Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
INTERSOFT DATA LABS AND SOLUTION PRIVATE LIMITED,GURGAON vs JCIT RANGE 26, DELHI
ITA 3086/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAVEESH KANAUJIA,GURUGRAM vs ITO-WARD 3(1), GURGAON, GURGAON
ITA 2980/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
TRADE IMPEX INC,DELHI vs ITO WARD 44(1), DELHI
ITA 2979/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
TRADE IMPEX INC,DELHI vs ITO WARD 44(1), DELHI
ITA 2978/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ACIT, CIRCLE-1(1), NEW DELHI, DELHI vs ABHYUDAYA HOUSING & CONSTRUCTIONS PRIVATE LIMITED, DELHI
ITA 2973/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DISHA EDUCATION SOCIETY,FARIDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 2964/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
MOHIT SAWHNEY,DELHI vs CIRCLE 19(1), DELHI
ITA 2959/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MANIK SOMANI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 70(1), DELHI, DELHI
ITA 2657/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BEENA YADAV,SOUTH WEST DELHI vs INCOME TAX OFFICE, CIVIC CENTRE
ITA 2604/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ABHYUDAYA HOUSING & CONSTRUCTIONS P LTD,NOIDA vs ACIT, CIRCLE 1(1), DELHI
ITA 2548/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, CIRCLE-61(1), DELHI, DELHI vs SHARDUL AMARCHAND MANGALDAS & CO, DELHI
ITA 2332/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ACIT, CIRCLE-61(1), DELHI, DELHI vs SHARDUL AMARCHAND MANGALDAS & CO, DELHI
ITA 2331/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ACIT, CIRCLE-61(1), DELHI, DELHI vs SHARDUL AMARCHAND MANGALDAS & CO, DELHI
ITA 2330/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ACIT, CIRCLE-61(1), DELHI, DELHI vs SHARDUL AMARCHAND MANGALDAS & CO, DELHI
ITA 2329/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ACIT, CIRCLE-61(1), DELHI, DELHI vs SHARDUL AMARCHAND MANGALDAS & CO, DELHI
ITA 2328/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ACIT, CIRCLE-61(1), DELHI, DELHI vs SHARDUL AMARCHAND MANGALDAS & CO, DELHI
ITA 2327/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
TAREEKAT,MEERUT vs INCOME TAX OFFICER WARD-1(2)(4), MEERUT
ITA 2222/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX(OSD), MEERUT vs TUSHAR GUPTA, MEERUT
ITA 1918/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
LATE SUNIL BILORIA L/H ROHAN BILORIA,NEW DELHI vs ITO/ COMM. CIRCLE 61(1) DELHI, DELHI
ITA 1900/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
UMAK EDUCATIONAL TRUST,DELHI vs DCIT CIRECLE EXEMP. 2 (1), DELHI
ITA 1882/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ABHYUDAYA HOUSING& CONSTRUCTIONS (P),UTTAR PRADESH vs ACIT CIRCLE-1 (1), DELHI
ITA 1001/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PUNAM MAKHNI,DELHI vs DCIT, CC
ITA 8903/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
RAJBIR SINGH MAKHNI,DELHI vs DCIT, CC
ITA 8884/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
SHRI KAILASH BANSAL,HISAR vs ITO WARD 2, HISAR
ITA 8282/DEL/2025[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, SUKHENDU MONDAL, DELHI vs M/S DAKS INDIA, DELHI
ITA 6534/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4230/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
VIRENDER GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
ITA 4229/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
VIRENDER GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
ITA 4228/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4227/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
ITA 4226/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15