Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

M/S VENKATESH ASSOCIATES ,PUNE vs CIT(A)-5 , PUNE

ITA 2110/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
6/7/2026

M/S. LUPIN VINIMAY PVT. LTD.,,KOLKATA vs ITO, WARD 9(3),, KOLKATA

ITA 629/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
6/7/2026

NOBLE COMMUNICATIONS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 5(1),, KOLKATA

ITA 482/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
6/7/2026

NOBLE COMMUNICATIONS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 6(2), KOLKATA

ITA 481/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
6/7/2026

SARMILA PRAKASH,KAZIPARA BARASAT vs INCOME TAX OFFICER, NFAC, DELHI

ITA 405/KOL/2026[20216-17]Status: DisposedITAT Kolkata
6/7/2026

SARMILA PRAKASH,KAZIPARA BARASAT vs INCOME TAX OFFICER, NFAC, DELHI

ITA 381/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
6/7/2026

SARMILA PRAKASH,KAZIPARA BARASAT vs ITO, WARD 50(1), KOLKATA, KOLKATA

ITA 331/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
6/7/2026

SAMMILANI TEACHERS TRAINING COLLEGE,,KOLKATA vs CIT(EXEMPTION),, KOLKATA

ITA 1091/KOL/2026[-------------]Status: DisposedITAT Kolkata
6/7/2026

FLURYS SWISS CONFECTIONERY PVT. LTD.,(NOW KNOWN AS APEEJAY TEA LTD.,),KOLKATA vs DCIT, CIRCLE 8(1),, KOLKATA

ITA 1084/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
6/7/2026

SONAM TSHERING BHUTIA,GANGTOK, SIKKIM vs I.T.O. WARD - 3(1),, SIKKIM

ITA 100/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
6/7/2026

SATHI GUHA,KOLKATA vs I.T.O., WARD - 25(1),, KOLKATA

ITA 530/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
6/7/2026

BRAITHWAITE & CO. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1),, KOLKATA

ITA 3081/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
6/7/2026

M/S. AAKARSHAN MERCHANTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(1),, KOLKATA

ITA 3079/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
6/7/2026

M/S. BABA BHOOTHNATH NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 5(1),, KOLKATA

ITA 3042/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
6/7/2026

RANJANA SEN,KOLKATA vs D.C.I.T., CC - 4(1),, KOLKATA

ITA 2536/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
6/7/2026

RANJANA SEN,KOLKATA vs D.C.I.T., CC-4(1),, KOLKATA

ITA 2535/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
6/7/2026

DISHA EYE HOSPITALS PVT. LTD.,,BARRACKPORE vs DCIT, CIRCLE 13.1,, KOLKATA

ITA 2410/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
6/7/2026

AMIT SAHA,KOLKATA vs DCIT, CIRCLE 13(1), PREVIOUSLY CIRCLE 15(2),, KOLKATA

ITA 2356/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
6/7/2026

ANJALI PACKAGING,SIKKIM vs D.C.I.T., CIRCLE - 3(2),, GANGTOK, SIKKIM

ITA 2017/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
6/7/2026

ANJANIPUTRA ADVISORS PVT LTD,SURAT vs INCOME TAX OFFICER, WARD - 4(3),, KOLKATTA

ITA 1998/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
6/7/2026

DEBABRATA CHAKRABORTY,WEST MEDINIPUR vs ITO, RANGE 1(1), , WEST MEDINIPUR

ITA 1206/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
6/7/2026

DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs MAHABIR PRASAD DUDHANI, SILIGURI

ITA 1541/KOL/2024[2011]Status: DisposedITAT Kolkata
6/7/2026

LAKSHMANAN KRISHNAKUMAR,CHENNAI vs ITO, NCW-5(1), CHENNAI

ITA 948/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
6/7/2026

DEEPTI REDDY,CHENNAI vs ITO, NCW-3(1), CHENNAI

ITA 931/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
6/7/2026

DEEPTI REDDY,CHENNAI vs ITO, NCW-3(1), CHENNAI

ITA 930/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
6/7/2026

OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD),TDS CIRCLE 2, CHENNAI

ITA 2236/CHNY/2026[2024-2025]Status: DisposedITAT ChennaiAY 2024-2025
6/7/2026

OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD),TDS CIRCLE 2, CHENNAI

ITA 2235/CHNY/2026[2023-2024]Status: DisposedITAT ChennaiAY 2023-2024
6/7/2026

OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD),TDS CIRCLE 2, CHENNAI

ITA 2234/CHNY/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
6/7/2026

OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD),TDS CIRCLE 2, CHENNAI

ITA 2233/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
6/7/2026

OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD),TDS CIRCLE 2, CHENNAI

ITA 2232/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
6/7/2026