Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD), CHENNAI
ITA 2231/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD), TDS CIRCLE 2, CHENNAI
ITA 2230/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
TAMIL NADU HANDLOOM WEAVERS CO-OP SOCIETY LTD.,CHENNAI vs ITO, CHENNAI
ITA 2177/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
THUMMALAPALLI DASARATHY,CHENNAI vs ITO, CHENNAI
ITA 2175/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
JAYAPRAKASH,CHENNAI vs ITO, CIRLCE (17) 1, CHENNAI
ITA 2172/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JAYAGANESAN VEERABADRAN,TIRUCHIRAPPALLI vs DCIT CIRCLE 1(1), TRICHY, TIRUCHIRAPPALLI
ITA 2160/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
JAYAGANESAN VEERABADRAN,TIRUCHIRAPPALLI vs DCIT CIRCLE1(1), TRICHY, TIRUCHIRAPPALLI
ITA 2159/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
MARIAPPAN RAJENDRAN,THIRUVARUR vs THE INCOME TAX OFFICER, WARD - 1, , THIRUVARUR
ITA 2157/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SITHY VINAYAGAR TRADERS,PUDUCHERRY vs ITO, WARD-1, PUDUCHERRY, PUDUCHERRY
ITA 2150/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ALR CONSTRUCTIONS,THENI vs DCIT, MADURAI
ITA 2119/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
RICHARDSINGH MANICKARAJ,TUTICORIN vs ASSESSING OFFICER, TUTICORIN
ITA 2114/CHNY/2026[205-16]Status: DisposedITAT Chennai
MOOSAKUTTY PREMNAUSHAD,TIRUPPUR vs ITO, THIRUVARUR
ITA 2103/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
BLUE NILE EXPORTS AND IMPORTS PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-1(1), CHENNAI
ITA 1315/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. RADIANCE REALTY DEVELOPERS INDIA LTD, CHENNAI
ITA 1300/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
PASIKULAM DEVELOPMENT TRUST,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 3981/CHNY/2025[-]Status: DisposedITAT Chennai
BAGALKOT UNIVERSITY,MUDHOL ROAD, JAMKHANDI, BAGALKOT vs CIT (EXEMPTIONS), BENGALURU, UNITY BUILDING ANNEXE, MISSION ROAD, BENGALURU
ITA 970/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
TTP TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 863/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
TTP TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 862/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
GOVINDASWAMY SUMANGALA,BENGALURU vs INCOME TAX OFFICER WARD 1(2)(5), BENGALURU
ITA 328/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
THALADAMMANAHALLI MUNINARAYANAPPA RAVIKUMAR,THALADAMMANAHALLI vs INCOME TAX OFFICER, WARD 1, CHIKKABALLAPUR, CHIKKABALLAPUR
ITA 1667/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
HOLABASAPPA DODDABASAPPA KALLEDEVAR,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
ITA 145/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
KUVEMPU SMARAKA VIDYA KENDRA TRUST,BENGALURU URBAN vs INCOME TAX OFFICER(EXEMPTION), WARD-1, BANGALORE, UNITY BUILDINGS, BANGALORE
ITA 3150/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
GOA HOUSING BOARD,GOA vs CIT (EXEMPTION), BANGALORE
ITA 2821/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
INCOME TAX OFFICER WARD 1 VIJAYAPUR , VIJAYAPUR vs MS SADASHIVA SUGARS LTD , CHENNAI
ITA 2365/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
GURUPADAYYA SWAMI,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, BANGALORE
ITA 2128/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
GURUPADAYYA SWAMI,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, KALABURAGI
ITA 2127/BANG/2025[2021-22]Status: DisposedITAT BangaloreAY 2021-22
KTWO TECHNOGY SOLUTIONS PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(2), BANGALORE
ITA 2051/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
HULIKAL VENKATESH RAJEEV KUMAR,BENGALURU vs DC/ACIT CIRCLE 6(1)(1), , BENGALURU
ITA 1849/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
HULIKAL VENKATESH RAJEEV KUMAR,BENGALURU vs DC/ACIT CIRCLE 6(1)(1), , BENGALURU
ITA 1848/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
CHAROEN POKPHAND SEEDS INDIA PRIVATE LIMITED ,BENGALURU vs PR.COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU
ITA 1262/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
