Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,706 total)
ACIT., CIRCLE-5(1), HYDERABAD vs EENADU TELEVISION PRIVATE LIMITED, HYDERABAD
ITA 636/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
ROSY DEALCOMM PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
ITA 923/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
OMPRAKASH THAKUR,MALDA vs ITO, WARD 3(1),, MALDA
ITA 1089/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
MOHAN JUTE LTD,KOLKATA vs INCOME TAX OFFICER WARD 1(1), KOLKATA
ITA 1079/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
PRADIP DUTTA ,KOLKATA vs INCOME TAX OFFICER, WARD 29(1), KOLKATA
ITA 1068/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
BIHARIJI CONSTRUCTIONS (INDIA) LTD.,KOLKATA vs A.C.I.T., CIRCLE -7(1), KOLKATA
ITA 1036/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
BIHARIJI CONSTRUCTIONS (INDIA) LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(1), KOLKATA
ITA 1035/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SINGAL PIPE FITTINGS (P) LTD.,HOWRAH vs I.T.O., WARD - 13(1),, KOLKATA
ITA 2999/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
GANGANDASARATHAN,CHENNAI vs ITO, NCW-15(1), CHENNAI
ITA 1971/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ALAGESAN SHANTHI,ATTUR vs ITO, WARD-1(6), SALEM
ITA 1963/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SARADHAMBAL EDUCATIONAL AND CHARITABLE TRUST,COIMBATORE vs ITO / ACIT, EXEMPTIONS,, COIMBATORE
ITA 1943/CHNY/2026[-]Status: DisposedITAT Chennai
SIVALINGAM THANKABABY,TIRUNELVELI vs INCOME TAX OFFICER, TIRUNELVELI
ITA 1931/CHNY/2026[2021-2022]Status: DisposedITAT ChennaiAY 2021-2022
MURUGESAN SENTHILKUMAR,CHENNAI vs INCOME TAX OFFICER NON CORP WARD 22(4), TAMBARAM
ITA 1928/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
YUVARANI,COIMBATORE vs INCOME-TAX OFFICER, NON-CORP WARD 4(2), COIMBATORE
ITA 1927/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SATGURU HINDU SEVA TRUST,TIRUVANNAMALAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 1921/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
JANAKIRAMAN SANTHANAM,CHENNAI vs ITO, CHENNAI
ITA 1917/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
JANAKIRAMAN SANTHANAM,CHENNAI vs ITO, CHENNAI
ITA 1916/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
JJANAKIRAMAN SANTHANAM,CHENNAI vs ITO, CHENNAI
ITA 1915/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
MOHAMED IOBAL UMAR FAROOK,MADURAI vs ACIT, INTT.TAXA., MADURAI
ITA 1910/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ARULMIGU SOUNDARAJA PERUMAL,THIRUKOVIL vs ITO, DINDIGUL
ITA 1904/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
BAKTHAVATCHALAM NARAYANAMURTHY,VELLORE vs INCOME TAX OFFICER WARD 1,THIRUVANNAMALAI, THIRUVANNAMALAI
ITA 1900/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
M/S. ARIMA EXIM PVT. LTD.,CHENNAI vs DCIT, CENTRAL CIRCLE-3(3), CHENNAI
ITA 1886/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
THE SINGANALLUR CO OPERATIVE HOUSING SOCIETY LIMITED,COIMBATORE vs INCOME TAX OFFICER NON-CORP WARD 1(4), COIMBATORE
ITA 1427/CHNY/2026[2015-2016]Status: DisposedITAT ChennaiAY 2015-2016
MEYYATHUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED (E2618),MEYYATHUR vs INCOME TAX OFFICER, WARD 2, CUDDALORE
ITA 1337/CHNY/2026[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
INCOME TAX OFFICER, WARD-1 / JAO, NAGERCOIL vs RAJAGOPALAN SASI, SOORANKUDI
ITA 1019/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
VENKATASAMY MANIMEGALAI,COIMBATORE vs ACIT, NCC-4,, COIMBATORE
ITA 2823/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
VEENA KIRAN JAIN,COIMBATORE vs DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
ITA 2616/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
NAKODA TRADERS,CHENNAI vs ACIT/DCIT, NON CORPORATE CIRCLE-5(1), CHENNAI
ITA 2455/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GPFE HOUSING CO-OP SOCIETY LIMITED,MALLESHWARAM vs ASSESSING OFFICER, BANGALORE
ITA 827/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
MOHAMMED AJMAL,RAMNAGARA vs INCOME-TAX OFFICER, WARD-1, RAMNAGARA, RAMNAGARA
ITA 499/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22