA 4174/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
YOGESH SADHURAM PATEL,MUMBAI vs NATIONAL FACELESS ASSESSMENT SENTRE WARD 42(3)(2), MUMBAI
ITA 4165/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX- 26(1), MUMBAI, MUMBAI vs RANGEELA EXPORTS, MUMBAI
ITA 4131/MUM/2026[2017]Status: DisposedITAT Mumbai
ASSISTANT COMMISSIONER OF INCOME TAX- 26(1), MUMBAI, MUMBAI vs RANGEELA EXPORTS, MUMBAI
ITA 4130/MUM/2026[2016]Status: DisposedITAT Mumbai
DREAM FOUNDATION,MUMBAI vs ITO (2)(1), EXEM WARD, MUMBAI
ITA 4006/MUM/2026[2024-2025]Status: DisposedITAT MumbaiAY 2024-2025
THE ALLOY STEEL PRODUCERS ASSOCIATION OF INDIA,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4004/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
SPARC SAMUDAYA NIRMAN SAHAYAK,MUMBAI vs DCIT (EXEMPTIONS), CIRCLE-2, MUMBAI
ITA 3988/MUM/2026[N.A.]Status: DisposedITAT Mumbai
SPARC SAMUDAYA NIRMAN SAHAYAK,MUMBAI vs DCIT (EXEMPTIONS), CIRCLE-2, MUMBAI
ITA 3987/MUM/2026[N.A.]Status: DisposedITAT Mumbai
VIMAL FOUNDATION,VILE PARLE EAST , MUMBAI vs COMMISSIONER OF INCOME TAX - EXEMPTIONS, CUMBLLA HILL, MUMBAI
ITA 3980/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
VIMAL FOUNDATION,VILE PARLE EAST , MUMBAI vs COMMISSIONER OF INCOME TAX - EXEMPTIONS, CUMBLLA HILL, MUMBAI
ITA 3979/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
KRUTADNYATA FOUNDATION,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 394/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
KAMLABEN BABULAL CHARITY TRUST ,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 3903/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ADITYA BIRLA EDUCATION TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3898/MUM/2026[NA]Status: DisposedITAT Mumbai
BAI MEHERBAI HORMUSJI EDULJI ALLBLESS CHARITY FUND,MUMBAI vs CIT(E) - MUMBAI, MUMBAI
ITA 3863/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CENTRE FOR DEVELOPMENT INITIATIVES,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 3857/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHIVPRERANA MAHILA RAHIWASI SEVA MANDAL,MANKHURD, MUMBAI vs CIT(E) - MUMBAI, MUMBAI
ITA 3847/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHIVPRERANA MAHILA RAHIWASI SEVA MANDAL,MANKHURD, MUMBAI vs CIT(E) - MUMBAI, MUMBAI
ITA 3846/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
TARUNA VINAY AGARWAL,MUMBAI vs INCOME TAX OFFICER WARD 30(1)(1), MUMBAI
ITA 3776/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
