Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
VIRENDER GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRLCLE-16, DELHI
JANES DEFENSE INDIA LLP,DELHI vs ASSESSMENT UNIT, DEPUTY COMMISSIONER OF INCOME TAX, DELHI
GE INDIA INDUSTRIAL PRIVATE LIMTED,NEW DELHI vs ACIT, (OSD), NEW DELHI
GE INDIA INDUSTRIAL PRIVATE LIMTED,DELHI vs ACIT, (OSD), NEW DELHI
ARAWALI FINLEASE PRIVATE LIMITED,DELHI vs ITO, WARD-3(2), NEW DELHI
RASHMI SALWAN,NEW DELHI vs ITO, WARD-40(2), NEW DELHI
INTERNATIONAL TRACTORS LTD.,DELHI vs DCIT (LTU), CIRCLE-1, NEW DELHI
INTERNATIONAL TRACTORS LTD.,DELHI vs DCIT (LTU), CIRCLE-1, NEW DELHI
OZONE BUILDERS & DEVELOPERS PVT LTD,FARIDABAD vs DCIT CIRCLE-II, FARIDABAD
ADDL.CIT, SPECIAL RANGE-6, NEW DELHI vs MAKEMYTRIP INDIA PVT. LTD., GURGAON
DCIT, NEW DELHI vs VISHWANATH SINGHAL, DELHI
SHRI M. BALAGANESH (Accountant Member)
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL, DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL,DELHI vs ACIT, CENTRAL CIRCLE-16, DELHI
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MUNNI LAL,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PRAVEEN KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE-16, DELHI
PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PRAVEEN KUMAR GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PRAVEEN KUMAR GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
THE PR. COMMISSIONER OF INCOME-TAX, CIT(A) vs M/S ANANDA SOCIAL AND EDUCATIONAL TRUST,
S.G.PANDIT,K.MANMADHA RAO
THE PR. COMMISSIONER vs M/S. OM SAI RIDDHI SIDDHI DEVELOPERS
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER vs M/S ANANDA SOCIAL AND EDUCATION TRUST
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER vs M/S ANANDA SOCIAL AND EDUCATION TRUST
S.G.PANDIT,K.MANMADHA RAO
