Recent Judgments

VINOD KUMAR BHATI,EAST DELHI vs INCOME TAX OFFICER, WARD 58(1), DELHI, VIKAS BHAWAN,DELHI

COSMIC NUTRACOS SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE- 5, DELHI, NEW DELHI

RAAVI INTERNATIONAL VENTURES LLP,NEARELA, NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, JHANDEWALAN, NEW DELHI

RAAVI INTERNATIONAL VENTURES LLP,NEARELA, NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, JHANDEWALAN, NEW DELHI

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S PIONEER DEALTRADE PVT LTD, DELHI

DCIT, CENTRAL CIRCLE-32, NEW DELHI, DELHI vs NIRMAL KUMAR SARDA, RAJASTHAN

DCIT ,CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI vs NIRMAL KUMAR SARDA, RAJASTHAN

RINKU BIRHMAN,HARYANA vs NATIONAL FACELESS APPEAL CENTRE DELHI, DELHI

SUDHIR SAXENA L/H OF SHEELA SAXENA,MEERUT vs INCOME TAX OFFICER, MEERUT

SAPNA SAXENA,MEERUT vs INCOME TAX OFFICER, MEERUT

M/S BABA SHAD BHURA PARBANDHAK KAMETY,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA

INCOME TAX OFFICER, WARD -10(1), DELHI, DELHI vs GAMUT COMMERCIALS PRIVATE LIMITED, DELHI

SIDHIVINAYAK ASSOCIATES,DELHI vs ITO WARD 49(1) DELHI, CIVIC CENTRE DELHI

MI INDUSTRIES (INDIA) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CR BUILDING

SUDHIR KUMAR SAXENA,MEERUT vs INCOME TAX OFFICER, MEERUT

VIVEK BAL NIKETAN EDUCATIONAL SOCIETY,GURGAON vs THE INCOME TAX OFFICER, EXEMPTIONS WARD FARIDABAD

M/S PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 6, DELHI

M/S PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-6, DELHI

M/S PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 6, DELHI

PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 6, DELHI

PULIN INVESTMENTS (P) LTD.,NEW DELHI vs DCIT, CIRCLE- 20(1), NEW DELHI

DBS Technology Services India Private Limited vs Assistant Commissioner of Income Tax

Mrs. Kusam Swetha Priya vs The Jurisdictional Assessing Officer

Usha Anandan vs The Income Tax officer

Honourable The CHIEF JUSTICE

Acqueon Technologies Private Limited vs Assistant Commissioner of Income Tax

Honourable The CHIEF JUSTICE

REVANT BEHL vs INCOME TAX OFFICER

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

THE PR. COMMISSIONER OF INCOME-TAX, KOLHAPUR vs MOHANRAO SHINDE SAHAKARI SAKHAR KARKHANA LTD

HON'BLE SHRI JUSTICE MILIND N. JADHAV,HON'BLE SHRI JUSTICE NANDESH SHANKARRAO DESHPANDE

Uttar Bhartiya Education Society 2019 20 vs Principal Commissioner of Income Tax Exemption,

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

Uttar Bhartiya Education Society 2018 19 vs Principal Commissioner of Income Tax Exemption

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

PR COMMISSIONER OF INCOME TAX CENTRAL 1 MUMBAI vs MACELODS PHARMACEUTICALS LIMITED AY 2012-13

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE