Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
ALI AKBER HUSAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG
ITA 655/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
AVINASH DEVELOPERS PRIVATE LIMITED, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 598/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
SATPAL SETHI, BILASPUR,BILASPUR vs INCOME TAX OFFICER 2(1), BILASPUR
ITA 539/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAIPUR, NAVA RAIPUR vs M/S HI TECH POWER AND STEEL LIMITED, RAIPUR
ITA 806/RPR/2025[2012-13]Status: HeardITAT RaipurAY 2012-13
NANDAN STEELS AND POWER LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR
ITA 762/RPR/2025[2012-2013]Status: HeardITAT RaipurAY 2012-2013
HI TEH POWER AND STEEL LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR
ITA 761/RPR/2025[2012-2013]Status: HeardITAT RaipurAY 2012-2013
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 22/JAB/2018[2014-15]Status: DisposedITAT JabalpurAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 21/JAB/2018[2013-14]Status: DisposedITAT JabalpurAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 20/JAB/2018[2012-13]Status: DisposedITAT JabalpurAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 19/JAB/2018[2011-12]Status: DisposedITAT JabalpurAY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 18/JAB/2018[2010-11]Status: DisposedITAT JabalpurAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITSSA 17/JAB/2018[2009-10]Status: DisposedITAT JabalpurAY 2009-10
NIRMAL CHANDRA DAS,NAGAON vs INCOME TAX OFFICER WARD NAGAON, NAGAON
ITA 559/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
SOHIDUL ISLAM,ASSAM vs ITO NAGAON, NAGAON
ITA 556/GTY/2026[2017-2018]Status: DisposedITAT GuwahatiAY 2017-2018
ASSAM POWER DISTRIBUTION COMPANY LIMITED,GUWAHATI vs DCIT/ACIT, CIRCLE-2, GUWAHATI, GUWAHATI
ITA 551/GTY/2026[2024-25]Status: DisposedITAT GuwahatiAY 2024-25
KEITHELLAKPAM BABINA DEVI,IMPHAL vs ITO WARD 2, IMPHAL
ITA 549/GTY/2026[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
IXEET RAMLAL PATEL,AHMEDABAD vs ITO-WARD-4(2)(3), AHMEDABAD
ITA 309/AHD/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
JAN SADHANA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2554/AHD/2026[NA]Status: DisposedITAT Chandigarh
SHREE JAIN SHWETAMABER TERAPANTHI SABHA,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2472/AHD/2026[N.A.]Status: DisposedITAT Chandigarh
MAPAEX REMEDIES LLP,PLOT NO 6A, INDUSTRIAL AREA vs CIRCLE 4(1)(1), AHMEDABAD
ITA 1074/AHD/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD
ITA 964/AHD/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD
ITA 963/AHD/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
INCOME TAX OFFICER WARD-5(3)(1), AHMEDABAD, VEJALPUR vs ANKITKUMAR PRAVINKUMAR SHAH, PALDI
ITA 542/AHD/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
VISHNURAM JOSHI,SHIVPURI vs INCOME TAX OFFICER ASHOK NAGAR, ASHOK NAGAR
ITA 604/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
PREETI DUBEY,JHANSI vs INCOME TAX OFFICER, WARD-2(3)(5), JHANSI
ITA 439/AGR/2026[2021-22]Status: DisposedITAT AgraAY 2021-22
PREETI DUBEY,JHANSI vs INCOME TAX OFFICER, WARD-2(3)(5), JHANSI
ITA 438/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
SANJAY MISHRA,REWA vs INCOME TAX OFFICER WARD-1, REWA
ITA 82/JAB/2025[2013-14]Status: DisposedITAT JabalpurAY 2013-14
RAKESH KUMAR KHARE,TIKAMGARH vs INCOME TAX OFFICER WARD, TIKAMGARH
ITA 59/JAB/2025[2017-18]Status: DisposedITAT JabalpurAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S. KALINDI ISPAT PVT. LTD., BILASPUR
ITA 80/JAB/2018[2015-16]Status: DisposedITAT JabalpurAY 2015-16
RADHIKA JEWELLERS,PORBANDAR vs ITO WD 2(3), CIT APPEAL, PORBANDAR
ITA 974/RJT/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24