Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
DCM SHRIRAM LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITTPA 35/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
SAMVEDNA-CONNECTING SOULS,HARDWAR vs INCOME TAX OFFICER (EXEMPTION), DEHRADUN
ITA 239/DDN/2026[N.A.]Status: DisposedITAT Varanasi
MANORAMA DABRAL JAN KALYAN SAMITI,BALASAUR, PAURI GARHWAL vs EXEMPTION WARD, DEHRADUN
ITA 233/DDN/2026[2025-26]Status: DisposedITAT VaranasiAY 2025-26
DY. COMMISSIONER OF INCOME TAX, SUBHASH ROAD, DEHRADUN vs ALF ENGINEERING COMPANY, SIDCUL, HARDWAR
ITA 232/DDN/2026[2012-13]Status: DisposedITAT VaranasiAY 2012-13
DY. COMMISSIONER OF INCOME TAX, SUBHASH ROAD, DEHRADUN vs ALF ENGINEERING COMPANY, SIDCUL, HARDWAR
ITA 231/DDN/2026[2011-12]Status: DisposedITAT VaranasiAY 2011-12
DY. COMMISSIONER OF INCOME TAX, SUBHASH ROAD, DEHRADUN vs SAL REAL ESTATE PRIVATE LIMITED, GREATER KAILASH, NEW DELHI
ITA 230/DDN/2026[2015-16]Status: DisposedITAT VaranasiAY 2015-16
MANOJ KUMAR,ROORKEE vs ITO ROORKEE, ROORKEE
ITA 228/DDN/2026[2017-18]Status: DisposedITAT VaranasiAY 2017-18
DY. COMMISSIONER OF INCOME TAX, SUBHASH ROAD, DEHRADUN vs ALF ENGINEERING COMPANY, SIDCUL, HARDWAR
ITA 226/DDN/2026[2010-11]Status: DisposedITAT VaranasiAY 2010-11
DY. COMMISSIONER OF INCOME TAX, SUBHASH ROAD, DEHRADUN vs ALF ENGINEERING COMPANY, SIDCUL, HARDWAR
ITA 225/DDN/2026[2009-10]Status: DisposedITAT VaranasiAY 2009-10
JAI KISSAN FOODS,KASHIPUR vs WARD-2(2)(1) KASHI PUR, KASHIPUR
ITA 213/DDN/2026[2024-25]Status: DisposedITAT VaranasiAY 2024-25
AUROVALLEY ASHRAM SOCIETY,DEHRADUN vs CIT (EXEMPTION), LUCKNOW
ITA 212/DDN/2026[2025-26]Status: DisposedITAT VaranasiAY 2025-26
MR. JORGE AZEVEDO PEREIRA,BENAULIM vs DCIT, CIRCLE - 1, MARGAO
ITA 467/PAN/2025[2016-17]Status: DisposedITAT PanajiAY 2016-17
P G VIRGINCAR AND CO.,MARGAO vs ITO, WARD - 1, MARGAO
ITA 358/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
PASQUEL FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 189/PAN/2024[2010-11]Status: DisposedITAT PanajiAY 2010-11
PASQUEL FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 188/PAN/2024[2009-10]Status: DisposedITAT PanajiAY 2009-10
FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI
ITA 187/PAN/2024[2010-11]Status: DisposedITAT PanajiAY 2010-11
FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, 1(1), PANAJI
ITA 186/PAN/2024[2009-10]Status: DisposedITAT PanajiAY 2009-10
NURMAMADBHAI AMIBHAI BADI,WANKANER vs THE INCOME TAX OFFICER, WARD-3, MORBI, MORBI
ITA 541/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
MANJULA PARSOTAMBHAI LILA,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1),RAJKOT, RAJKOT
ITA 416/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
VINODRAY NAGJIBHAI THACKER,BHUJ vs ITO, WARD-4, GDHAM(BHUJ-2)/, BHUJ
ITA 195/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
VINODRAY NAGJIBHAI THACKER,BHUJ vs INCOME TAX OFFICER, WARD - 4, GANDHIDHAM (BHUJ - 2), BHUJ
ITA 194/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
BRIJESHBHAI DINESHBHAI SHINGALA,VANSDA, NA vs ARIVS.INCOME TAX OFFICER ITO WARD 1(2)(1), RAJKOT, RAJKOT
ITA 591/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
ISLAM KHAN,BANAHI DALTONGANJ vs ITO WARD 3(5) DALTONGANJ, DALTONGANJ
ITA 211/RAN/2026[2019-20]Status: DisposedITAT RanchiAY 2019-20
ACIT, GUWAHATI vs DAULAL SARDA AND SONS HUF, GUWAHATI
ITA 334/GTY/2025[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
SOCRISTO ENTERPRISES,GUWAHATI vs DCIT, CENTRAL CIRCLE-1, GUWAHATI
ITA 90/GTY/2023[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
KRISHNA KUMAR SINGH,AURANGABAD vs ITO WARD 3(3), AURANGABAD
ITA 85/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
KUMAR MADHUKAR ,CHAPRA vs ITO, WARD-2(2), CHAPRA
ITA 83/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
ADARASH KUMAR SINGH,BANKA vs ITO WARD-1(1), BHAGALPUR
ITA 82/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24
MAHESH KUMAR CHOUDHARY,KATIHAR vs ITO, WARD-1(5), KATIHAR, KATIHAR
ITA 50/PAT/2026[2011-12]Status: DisposedITAT PatnaAY 2011-12
RAKESH JAISWAL,JOGBANI vs DCIT/ACIT CEN CIR2, PAT, CENTRAL REVENUE BULDING PATNA
ITA 41/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
