Recent Judgments

C.B. CONSTRUCTIONS,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA

TRATR FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE

VIMALKUMAR PUKRAJ JAIN,NANDURBAR vs THE INCOME TAX OFFICER, DHULE

NPG RICE MILL PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs PCIT, CENTRAL, KOLKATA - 2, KOLKATA

JOTHIRAJAN SATHIYAMOORTHY,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY

JOTHIRAJAN SATHIYAMOORTHY,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY

WELSPUN AUNTA SIMARIA PROJECT PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-78(1), DELHI

MOHIT JAISWAL,MANGULI CHOUDWAR vs ITO WARD-1(1), CUTTACK

NCR GLOBAL SOLUTIONS LIMITED,IRELAND vs DCIT, CIRCLE 2(2)(2) INT. TAXATION, NEW DELHI

Shri Saktijit Dey, Hon’ble (Vice President), Dr. B. R. R. Kumar (Accountant Member)

JIGAR PATEL,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD

DR. B.R.R. KUMAR, VICE-PRESIDENT SHRI T.R. SENTHIL KUMAR (Judicial Member)

C.I.T., UDAIPUR vs M/S HINDUSTAN ZINC LTD.

SANJAY K. AGRAWAL, VINIT KUMAR MATHUR

C.I.T.-UDAIPUR vs M/S HINDUSTAN ZINC LTD.

C.I.T.CENTRAL JAIPUR vs BADRI RAM

TAMARA PRIVATE LIMITED vs INCOME TAX OFFICER, WARD-25(1) DELHI

Farah Khurshed Titina vs Income Tax Officer, Ward 22 1 6, Mumbai

Sushil Kumar Soni vs Principal Commissioner Of Income Tax 1

HON'BLE THE CHIEF JUSTICE

BAGRRYS INDIA PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TATA NYK SHIPPING PTE LTD.

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

LATE RAGHAWENDRA PRATAP SINGH, THROUGH L/H SMT. GEETA SINGH,VARANASI vs A.C.I.T., RANGE - 2, VARANASI

MANI SHANKAR PANDEY,VARANASI vs INCOME TAX OFFICER, RANGE 2 (2), VARANASI

SIDDH JEWELLERS PVT. LTD.,KOLKATA vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VARANASI

DCIT, CENTRAL CIRCLE, BILASPUR, BILASPUR vs SHYAM KISHOR GUPTA, KANKER

DCIT(EXEMPTION), BHUBANESWAR vs BHUBANESWAR DEVELOPMENT AUTHORITY, BHUBANESWAR

SAPAN KUMAR PATRA,BALASORE vs THE INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE

SRIKANTA MOHANTY,BHUBANESWAR vs ITO,W-2-1, BHUBANESWAR

P G S CONSTRUCTION,PURI vs ITO PURI WARD, PURI, PURI

SANJAY KUMAR NAYAK,JAJPUR vs ITO JAJPUR WARD, JAJPUR, JAJPUR

MANAGING COMMITTEE OF SARASWATI SISHU MINDIR,NAKHARA vs INCOME TAX OFFICER , EXEMPTION CUTTACK

RATAN KUMAR KEJRIWAL,CUTTACK vs ITO, WARD-1(1), CUTTACK

SHASHANK SHEKHAR PRADHAN,ANGUL vs DCIT,CIRCLE-1(1), BHUBANESWAR