Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

BANKIM HARILAL KHATRI,BHUJ vs THE ACIT, CIRCLE, GANDHIDHAM, GANDHIDHAM

ITA 579/RJT/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
6/10/2026

AHMAD ABDUL AZIZ KHANANI,KACHCHH vs INCOME TAX OFFICER, WARD- 4 , VERAVAL

ITA 421/RJT/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
6/10/2026

JIGNESH KIRTIBHAI SONCHHATRA,RAJKOT vs AO NUMBER 96, JURISDICTION ITO WD 2(2)(1), RKT/, RAJKOT

ITA 856/RJT/2025[2020-21]Status: DisposedITAT RaipurAY 2020-21
6/10/2026

RADHIKA JEWELLERS,PORBANDAR vs ITO WD 2(3), CIT APPEAL, PORBANDAR

ITA 974/RJT/2026[2023-24]Status: DisposedITAT RajkotAY 2023-24
6/10/2026

BANKIM HARILAL KHATRI,BHUJ vs THE ACIT, CIRCLE, GANDHIDHAM, GANDHIDHAM

ITA 579/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
6/10/2026

AHMAD ABDUL AZIZ KHANANI,KACHCHH vs INCOME TAX OFFICER, WARD- 4 , VERAVAL

ITA 421/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
6/10/2026

JIGNESH KIRTIBHAI SONCHHATRA,RAJKOT vs AO NUMBER 96, JURISDICTION ITO WD 2(2)(1), RKT/, RAJKOT

ITA 856/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
6/10/2026

INCOME TAX OFFICER, JHUNJHUNU vs SHASHI KANT TULSIAN, JHUNJHUNU

ITA 620/JPR/2026[2024-25]Status: DisposedITAT IndoreAY 2024-25
6/10/2026

CHANDRA KANTA YADAV,JAIPUR vs ITO WARD-1(2), BIKANER

ITA 163/JPR/2026[2018-19]Status: DisposedITAT IndoreAY 2018-19
6/10/2026

SAMAJ SAHYOGI SANSTHA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 126/JPR/2026[2024-2025]Status: DisposedITAT IndoreAY 2024-2025
6/10/2026

ANIL DALMIA,JAIPUR vs DCIT, C.C. 4, JAIPUR, JAIPUR

ITA 1433/JPR/2025[2012-13]Status: DisposedITAT IndoreAY 2012-13
6/10/2026

INCOME TAX OFFICER, JHUNJHUNU vs SHASHI KANT TULSIAN, JHUNJHUNU

ITA 620/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
6/10/2026

CHANDRA KANTA YADAV,JAIPUR vs ITO WARD-1(2), BIKANER

ITA 163/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
6/10/2026

SAMAJ SAHYOGI SANSTHA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 126/JPR/2026[2024-2025]Status: DisposedITAT JaipurAY 2024-2025
6/10/2026

ANIL DALMIA,JAIPUR vs DCIT, C.C. 4, JAIPUR, JAIPUR

ITA 1433/JPR/2025[2012-13]Status: DisposedITAT JaipurAY 2012-13
6/10/2026

ANSHUL JAIN,SOLAN vs INCOME TAX OFFICER, PARWANOO, PARWANOO

ITA 787/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
6/10/2026

ANURADHA CHAKRABORTI,CHANDIGARH vs DCIT CIRCLE 1(1), CHANDIGARH

ITA 777/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
6/10/2026

ANKIT GOYAL, SIRSA,HARYANA vs THE INCOME TAX OFFICER WARD-1, SIRSA, SIRSA

ITA 598/CHANDI/2026[2023-2024]Status: DisposedITAT ChandigarhAY 2023-2024
6/10/2026

KAMALJEET SINGH, RUPNAGAR, PUNJAB vs ACIT CIRCLE 1(1) CHANDIGARH, CHANDIGARH

ITA 426/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
6/10/2026

AVTAR SINGH,LUDHIANA vs CIRCLE I(1), JCIT-I OR CIT-1, LUDHIANA, LUDHIANA

ITA 79/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
6/10/2026

G K ENTERPRISES,ROPAR, PUNJAB vs ITO, WARD-2(2), ROPAR, ROPAR,PUNJAB

ITA 479/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
6/10/2026

IXEET RAMLAL PATEL,AHMEDABAD vs ITO-WARD-4(2)(3), AHMEDABAD

ITA 309/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
6/10/2026

JAN SADHANA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 2554/AHD/2026[NA]Status: DisposedITAT Ahmedabad
6/10/2026

SHREE JAIN SHWETAMABER TERAPANTHI SABHA,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 2472/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
6/10/2026

MAPAEX REMEDIES LLP,PLOT NO 6A, INDUSTRIAL AREA vs CIRCLE 4(1)(1), AHMEDABAD

ITA 1074/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
6/10/2026

DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD

ITA 964/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
6/10/2026

DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD

ITA 963/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
6/10/2026

INCOME TAX OFFICER WARD-5(3)(1), AHMEDABAD, VEJALPUR vs ANKITKUMAR PRAVINKUMAR SHAH, PALDI

ITA 542/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
6/10/2026

SHALIGRAM DILIP WADILE,DHULE vs ITO, WARD 1, DHULE, DHULE

ITA 2813/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
6/10/2026

ASHWINI MANOJ NIMBALKAR,MUMBAI vs ITO WARD 3(1) , NASHIK

ITA 1744/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
6/10/2026