Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

PRAKASH EDUCATION SOCIETY SALWAD,SALWAD vs EXEMPTION WARD, THANE

ITA 4155/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
6/7/2026

DCIT CENTRAL CIRCLE-3(1) MUMBAI, MUMBAI vs EVEREST FOOD PRODUCTS PRIVATE LIMITED, MUMBAI

ITA 338/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
6/7/2026

SHWETA SINGHAL,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(3), MUMBAI, MUMBAI

ITA 3267/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
6/7/2026

DCIT CC 8 3 MUMBAI, MUMBAI vs AAKASH ASHISH REALTORS LIMITED, MUMBAI

ITA 3258/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
6/7/2026

DATTATRAYA TRIMBAKRAO DESHMUKH,MUMBAI vs INCOME TAX OFFICE WARD 19(1)(1), PIRAMAL CHAMBERS

ITA 2942/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
6/7/2026

HIRAGAURI AND DR CHATURDAS DADIA CHARITABLE TRUST,MUMBAI vs ITO ECEM WARD 1(3), MUMBAI

ITA 2655/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
6/7/2026

HIRAGAURI AND DR. CHATURDAS DADIA CHARITABLE TRUST,MUMBAI vs ITO EXEM WARD1(3), MUMBAI

ITA 2606/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
6/7/2026

NATAL MARY PEDRU RODRIGUES ,MUMBAI vs DCIT, 41(1)(1), MUMBAI

ITA 1863/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
6/7/2026

GHEWARCHAND LALCHAND JOGANI,MUMBAI vs AO, MUMBAI

ITA 1766/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
6/7/2026

GHEWARCHAND LALCHAND JOGANI,MUMBAI vs AO, MUMBAI

ITA 1765/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
6/7/2026

GHEWARCHAND LALCHAND JOGANI,MUMBAI vs AO, MUMBAI

ITA 1695/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
6/7/2026

MONA AMARCHAND NARANG ,MUMBAI vs INCOME TAX OFFICER WARD 23(2)(1), MUMBAI

ITA 1537/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
6/7/2026

TOUCHSTONE FINE JEWELLERY ,MUMBAI vs ITO WARD 33(1)(1), MUMBAI

ITA 9053/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
6/7/2026

TOUCHSTONE FINE JEWELLERY ,MUMBAI vs INCOMET TAX OFFICER WARD 33(1)(1), MUMBAI

ITA 9052/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
6/7/2026

GAJANAN MOTIRAM PATIL,KALYAN vs INCOME TAX OFFICER WARD 3(1), KALYAN, KALYAN

ITA 8947/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
6/7/2026

YASH DISTRIBUTORS,DOMBIVLI vs INCOME TAX OFFICER, WARD 3(2), KALYAN, KALYAN

ITA 8448/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
6/7/2026

TATA PROJECTS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI

ITA 3818/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
6/7/2026

ACIT-CC-7(3), MUMBAI vs TATA PROJECTS LIMITED, MUMBAI

ITA 3723/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
6/7/2026

M.K. CONSTRUCTIONS,MUZAFFARNAGAR vs DCIT, CIRCLE-3(1)(1), MEERUT

ITA 685/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
6/7/2026

NIDHI SHARMA,DELHI vs ACIT, CIRCLE 60(1), DELHI

ITA 674/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
6/7/2026

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 6, DELHI vs M/S PIONEER DEALTRADE PVT LTD, DELHI

ITA 62/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
6/7/2026

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 6, DELHI vs M/S PIONEER DEALTRADE PVT LTD, DELHI

ITA 61/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
6/7/2026

DEVI RAM SAINI,FARIDABAD vs ITO WARD 1(1), FBD, DELHI

ITA 5096/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
6/7/2026

DEEPALI BHATT,CEDAR LUXURIA, MANSAROVER EXTENTION vs INCOME TAX OFFICER, WARD 35(5) DELHI, CIVIC CENTRE,NEW DELHI

ITA 4999/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
6/7/2026

SALIENT SECURITY SERVICES PRIVATE LIMITED,UTTAR PRADESH vs INCOME TAX OFFICER, WARD 22(1), DELHI, DELHI

ITA 4990/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
6/7/2026

ABS SHARE AND STOCK BROKERS LIMITED,DELHI vs COMMISSIONER OF INCOME TAX APPEAL- JCIT-(A)-4, BENGALURU

ITA 4954/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
6/7/2026

MINAKSHI,DELHI vs DCIT, DELHI

ITA 4242/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
6/7/2026

SHAHID ALI,DELHI vs DCIT, DELHI

ITA 2710/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
6/7/2026

SUBHASH CHANDER KHURANA,DELHI vs ITO, DELHI

ITA 2584/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
6/7/2026

PRADEEP KAUR,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 2389/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
6/7/2026